High Courts11 Apr 2011Dismissed
Patel Jadavji Shivji Vekaria Vs State of Gujarat and Another
Gujarat High Court · (2011) 04 GUJ CK 0096
Bombay Land Revenue Code, 1879 — Section 211Constitution of India, 1950 — Article 14
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 758 of 1,769
High Courts11 Apr 2011Allowed
Devesh Metcast Ltd. Vs Joint Commissioner of Income Tax
Gujarat High Court · (2011) 201 TAXMAN 395
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(1), 143(1), 143(1)(a), 143(2), 143(3)
High Courts11 Apr 2011Dismissed
Rambhai Ishwarbhai Patel and Another Vs Gujarat State Fertilizers and Chemicals Ltd. and Others
Gujarat High Court · (2011) 52 GLR 1197 : (2011) 6 RCR(Civil) 859
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 226
High Courts08 Apr 2011Dismissed
Hasmukhbhai Mavjibhai Vaniya Vs State of Gujarat and Others
Gujarat High Court · (2012) 2 GLH 193
Gujarat Municipalities Act, 1963 — Section 271, 275, 32, 32(3), 33
High Courts08 Apr 2011
Akbarbhai Rasulbhai Arodia Muman Vs The State of Gujarat and Another
Gujarat High Court · (2011) 04 GUJ CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376, 506(2)
High Courts08 Apr 2011Dismissed
Pagi Aataji Kacharaji Vs State of Gujarat and Another
Gujarat High Court · (2011) 2 GLH 487
Bombay Land Revenue Code, 1879 — Section 135B, 135C, 135D, 135E, 135JBombay Land Revenue Rules, 1921 — Rule 108Bombay Service Inams (Useful to Community) Abolition Act, 1953 — Section 62, 72
High Courts08 Apr 2011Allowed
Shantiben Jivangar and Others Vs Rajgor Bhanushanker Naranbhai and Others
Gujarat High Court · (2011) 04 GUJ CK 0102
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115 , 151
High Courts08 Apr 2011Dismissed
State of Gujarat Vs Girish Radhakishan Varde
Gujarat High Court · (2011) 04 GUJ CK 0101
Arms Act, 1959 — Section 25, 25(1)(A)Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 120(B), 34, 364, 365, 386
High Courts08 Apr 2011Dismissed
Hargovindbhai Ramajibhai Shrimali Vs State of Gujarat and Others
Gujarat High Court · (2011) 3 GLR 2435
High Courts07 Apr 2011
State of Gujarat and Another Vs Dilipsinh Baldevji Chavda and Another
Gujarat High Court · (2011) 04 GUJ CK 0171
Bombay Land Revenue Code, 1879 — Section 62Gujarat Land Revenue Rules, 1972 — Rule 37, 42Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 4, 4(1)
High Courts07 Apr 2011Allowed
A.V. Shukla Vs Manager Punjab National Bank and Another
Gujarat High Court · (2011) 04 GUJ CK 0170
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19Constitution of India, 1950 — Article 136, 14, 19, 21Pension Regulation, 1995 — Regulation 10, 14, 17, 18, 2(w)
High Courts07 Apr 2011
State of Gujarat and Another Vs Mahendrakumar S. Thawani
Gujarat High Court · (2011) 04 GUJ CK 0144
Civil Procedure Code, 1908 (CPC) — Section 100, 100
High Courts07 Apr 2011Allowed
Vallabh Lubricant Vs Mamlatdar Porbandar and Others
Gujarat High Court · (2013) 1 Crimes 583
Essential Commodities Act, 1955 — Section 6A
High Courts07 Apr 2011Allowed
Veljibhai Muljibhai Patel and Another Vs Jivrajbhai Dhanjibhai Patel
Gujarat High Court · (2011) 04 GUJ CK 0128
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100
High Courts07 Apr 2011Allowed
Digvijay Construction Private Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0107
High Courts07 Apr 2011Dismissed
Kamlaben Bhimjibhai Dave through Power of Attorney Holder Vs Dhameliya Vallabhbhai Dahyabhai and Another
Gujarat High Court · (2011) 04 GUJ CK 0106
High Courts07 Apr 2011Dismissed
Dushyant Babubhai Rajput Vs State of Gujarat and Another
Gujarat High Court · (2011) 04 GUJ CK 0103
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 3
High Courts07 Apr 2011
Nanjibhai Jivabhai through Poa Bhupatbhai Kikabhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0051
Constitution of India, 1950 — Article 226
High Courts07 Apr 2011Dismissed
Deputy Commissioner of Income Tax (Asstt.) Vs Surat Electricity Co. Ltd.
Gujarat High Court · (2011) 202 TAXMAN 562
Income Tax Act, 1961 — Section 115J, 143(3), 250, 251(2), 260A
High Courts07 Apr 2011Dismissed
Savlani Silk Mills Vs Raju Buddhi Kashyap
Gujarat High Court · (2011) 04 GUJ CK 0029
Constitution of India, 1950 — Article 136, 226 227, 32Factories Act, 1948 — Section 59Industrial Disputes Act, 1947 — Section 10, 2, 33A, 33C(1), 33C(2)