COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 759 of 1,769

High Courts07 Apr 2011Dismissed

Special Land Acquisition Officer and Another Vs Miya Ejamatbiben

Gujarat High Court · (2011) 52 GLR 1310 : (2011) 2 GLR 1310

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Land Acquisition Act, 1894 — Section 11, 23(1A), 23(2), 28, 4

High Courts07 Apr 2011Dismissed

Dy. Commissioner of Income Tax (Asstt.) Vs Farmson Pharmaceuticals Guj. Ltd.

Gujarat High Court · (2011) 241 CTR 568

Companies Act, 1956 — Section 205Income Tax Act, 1961 — Section 115J, 143(3), 234B, 234C, 260A

High Courts06 Apr 2011Dismissed

Dipin G. Patel Vs Director General of Income Tax (Investigation) and Others

Gujarat High Court · (2011) 339 ITR 636

Income Tax Act, 1961 — Section 132, 132(1), 132(1)(c)

High Courts06 Apr 2011Dismissed

State of Gujarat and Others Vs Gajaji Gopalji Jadeja and Others

Gujarat High Court · (2011) 04 GUJ CK 0163

Bombay Home Guards Act, 1947 — Section 4, 5Bombay Home Guards Rules, 1953 — Rule 16, 17, 9Constitution of India, 1950 — Article 14, 16, 38, 38(1), 41

High Courts06 Apr 2011

M.R. Bhatia Vs State of Gujarat

Gujarat High Court · (2011) 04 GUJ CK 0122

High Courts06 Apr 2011

Alpeshbhai Chandubhai Vankar Vs State of Gujarat and Others

Gujarat High Court · (2011) 04 GUJ CK 0121

Penal Code, 1860 (IPC) — Section 114, 341, 342, 365, 504

High Courts06 Apr 2011

Baldevbhai @ Balubhai Dayarambhai Patel Vs The State of Gujarat and Another

Gujarat High Court · (2011) 04 GUJ CK 0091

High Courts06 Apr 2011Dismissed

Commissioner of C. Ex. and Customs Vs Parth Poly Wooven Pvt. Ltd.

Gujarat High Court · (2012) 25 STR 4 : (2012) 35 STT 394 : (2012) 47 VST 305

Central Excises and Salt Act, 1944 — Section 3, 4, 4(3)CENVAT (Credit) Rules, 2004 — Rule 2, 2(1), 3Finance Act, 1994 — Section 65, 65(105), 65(50), 66, 67

High Courts05 Apr 2011

Devrajbhai Khimabhai Harijan Vs State of Gujarat

Gujarat High Court · (2012) CriLJ 812

Penal Code, 1860 (IPC) — Section 107, 114, 306, 498A

High Courts05 Apr 2011Dismissed

Mohanlal Nanabhai Choksy and Others Vs State of Gujarat and Others

Gujarat High Court · (2011) 1 GLH 357 : (2011) 3 GLR 1890

Agricultural Produce Market Committee Act, 1963 — Section 10, 2, 26, 27, 28Bombay Agricultural Produce Markets Act, 1939 — Section 4(2), 4(2B)Bombay Provincial Municipal Corporations Act, 1949 — Section 12(2), 66(42), 7, 77, 78

High Courts05 Apr 2011

Harish Ramanlal Desai Vs D.S. Construction Co. and Others

Gujarat High Court · (2011) 04 GUJ CK 0168

High Courts05 Apr 2011

Jangubhai Bhotiabhai Rathva Vs State of Gujarat

Gujarat High Court · (2011) 04 GUJ CK 0166

Arms Act, 1959 — Section 25(1), 40Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313

High Courts05 Apr 2011

Jatashanker Chandrashanker Joshi Vs Durgaben Joshi and Others

Gujarat High Court · (2011) 04 GUJ CK 0165

Easements Act, 1882 — Section 33, 60

High Courts05 Apr 2011Dismissed

J.M. Parmar Vs Special Inspector General of Prisions

Gujarat High Court · (2011) 3 GLR 2184

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 313Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 9(17)

High Courts05 Apr 2011Dismissed

State of Gujarat Vs Bava Karshan Patel

Gujarat High Court · (2011) 04 GUJ CK 0127

Civil Procedure Code, 1908 (CPC) — Section 152

High Courts05 Apr 2011

Suthar Navinbhai Govindbhai Vs State of Gujarat and Others

Gujarat High Court · (2011) 04 GUJ CK 0005

High Courts04 Apr 2011Allowed

Balar Exports Vs Deputy Commissioner of Income Tax, Central Circle - 1

Gujarat High Court · (2013) 353 ITR 422 : (2011) 202 TAXMAN 293

Income Tax Act, 1961 — Section 143(3), 145A, 147, 148, 44AB

High Courts04 Apr 2011

Gujarat Rajya ST Karmachari Mahamandal Vs Gujarat Rajhya ST Karmachari Vyavahar Nigam Ltd. and Others

Gujarat High Court · (2011) 04 GUJ CK 0167

High Courts04 Apr 2011Allowed

Vishnukumar Rathi and Another Vs State of Gujarat and Another

Gujarat High Court · (2011) 04 GUJ CK 0133

Constitution of India, 1950 — Article 19, 21Shops and Establishments Act — Section 438

High Courts04 Apr 2011Dismissed

Durlabhbhai Naranbhai Parmar Vs Divisional Controller

Gujarat High Court · (2011) 129 FLR 1065 : (2011) 3 LLJ 853 : (2011) LLR 649

Industrial Disputes Act, 1947 — Section 33C(1)