High Courts25 Jan 2011Allowed
National Insurance Company Ltd. Vs Heirs and L.Rs. of Hiteshbhai Sureshbhai Patel and Others
Gujarat High Court · (2011) 2 GLR 1003 : (2011) 8 RCR(Civil) 2023
Motor Vehicles Act, 1988 — Section 147, 163A, 166, 173
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 780 of 1,769
High Courts24 Jan 2011Allowed
Agricultural Produce Market Committee Vs Income Tax Officer
Gujarat High Court · (2013) 355 ITR 384 : (2012) 204 TAXMAN 22
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10(20), 11, 11(2), 12, 12A
High Courts24 Jan 2011Dismissed
Croft Sales and Distribution Ltd. Vs M.V. Basil and Others
Gujarat High Court · (2011) 2 GLR 1027 : (2011) 8 RCR(Civil) 1912
Administration of Justice Act, 1956 — Section 3(4)Brussels Convention, 1952 — Article 10, 3Civil Procedure Code, 1908 (CPC) — Section 20
High Courts24 Jan 2011
Amreli District Panchayat Vs Govindji Gordhandas and Others
Gujarat High Court · (2011) 01 GUJ CK 0059
Arbitration Act, 1940 — Section 35Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jan 2011
Anas Abdul Rashid Machiswala Vs State of Gujarat
Gujarat High Court · (2011) 01 GUJ CK 0053
Bombay Police Act, 1951 — Section 130, 135(1)Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 190, 219, 306
High Courts24 Jan 2011
Bhanubhai Kadvabhai Solanki Vs State of Gujarat
Gujarat High Court · (2011) 01 GUJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 498(A)
High Courts24 Jan 2011Dismissed
Union of India (UOI) and Others Vs Jayendrasinh Ratubhai Rana
Gujarat High Court · (2011) 01 GUJ CK 0026
High Courts24 Jan 2011Allowed
PKM Advisory Services P. Ltd. Vs Income Tax Officer
Gujarat High Court · (2011) 339 ITR 585
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 115JB, 139(1), 143(3), 147, 148
High Courts24 Jan 2011Allowed
Pranjivandas Virjibhai and Others Vs Pravinkumar Mohanlal Modi
Gujarat High Court · AIR 2011 Guj 89
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2), Order 23 Rule 1(3), 115
High Courts21 Jan 2011Dismissed
Chandrakant B. Patel Vs Department of Post, Ahmedabad and Others
Gujarat High Court · (2011) 2 GLR 1553
High Courts21 Jan 2011Dismissed
Commissioner Vs Dhanlaxmi Tubes and Metal Industries
Gujarat High Court · (2012) 282 ELT 206 : (2013) 20 GSTR 561
Central Excises and Salt Act, 1944 — Section 11A, 35G
High Courts21 Jan 2011Dismissed
G.S.R.T. Corporation Vs Pukhrajji Hiralal Soni Barmera and Others
Gujarat High Court · (2012) 2 TAC 49
Motor Vehicles Act, 1988 — Section 173
High Courts20 Jan 2011
Umesh D. Karkera and Another Vs Joint Charity Commissioner and Others
Gujarat High Court · (2011) 52 GLR 664
Bombay Public Trusts Act, 1950 — Section 41A
High Courts20 Jan 2011
Chandulal Nagji Joshi Vs District Primary Education Officer and Others
Gujarat High Court · (2011) 52 GLR 660
High Courts20 Jan 2011Allowed
Ismail Ibrahim Gor Sheth Vs State of Gujarat
Gujarat High Court · (2011) 01 GUJ CK 0057
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 141, 143, 171(F), 307, 353
High Courts20 Jan 2011
Gujarat State Cooperative Union and Another Vs State of Gujarat and Others
Gujarat High Court · (2011) 2 GLH 1085 : (2011) 8 RCR(Civil) 1954
Letters Patent Act, 1865 — Clause 15
High Courts20 Jan 2011
Keyur D. Shah Vs Mehul Gandhi and Others
Gujarat High Court · (2011) 52 GLR 849
Bombay Public Trusts Act, 1950 — Section 41A
High Courts19 Jan 2011Dismissed
Gujarat State Road Transport Corporation Vs Keshubhai Keshavbhai Keshwala
Gujarat High Court · (2012) 1 TAC 799
Motor Vehicles Act, 1988 — Section 173
High Courts19 Jan 2011
Hiralal Ugreshwar Trivedi and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 01 GUJ CK 0058
High Courts19 Jan 2011Dismissed
Rajendra Kumar @ Rajesh Kumar Balkishan Agrawal Vs State of Gujarat
Gujarat High Court · (2012) 1 Crimes 500
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 146