High Courts31 Jan 2011Dismissed
Ahmedabad Municipal Corporation Vs State of Gujarat and Others
Gujarat High Court · (2011) 01 GUJ CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)A
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 779 of 1,769
High Courts31 Jan 2011Allowed
C.M. Patel and Co. Vs Jitendra Manilal Mistry A.S. Karta of the H.U.F. and Others
Gujarat High Court · (2011) 01 GUJ CK 0040
High Courts31 Jan 2011
Zubedaben A. Barot Vs State of Gujarat
Gujarat High Court · (2011) 01 GUJ CK 0037
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts31 Jan 2011Dismissed
Ahmedabad Municipal Corporation Vs State of Gujarat and Another
Gujarat High Court · (2011) 01 GUJ CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(A)(I)
High Courts31 Jan 2011Allowed
ICICI Lombard General Vs Bharatbhai Jivabhai Solanki and Another
Gujarat High Court · (2011) 01 GUJ CK 0034
High Courts31 Jan 2011Dismissed
Moghjibhai B. Patel Vs Oriental Insurance Company Ltd. and Another
Gujarat High Court · (2011) 01 GUJ CK 0032
High Courts31 Jan 2011Dismissed
Special Land Acquisition Officer Vs Maganbhai Ishwarbhai and Another
Gujarat High Court · (2011) 01 GUJ CK 0028
Land Acquisition Act, 1894 — Section 54
High Courts31 Jan 2011
Kirtiben Someshwarbhai Dave Vs State of Gujarat and Others
Gujarat High Court · (2011) 01 GUJ CK 0027
Constitution of India, 1950 — Article 226
High Courts31 Jan 2011Dismissed
Premchand J. Panchal Vs Shahjahabanu Liyakatkhan Pathan and Others
Gujarat High Court · (2011) 2 GLH 1121 : (2011) 8 RCR(Civil) 2044
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 52
High Courts31 Jan 2011Dismissed
Aquagel Chemicals P. Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2013) 353 ITR 131
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 10(2)(vii), 142(1), 143(3), 147, 148
High Courts31 Jan 2011Dismissed
M.C. Bhatt Vs Ramniklal Maganlal Shah Prop. Shah Ramniklal Maganlal and Co. and Others
Gujarat High Court · (2011) 01 GUJ CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 7, 7(1)
High Courts28 Jan 2011Dismissed
Clutch Auto Limited Vs Bhimsingh Bariya C/o. Navjagrut Labour Union
Gujarat High Court · (2011) 2 GLH 242
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 17, 25F, 31(2), 33
High Courts28 Jan 2011
Farookh alias Ladvo Rahimbhai Malek Sipai and Another Vs The State of Gujarat
Gujarat High Court · (2011) CriLJ 1707
Penal Code, 1860 (IPC) — Section 114, 147, 148, 149, 302
High Courts28 Jan 2011
Nisarg Hotriculture Pvt. Ltd. Vs Deputy Collector, Stamp Duty (Valuation) and Another
Gujarat High Court · AIR 2011 Guj 66 : (2011) 52 GLR 658 : (2011) 8 RCR(Civil) 2353
Bombay Land Revenue Code, 1879 — Section 152Bombay Stamp (Determination of Market Value of Property) Rules, 1984 — Rule 8
High Courts28 Jan 2011Dismissed
Sarlaben Dashrathlal Dave Vs Vinodbhai Gadi President, M.P. Municipal High School and Others
Gujarat High Court · (2011) 01 GUJ CK 0039
Constitution of India, 1950 — Article 226
High Courts28 Jan 2011Dismissed
Subhashbhai Ramnikbhai Gadhiya Vs General Manager and Others
Gujarat High Court · (2011) 131 FLR 154 : (2011) 2 GLR 1538 : (2012) 2 LLJ 369
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B
High Courts27 Jan 2011
Union of India (UOI) and Others Vs Gujarat Ambuja Cements Ltd.
Gujarat High Court · (2011) 01 GUJ CK 0041
Constitution of India, 1950 — Article 14, 166, 166(1), 77, 77(1)Government of India Allocation of Business Rules, 1961 — Rule 125(1)Railways Act, 1890 — Section 27, 27A, 28, 28(1), 47
High Courts27 Jan 2011
Arvindbhai Vallabhbhai Solanki Vs State of Gujarat and Others
Gujarat High Court · (2011) 3 BC 120 : (2011) 6 RCR(Civil) 1934
High Courts27 Jan 2011
State of Gujarat Vs China Karshan Bhadarka
Gujarat High Court · (2011) 01 GUJ CK 0007
Constitution of India, 1950 — Article 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 26
High Courts25 Jan 2011Allowed
P.G. Foils Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2013) 353 ITR 548
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(1), 143(3), 147, 148, 263