High Courts31 Mar 2011Dismissed
Gujarat Electricity Board Vs J.J. Solanki
Gujarat High Court · (2011) 03 GUJ CK 0082
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 761 of 1,769
High Courts31 Mar 2011Dismissed
Union of India (UOI) and Others Vs R.P. Jadeja
Gujarat High Court · (2011) 03 GUJ CK 0069
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts31 Mar 2011Dismissed
N.R. Patel Vs State of Gujarat
Gujarat High Court · (2011) 03 GUJ CK 0046
High Courts30 Mar 2011Dismissed
Deputy Collector and Laq Officer and Another Vs Chunilal Maganbhai and Another
Gujarat High Court · (2011) 03 GUJ CK 0108
Land Acquisition Act, 1894 — Section 11, 23(1A), 23(2), 28, 4
High Courts30 Mar 2011
Kiranbhai Laxmanbhai Patil Vs State of Gujarat and Others
Gujarat High Court · (2011) 03 GUJ CK 0076
Constitution of India, 1950 — Article 226
High Courts30 Mar 2011
Manojkumar Premkumar Varma Vs State of Gujarat
Gujarat High Court · (2011) 03 GUJ CK 0047
Bombay Primary Education Rules, 1949 — Rule 130Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts30 Mar 2011Allowed
Nirmalbhai Pravinbhai Ahir and Another Vs State of Gujarat
Gujarat High Court · (2011) 2 GLH 552
Penal Code, 1860 (IPC) — Section 302, 313, 34
High Courts30 Mar 2011Dismissed
The State of Gujarat Vs Jayantibhai Bhimjibhai Gorani and Others
Gujarat High Court · (2011) 03 GUJ CK 0015
Bombay Court Fees Act, 1959 — Article 1, 3Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 10(1), 10(2)
High Courts29 Mar 2011Allowed
Chhaganbhai Ukabhai Maiyatra and Others Vs Pratapbhai Hamirbhai Dodia and Others
Gujarat High Court · (2011) 03 GUJ CK 0148
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227
High Courts29 Mar 2011Allowed
New India Assurance Co. Ltd. Vs Kokilaben Juvansinh Dabhi and Others
Gujarat High Court · (2011) 03 GUJ CK 0141
High Courts29 Mar 2011Dismissed
State of Gujarat and Another Vs Thakor Rayaji Khodaj
Gujarat High Court · (2011) 03 GUJ CK 0139
Land Acquisition Act, 1894 — Section 11, 23(1A), 23(2), 28, 4
High Courts29 Mar 2011Dismissed
Snehlata Ghorpade through Power of Attorney Holder and Another Vs Princess Sardaraje Gaekwad and Others
Gujarat High Court · (2011) 03 GUJ CK 0127
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Article 122
High Courts29 Mar 2011
Ibrahim Ahmed Makarani Vs State of Gujarat
Gujarat High Court · (2011) 03 GUJ CK 0126
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 307, 324, 427
High Courts29 Mar 2011
Rammurat Mahadev Vs Laljibhai Baburam Soni and Others
Gujarat High Court · (2011) 03 GUJ CK 0113
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Mar 2011
Baboo Ram Harichand Vs Union of India
Gujarat High Court · (2011) 270 ELT 356
Customs Act, 1962 — Section 110, 111, 54, 77
High Courts29 Mar 2011Allowed
Patel Jagrutiben Manharlal Vs Director of Primary Education and Others
Gujarat High Court · (2011) 03 GUJ CK 0081
High Courts29 Mar 2011Allowed
Rajendra N. Thaker Vs Union of India (UOI) and Another
Gujarat High Court · (2011) 03 GUJ CK 0080
High Courts29 Mar 2011Allowed
State of Gujarat and Others Vs B.K. Nikalani
Gujarat High Court · (2011) 2 GLR 1333
Central Services (Temporary Services) Rules, 1949 — Rule 2, 3, 4Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 311
High Courts29 Mar 2011
Ahmedabad Municipal Corporation Vs Ramesh Nandkishor Jagnani and Others
Gujarat High Court · (2011) 03 GUJ CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 7(ii)
High Courts29 Mar 2011Allowed
Union of India (UOI) and Others Vs Prabhulal Mavjibhai Parmar
Gujarat High Court · (2011) 03 GUJ CK 0032