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Gujarat High Court judgments

35,376 judgments · page 718 of 1,769

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High Courts22 Sept 2011Dismissed

Commissioner of C. EX. and Cus., Surat-II Vs Catalco Chemicals (P) Ltd.

Gujarat High Court · (2012) 277 ELT 56 : (2013) 18 GSTR 534

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High Courts22 Sept 2011

Karsanbhai Ramjibhai Vs Jay Co-opperative Housing Society Ltd and 1

Gujarat High Court · (2011) 09 GUJ CK 0088

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 115
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High Courts22 Sept 2011Allowed

Vishalbhai Vallabhhai Madam Vs State of Gujarat

Gujarat High Court · (2011) 09 GUJ CK 0087

Constitution of India, 1950 — Article 14, 19, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 482, 482
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High Courts21 Sept 2011Allowed

Shantaben Dineshbhai Solanki, W.O. Dec''d Dineshbhai and Another Vs State of Gujarat and Others

Gujarat High Court · (2011) 09 GUJ CK 0138

Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 28
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High Courts21 Sept 2011Allowed

Roshniben Vs State of Gujarat and 1

Gujarat High Court · (2011) 09 GUJ CK 0089

Constitution of India, 1950 — Article 14, 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts21 Sept 2011Dismissed

Pravinchandra M. Patel and 1 Vs Director of Gujarat Cancer Andresearch Institute and 4 -Respondents

Gujarat High Court · (2011) 09 GUJ CK 0038

Constitution of India, 1950 — Article 12, 226
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High Courts21 Sept 2011Allowed

Vikramsinh Pratapsinh Gohel and 1 Vs State of Gujarat and 2

Gujarat High Court · (2011) 09 GUJ CK 0037

Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 28
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High Courts20 Sept 2011Allowed

Patel Mukeshkumar Karshanbhai Vs Regional Passport Authority

Gujarat High Court · (2011) 09 GUJ CK 0150

Constitution of India, 1950 — Article 226Hindu Adoptions and Maintenance Act, 1956 — Section 10(4), 16Passports Act, 1967 — Section 11, 5, 5(2)
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High Courts20 Sept 2011Dismissed

Thaker Jagrutiben Vishnuprasad Vs State of Gujarat and Others

Gujarat High Court · (2011) 09 GUJ CK 0149

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High Courts20 Sept 2011Dismissed

Maka Lazar Vs Kandla Dock Labour Board and Another

Gujarat High Court · (2011) 09 GUJ CK 0148

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High Courts20 Sept 2011Dismissed

Atulbhai Jagdishchandra Dave Vs Deepaliben Atulbhai Dave and Another

Gujarat High Court · (2011) 09 GUJ CK 0147

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
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High Courts20 Sept 2011Allowed

Nestle India Ltd. and Another Vs State of Gujarat and Another

Gujarat High Court · (2011) 09 GUJ CK 0146

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13, 13(2), 24(3), 24(4)
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High Courts20 Sept 2011Allowed

Mahendrabhai Ambalal Shah Vs State of Gujarat

Gujarat High Court · (2011) 09 GUJ CK 0145

Criminal Procedure Code, 1973 (CrPC) — Section 439Immoral Traffic (Prevention) Act, 1956 — Section 4, 5, 6, 8, 9
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High Courts20 Sept 2011Allowed

Tata Chemical Limited Vs General Secretary and Others

Gujarat High Court · (2011) 09 GUJ CK 0096

Industrial Disputes Act, 1947 — Section 33(2), 33(4)
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High Courts20 Sept 2011Dismissed

Kirankumar Premjibhai Maivaiya Vs Rajesh Keshavlal Visaparmar and Others

Gujarat High Court · (2011) 09 GUJ CK 0067

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High Courts20 Sept 2011Dismissed

Bharatbhai Mansukhlal Budhdev and Another Vs State of Gujarat and Another

Gujarat High Court · (2011) 09 GUJ CK 0045

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 209, 226Penal Code, 1860 (IPC) — Section 302
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High Courts20 Sept 2011Dismissed

Kantilal P. Kadia Vs District Development Officer and Another

Gujarat High Court · (2011) 09 GUJ CK 0044

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High Courts20 Sept 2011Dismissed

Shatrushlasinhji Digvijaysinhji Jadeja Vs State of Gujarat and Others

Gujarat High Court · (2012) 1 GLR 424

Appellate Side Rules — Rule 18Constitution of India, 1950 — Article 12, 226, 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 14, 2, 7
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High Courts20 Sept 2011Dismissed

Rasiklal Chunilal Oriya and Others Vs State Transport Corporation and Another

Gujarat High Court · (2011) 09 GUJ CK 0003

Constitution of India, 1950 — Article 226
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High Courts19 Sept 2011

N. Desai Papers P. Ltd. Vs Computer Skill Ltd.

Gujarat High Court · (2012) 171 CompCas 158

Companies Act, 1956 — Section 433, 434
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