High Courts10 Jan 2011Dismissed
Lila Kaur Vs State of Gujarat and Others
Gujarat High Court · (2011) 3 Crimes 214
Arms Act, 1959 — Section 25(1)Penal Code, 1860 (IPC) — Section 399
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 782 of 1,769
High Courts10 Jan 2011Dismissed
Kranti Vinayak Vs Raksha Rasgotra Formerly Raksha Vinayak
Gujarat High Court · (2011) 01 GUJ CK 0064
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 451, 452, 93Penal Code, 1860 (IPC) — Section 191, 192, 193, 196, 204
High Courts10 Jan 2011Dismissed
Jagdeep V. Pandya Vs Halol Petrochem Pvt. Ltd. and Others
Gujarat High Court · (2011) 01 GUJ CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Water (Prevention and Control of Pollution) Act, 1974 — Section 21, 23, 24, 25, 43
High Courts10 Jan 2011Allowed
Ahmedabad Electricity Co. Ltd. Vs Legend Shipbreaking Pvt. Ltd. and Another
Gujarat High Court · (2011) 01 GUJ CK 0062
Electricity Act, 2003 — Section 126, 127, 145, 50
High Courts10 Jan 2011Dismissed
Katusinh Bhursinh Chavda Vs State of Gujarat and Another
Gujarat High Court · (2011) 01 GUJ CK 0060
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 2011Dismissed
Niraj Devnarayan Vs State of Gujarat and Another
Gujarat High Court · (2011) 01 GUJ CK 0050
Penal Code, 1860 (IPC) — Section 304(B), 306
High Courts10 Jan 2011Allowed
Mangeshbhai Bhabhutabhai Patel Vs State of Gujarat
Gujarat High Court · (2011) CriLJ 2627
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 13(1), 13(1)(5), 13(2), 20, 4(1)
High Courts10 Jan 2011
Prafulbhai J. Vaghela and Another Vs Pankaj Srikrishnakumar Saxena, Gruhpati and Others
Gujarat High Court · (2011) 01 GUJ CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 23Penal Code, 1860 (IPC) — Section 114, 299, 304, 304A, 34
High Courts10 Jan 2011
Kesrimal Kanaiyalal Shah Vs State of Gujarat
Gujarat High Court · (2011) 01 GUJ CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 50
High Courts10 Jan 2011Allowed
Indian Petrochemicals Corporation Ltd. Vs Regional Provident Fund Commissioner and Another
Gujarat High Court · (2011) 129 FLR 418 : (2011) 4 LLJ 251 : (2011) LLR 460
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 17(1A), 2, 6, 7AEmployees State Insurance Act, 1948 — Section 2(22)
High Courts10 Jan 2011Allowed
Nirav Niranjan Shah Vs Harnishbhai Kantilal Shah and Others
Gujarat High Court · (2011) 01 GUJ CK 0035
High Courts10 Jan 2011Allowed
Rupaben Amit Pathakji Vs Amit Manmathchandra Pathakji and Another
Gujarat High Court · (2011) 01 GUJ CK 0033
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Limitation Act, 1963 — Section 5
High Courts10 Jan 2011
Textile Labour Association Vs O.L. of Prasad Mills Ltd. and Others
Gujarat High Court · (2011) 01 GUJ CK 0031
High Courts10 Jan 2011Dismissed
Sangiah Pandiyan Rajkumar Vs Central Bureau of Investigation and Another
Gujarat High Court · (2011) 01 GUJ CK 0030
Arms Act, 1959 — Section 25(1), 27Bombay Police Act, 1951 — Section 13(1)Constitution of India, 1950 — Article 21, 32
High Courts10 Jan 2011Dismissed
State of Gujarat and Others Vs Patel Mahendra Kumar Ramdas and Others
Gujarat High Court · (2011) 01 GUJ CK 0025
High Courts10 Jan 2011
Reliance Industries Ltd. Vs Regional Provident Fund Commissioner and Another
Gujarat High Court · (2011) 130 FLR 433 : (2011) 52 GLR 828
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14B, 17(1A), 2, 6Employees State Insurance Act, 1948 — Section 2, 2(22)
High Courts10 Jan 2011
J.M.C. Projects (India) Ltd. and Another Vs Mechtech Engineers and Another
Gujarat High Court · (2012) 1 ARBLR 146 : (2011) 52 GLR 675
Arbitration and Conciliation Act, 1996 — Section 34, 37, 5, 65, 66Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 2, 3, 4, 5, 6(1)Micro, Small and Medium Enterprises Development Act, 2006 — Section 15, 16, 17, 18, 19
High Courts10 Jan 2011Dismissed
CIT Vs Vijay M. Mistry Construction Ltd.
Gujarat High Court · (2011) 01 GUJ CK 0003
Income Tax Act, 1961 — Section 133(6), 260A, 40A(2)
High Courts10 Jan 2011Dismissed
Hajraben Adambhai Vs State of Gujarat and Another
Gujarat High Court · (2011) 01 GUJ CK 0002
Penal Code, 1860 (IPC) — Section 302
High Courts01 Jan 2011Dismissed
Bachu Khimajibhai Vs State of Gujarat and Another
Gujarat High Court · (2011) 01 GUJ CK 0001
Penal Code, 1860 (IPC) — Section 306, 498(A)