High Courts15 Sept 2011Allowed
Hiten Bhupendra Shah and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 09 GUJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 720 of 1,769
High Courts15 Sept 2011Dismissed
Upleta Taluka Fal Ane Shak Bhaji Utpadak Sahakar Mandli Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2011) 09 GUJ CK 0043
Constitution of India, 1950 — Article 14, 19(1), 226, 227, 329(B)Gujarat Agricultural Produce Markets Rules, 1965 — Rule 28, 3A(8), 5, 6, 7
High Courts15 Sept 2011Allowed
Indubhai Girdharlal Sheth Chairman and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 09 GUJ CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 193, 196, 197, 198, 199
High Courts15 Sept 2011Dismissed
Chudasma Dilubhai Dipsinh and Ors Vs Addl. General Manager, Paschim Gujarat VIJ Co. Ltd., Rajkot and Anr
Gujarat High Court · (2012) 1 GLR 257
Constitution of India, 1950 — Article 14, 226Educational Subordinate Services Rules, 1971 — Rule 9(3)
High Courts15 Sept 2011Dismissed
Shree Rajkot District Co-Operative Bank Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2011) 09 GUJ CK 0010
Gujarat Co-operative Societies Act, 1961 — Section 11(1), 145(U)
High Courts14 Sept 2011
Kalpanaben S. Gandhi and 1 Vs Shivani Apartment Cooeprative Housing Society Limited and 1
Gujarat High Court · (2011) 09 GUJ CK 0141
Constitution of India, 1950 — Article 227
High Courts14 Sept 2011
Roopa Engineers Vs Dilipbhai Bhulabhai Panchal and 1
Gujarat High Court · (2011) 09 GUJ CK 0070
Payment of Wages Act, 1936 — Section 1(4)
High Courts14 Sept 2011Dismissed
Shree Sakra Vividh Karyakari Seva Sahakari Mandali Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2011) 09 GUJ CK 0023
Constitution of India, 1950 — Article 226, 227
High Courts14 Sept 2011
Patel Hargovanbhai Trikamdas and 1 Vs Ranuj Nagrik Sahakari Bank Ltd. and 1
Gujarat High Court · (2011) 09 GUJ CK 0022
Constitution of India, 1950 — Article 227
High Courts13 Sept 2011
Commissioner of Income Tax-I Vs Arvind Mills Ltd.
Gujarat High Court · (2012) 204 TAXMAN 38 : (2011) 12 TAXMAN 458
General Clauses Act, 1897 — Section 3, 3(35)Income Tax Act, 1961 — Section 115WE, 115WJ, 143, 154, 199
High Courts13 Sept 2011Dismissed
Kolcha Narvatbhai Ramsingbhai Vs State of Gujarat and Others
Gujarat High Court · (2011) 09 GUJ CK 0144
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts13 Sept 2011Dismissed
Khodubha Bavansinh Jhala Vs State of Gujarat and Another
Gujarat High Court · (2011) 09 GUJ CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts13 Sept 2011Dismissed
State of Gujarat Vs M/s Chetna Jarda Company (Manufacturing Firm) and 1
Gujarat High Court · (2011) 09 GUJ CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 397Prevention of Food Adulteration Act, 1954 — Section 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 32, 62
High Courts13 Sept 2011Dismissed
Jagdishbhai Mohanbhai Desani Vs Sukhdevsinh H Jhala Police Inspector and 2
Gujarat High Court · (2011) 09 GUJ CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts13 Sept 2011Allowed
Urmilaben and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 09 GUJ CK 0076
Bombay Land Revenue Code, 1879 — Section 108(6), 135D(6)Bombay Land Revenue Rules, 1921 — Rule 106(6)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(6), 63, 84(C)
High Courts13 Sept 2011Dismissed
Mahendrabhai Manubhai Joshi Partner of Laxmi Auto Service Vs State of Gujarat
Gujarat High Court · (2011) 09 GUJ CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 397Essential Commodities Act, 1955 — Section 6AGujarat Essential Commodities (Licensing, Control and Stock Declaration) Order, 1981 — Section 2K
High Courts13 Sept 2011Dismissed
Natvarlal Badarmal Sheth Vs State of Gujarat
Gujarat High Court · (2011) 09 GUJ CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Prevention of Corruption Act, 1947 — Section 5(1), 5(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts13 Sept 2011Dismissed
Thakor Shivaji Takhaji Vs Pushpaben and Others
Gujarat High Court · (2011) 09 GUJ CK 0069
High Courts13 Sept 2011Dismissed
Jayantkumar Motichand Doshi and 1 Vs The State of Gujarat and 1
Gujarat High Court · (2011) 09 GUJ CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 482, 561APenal Code, 1860 (IPC) — Section 406, 409, 420
High Courts13 Sept 2011Dismissed
Nainaben Shashikant Kalola @ Nainaben Kanjibhai Patel Vs State of Gujarat and 1
Gujarat High Court · (2011) 09 GUJ CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 125