High Courts13 Apr 2011Allowed
Sabirbhai Amirbhai Kalia Vs Mustufabhai Rahemanbhai Sama and Others
Gujarat High Court · (2011) 04 GUJ CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 757 of 1,769
High Courts13 Apr 2011Allowed
Kantilal Manilal Patel and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 04 GUJ CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 406, 465, 467, 468
High Courts13 Apr 2011Allowed
Sanjaysinh Metubha Jhala and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 04 GUJ CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 420, 465, 467, 468
High Courts13 Apr 2011Dismissed
Gautam Sarabhai Vs Navinbhai R. Thakker and Another
Gujarat High Court · (2011) 04 GUJ CK 0111
Arbitration and Conciliation Act, 1996 — Section 10, 2, 34
High Courts13 Apr 2011Dismissed
Bhaveshbhai Manubhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482
High Courts13 Apr 2011Dismissed
Bhanuprasad B. Patel Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0109
Constitution of India, 1950 — Article 14, 16, 226, 335
High Courts13 Apr 2011Allowed
Jigneshbhai Jagdishbhai Patel Vs Arvindbhai Manibhai Patel and Another
Gujarat High Court · (2011) 04 GUJ CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Essential Commodities Act, 1955 — Section 12A, 12AA, 3
High Courts13 Apr 2011Allowed
Bhagabhai @ Shailesh Kumar Bachubhai Vs State of Gujarat
Gujarat High Court · (2011) 04 GUJ CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 323, 504, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts13 Apr 2011Dismissed
State of Gujarat and Another Vs Manjulaben Shankarbhai Patel Wife and Others
Gujarat High Court · (2011) 04 GUJ CK 0093
Land Acquisition Act, 1894 — Section 11, 4, 6
High Courts13 Apr 2011Allowed
Hussain Ibrahim Siddi and 3 Vs The State of Gujarat
Gujarat High Court · (2011) 04 GUJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(1)Penal Code, 1860 (IPC) — Section 114, 325, 333, 342, 504
High Courts13 Apr 2011Allowed
Zanjhar Cinema Vs State of Gujarat and Another
Gujarat High Court · (2011) 43 VST 161
Constitution of India, 1950 — Article 226Gujarat Entertainment Tax Act, 1977 — Section 13, 13(1), 13(2), 3, 3(1)
High Courts11 Apr 2011
Spl Land Acquisition Officer and Another Vs Chhanabhai Dahyabhai Patel
Gujarat High Court · (2011) 04 GUJ CK 0175
Land Acquisition Act, 1894 — Section 11, 23(1A), 23(2), 28, 4
High Courts11 Apr 2011Allowed
Umeshbhai Shantilal Shah Vs Authorised Officer and Cooperative Officer Attached To Market and Others
Gujarat High Court · (2011) 04 GUJ CK 0174
Gujarat Co-operative Societies Act, 1961 — section 108, 110
High Courts11 Apr 2011Allowed
G.S.R.T. Corpn. Vs Mahmedbhai Rehamnbhai Vohra
Gujarat High Court · (2011) 04 GUJ CK 0172
Industrial Disputes Act, 1947 — Section 33(2)
High Courts11 Apr 2011Allowed
Devesh Metcast Ltd. Vs Jt. CIT
Gujarat High Court · (2011) 201 TAXMAN 395
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 148
High Courts11 Apr 2011
Rameshbhai Batubhai Dhabi Vs State of Gujarat
Gujarat High Court · (2011) 3 GLR 1999
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 114, 344, 365, 376, 506(2)
High Courts11 Apr 2011Dismissed
Gulabbhai Ravjibhai Patel Vs Badriprasad Vithalrao Bende and Others
Gujarat High Court · (2011) 3 GLR 2472
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(2), 2(6), 63, 84C, 84C(2)
High Courts11 Apr 2011Allowed
Dharodia Jayantilal Manjibhai and Others Vs State of Gujarat
Gujarat High Court · (2011) 04 GUJ CK 0100
Land Acquisition Act, 1894 — Section 11, 4, 6
High Courts11 Apr 2011
Karsanbhai Hirabhai Vankar Vs M.C. Modi Deputy Executive Engineer
Gujarat High Court · (2011) 04 GUJ CK 0099
High Courts11 Apr 2011Allowed
Harijan Dudabhai Bhanabhai Vs Harijan Dudabhai Bhanabhai
Gujarat High Court · (2011) 04 GUJ CK 0098
Land Acquisition Act, 1894 — Section 11, 4