High Courts07 Oct 2011Dismissed
Honest Minerals Vs Jayeshbhai Lakhmanbhai Gohel and Others
Gujarat High Court · (2011) 10 GUJ CK 0042
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 12, 226, 227
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 716 of 1,769
High Courts07 Oct 2011Dismissed
Chunilal Chhimabhai Patel Vs State of Gujarat
Gujarat High Court · (2011) 10 GUJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts07 Oct 2011Dismissed
Sahjanand Education Trust Vs Hemchandracharya North Gujarat University and Another
Gujarat High Court · (2011) 10 GUJ CK 0029
Constitution of India, 1950 — Article 14, 19(1), 226, 30, 32National Council for Teacher Education Act, 1993 — Section 17, 17(1), 17(3), 17(4)
High Courts07 Oct 2011Dismissed
Nalanda Education Trust Vs National Council for Teacher Education Western Regional and Another
Gujarat High Court · (2011) 10 GUJ CK 0028
Constitution of India, 1950 — Article 226, 30, 32National Council for Teacher Education Act, 1993 — Section 17(1), 17(3), 17(4)
High Courts07 Oct 2011Dismissed
Vision Organics Limited and Others Vs IDBI Bank Ltd. and Others
Gujarat High Court · AIR 2012 Guj 54 : (2012) 3 BC 126 : (2011) 3 GLH 663
Criminal Procedure Code, 1973 (CrPC) — Section 195Debt Recovery Appellate Tribunal (Procedure) Rules, 1994 — Rule 5(3), 6, 8, 8, 9Debts Recovery Appellate Tribunal Regulations of Practice, 2001 — Regulation 4
High Courts04 Oct 2011Dismissed
Natwarlal S. Thakker Vs State of Gujarat and Another
Gujarat High Court · (2011) 10 GUJ CK 0007
High Courts04 Oct 2011Dismissed
Natubhai Ambalal Parmar Vs State of Gujarat and Others
Gujarat High Court · (2011) 10 GUJ CK 0006
High Courts04 Oct 2011Allowed
Veraval Fisheries Company Op. Bank Ltd. Vs Gujarat Bank Workers Union
Gujarat High Court · (2011) 10 GUJ CK 0005
High Courts03 Oct 2011Allowed
Raju @ Shyamsunder Omprakash Chaudhari Vs State of Gujarat
Gujarat High Court · (2011) 10 GUJ CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 328, 379
High Courts03 Oct 2011Allowed
National Insurance Company Vs Dhaniben Naranbhai Patani and Others
Gujarat High Court · (2011) 10 GUJ CK 0039
High Courts03 Oct 2011
Ranchchodbhai Jinabhai Patel Vs District Education Officer (Primary) and Others
Gujarat High Court · (2011) 10 GUJ CK 0038
High Courts03 Oct 2011Allowed
Indu Nissan Oxo Chemicals Industries Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2011) 10 GUJ CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts03 Oct 2011Dismissed
M.N. Sheth Vs State of Gujarat and Others
Gujarat High Court · (2011) 10 GUJ CK 0036
All India Council for Technical Education Act, 1987 — Section 10, 20Constitution of India, 1950 — Article 14, 16, 226
High Courts03 Oct 2011Allowed
Gujarat State Cooperative Marketing Federation Ltd. Vs Panchmahal District Cooperative Bank Ltd.
Gujarat High Court · (2011) 10 GUJ CK 0009
Constitution of India, 1950 — Article 226, 227
High Courts03 Oct 2011Allowed
Kamlesh N. Meherchandani and Others Vs State of Gujarat
Gujarat High Court · (2011) 10 GUJ CK 0008
High Courts03 Oct 2011Dismissed
Jitendrasinh Shivsinh Vansiya Vs State of Gujarat and Others
Gujarat High Court · (2011) 10 GUJ CK 0001
Constitution of India, 1950 — Article 226, 227Gram Panchayats Procedure Rules — Rule 3(1)Gujarat Panchayats (Amendment) Act, 1993 — Section 32(2), 41, 41A, 55, 57
High Courts30 Sept 2011Allowed
Arifkhan Karimkhan Pthan Vs State of Gujarat and 1
Gujarat High Court · (2011) 09 GUJ CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts30 Sept 2011Allowed
Ratnaben Netlekar (Chhara) Vs State of Gujarat and 2
Gujarat High Court · (2011) 09 GUJ CK 0158
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1)
High Courts30 Sept 2011Allowed
Mohammedhusen Alias Bablo Kasambhai Mansuri Vs State of Gujarat and Others
Gujarat High Court · (2011) 09 GUJ CK 0118
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts30 Sept 2011Allowed
Arunaben Chunara Vs State of Gujarat and 2
Gujarat High Court · (2011) 09 GUJ CK 0115
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 3(2)