High Courts19 Sept 2011Allowed
Sakariben Keshvalal Patel Vs District Registrar and Others
Gujarat High Court · (2011) 09 GUJ CK 0154
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 20(1)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 719 of 1,769
High Courts19 Sept 2011Allowed
Bhavanaben and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 09 GUJ CK 0153
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 365, 380, 452, 506(2)
High Courts19 Sept 2011
Agriculture Produce Market Committee Vs State of Gujaart and Others
Gujarat High Court · (2011) 09 GUJ CK 0152
Constitution of India, 1950 — Article 227
High Courts19 Sept 2011
Employees Provident Fund Organization Vs Stallion Industrial Security Force
Gujarat High Court · (2011) 09 GUJ CK 0151
High Courts19 Sept 2011Dismissed
Dr. Kalpesh J. Patel Vs State of Gujarat and Others
Gujarat High Court · (2011) 09 GUJ CK 0139
Bombay Provincial Municipal Corporations Act, 1949 — Section 210, 210(1), 213Constitution of India, 1950 — Article 14, 19(1), 226, 227, 309Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Sept 2011Dismissed
Raj Trishul Construction Company Vs State of Gujarat and Others
Gujarat High Court · (2011) 09 GUJ CK 0157
Arbitration and Conciliation Act, 1996 — Section 2, 34Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 10
High Courts16 Sept 2011Allowed
Sangitaben Minekar (Chhara) Vs State of Gujarat and Others
Gujarat High Court · (2011) 09 GUJ CK 0156
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 3(2)
High Courts16 Sept 2011Allowed
Mohanbhai Lagdhirbhai Chauhan Vs State of Gujarat and Another
Gujarat High Court · (2011) 09 GUJ CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376, 506(2)
High Courts16 Sept 2011Allowed
Bharat Sinh Jujar Sinh Vaghela Vs Commissioner of Police (Ahmedabad City) and Others
Gujarat High Court · (2011) 09 GUJ CK 0066
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts16 Sept 2011Dismissed
Surat Electric Company Ltd. Vs GD. Naik, Inspector and Another
Gujarat High Court · (2011) 09 GUJ CK 0051
Bombay Shops and Establishments Act, 1948 — Section 25(5), 51, 62, 7(4)Criminal Procedure Code, 1973 (CrPC) — Section 401Evidence Act, 1872 — Section 103, 105, 106
High Courts16 Sept 2011
Mansukhgiri Sureshgiri Bawaji Vs The State of Gujarat
Gujarat High Court · (2011) 09 GUJ CK 0050
Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379
High Courts15 Sept 2011Dismissed
Savjibhai Ambabhai Vs State of Gujarat and 9
Gujarat High Court · (2011) 09 GUJ CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 3, 397, 401
High Courts15 Sept 2011
Pravankumar R Agrawal Vs Suprabhat Sahakari Bank Ltd and 2
Gujarat High Court · (2011) 09 GUJ CK 0122
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227
High Courts15 Sept 2011Dismissed
Shree Khedut Fal Ane Shak Bhaji Utpadak Sahkari Mandali Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2011) 09 GUJ CK 0117
Constitution of India, 1950 — Article 14, 19(1), 226, 227, 329(B)Gujarat Agricultural Produce Markets Rules, 1965 — Rule 28, 3A(8), 5, 6, 7
High Courts15 Sept 2011Allowed
Rajendrasing P. Gohil Vs Union of India (UOI)
Gujarat High Court · (2011) 09 GUJ CK 0116
Administrative Tribunals Act, 1985 — Section 15, 2(32), 22, 22(3), 27Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 27 Rule 1, Order 27 Rule 5A, 79Constitution of India, 1950 — Article 226, 227, 300, 32, 323A
High Courts15 Sept 2011Dismissed
Dhank Juth Vividh Karyakari Sahakari Mandali Ltd. and Others Vs State of Gikarat and Others
Gujarat High Court · (2011) 09 GUJ CK 0111
Constitution of India, 1950 — Article 14, 19(1), 226, 227, 329(B)
High Courts15 Sept 2011Dismissed
State of Gujarat Vs Kamleshbhai Hashmukhbhai Bhavsar
Gujarat High Court · (2011) 09 GUJ CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts15 Sept 2011Allowed
Rahim @ Raju Harunbhai Sumra Vs State of Gujarat and 1
Gujarat High Court · (2011) 09 GUJ CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts15 Sept 2011Allowed
Janakkumar Narandas Soni Vs State of Gujarat and 1
Gujarat High Court · (2011) 09 GUJ CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482
High Courts15 Sept 2011
Ambalal Chhotabhai Vs Special Laq Officer and 1
Gujarat High Court · (2011) 09 GUJ CK 0072
Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 28