High Courts14 Dec 2015
Koli Manubhai Devabhai Bariya Vs State of Gujarat and Others
Gujarat High Court · (2015) 12 GUJ CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 306, 498(A)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 481 of 1,769
High Courts14 Dec 2015Allowed
Jayendrasinh Narubha Zala Vs State of Gujarat and Others
Gujarat High Court · (2015) 12 GUJ CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 323, 34, 504
High Courts14 Dec 2015Allowed
Dinesh Jumman Girdhari Daroga (Marvadi) Vs State of Gujarat and Others
Gujarat High Court · (2015) 12 GUJ CK 0017
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3(2)Penal Code, 1860 (IPC) - Section 114, 454
High Courts14 Dec 2015Allowed
Gulam Dastagiri Vs Commissioner of Police and Others
Gujarat High Court · (2015) 12 GUJ CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 107, 110Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2[c], 3[2]Penal Code, 1860 (IPC) - Section 114, 379
High Courts11 Dec 2015Dismissed
State of Gujarat Vs Veljibhai Lakhubhai Aahir and Others
Gujarat High Court · (2015) 12 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 323, 376, 504
High Courts11 Dec 2015
Thakore Laxmansing Halsing and Others Vs State of Gujarat
Gujarat High Court · (2015) 12 GUJ CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 306, 34, 392, 395
High Courts10 Dec 2015Allowed
Vaibhav Babubhai Somabhai Barot Vs Commissioner of Police-Ahmedabad City and Others
Gujarat High Court · (2015) 12 GUJ CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 107, 110Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2[c], 3[2]Penal Code, 1860 (IPC) - Section 114, 120B, 342, 380, 392
High Courts10 Dec 2015Partly Allowed
Desai Tejabhai Kengarbhai Vs State of Gujarat
Gujarat High Court · (2015) 12 GUJ CK 0052
Bombay Police Act, 1951 - Section 135Penal Code, 1860 (IPC) - Section 114, 302, 304, 323, 324
High Courts10 Dec 2015Allowed
Rajendakumar Jamnalal Mishra Vs State of Gujarat
Gujarat High Court · (2015) 12 GUJ CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 325, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(10)
High Courts10 Dec 2015Dismissed
Mahesh Virchand Pattani Vs State of Gujarat
Gujarat High Court · (2015) 12 GUJ CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 173(viii), 313Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 323, 34
High Courts10 Dec 2015Dismissed
Dipak Narendrabhai Tapodhan Vs State of Gujarat and Others
Gujarat High Court · (2015) 12 GUJ CK 0012
Constitution of India, 1950 - Article 226
High Courts10 Dec 2015Allowed
Afsarkhan Vs Commissioner of Police and Others
Gujarat High Court · (2015) 12 GUJ CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 107, 110Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2[c], 3[2]Penal Code, 1860 (IPC) - Section 114, 379
High Courts09 Dec 2015Partly Allowed
State of Gujarat Vs Sardarbhai Mafabhai Vaadi
Gujarat High Court · (2015) 12 GUJ CK 0055
Penal Code, 1860 (IPC) - Section 304, 307
High Courts09 Dec 2015Partly Allowed
State of Gujarat Vs Jayeshbhai Dahyabhai Solanki and Others
Gujarat High Court · (2015) 12 GUJ CK 0024
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 313, 377, 378(1)(3)Penal Code, 1860 (IPC) - Section 114, 118, 323, 325, 334
High Courts09 Dec 2015
Maluji Lachhuji Rajput and Others Vs The State of Gujrat
Gujarat High Court · (2015) 12 GUJ CK 0016
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 307, 325, 34, 35, 504
High Courts08 Dec 2015Partly Allowed
Ranjitsinh Dajibhai Chawda Vs State of Gujarat
Gujarat High Court · (2015) 12 GUJ CK 0048
Penal Code, 1860 (IPC) - Section 114, 300, 302, 313, 323
High Courts08 Dec 2015Allowed
Amitbhai Kiritbhai Trikambhai Maisuriya Vs State of Gujarat and Others
Gujarat High Court · (2015) 12 GUJ CK 0047
Bombay Prohibition Act, 1949 - Section 65(a)(e), 66(1)(b)Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(1), 3(2)
High Courts08 Dec 2015Allowed
Dipak Madhubhai Nayka Vs State of Gujarat and Others
Gujarat High Court · (2015) 12 GUJ CK 0019
Bombay Prohibition Act, 1949 - Section 116(2), 66(1)(b)Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(1), 3(2)
High Courts08 Dec 2015Allowed
Parvej Vs State of Gujarat and Others
Gujarat High Court · (2015) 12 GUJ CK 0018
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3(2)Penal Code, 1860 (IPC) - Section 114, 380
High Courts08 Dec 2015
Patel Bharatbhai Mafatlal and Others Vs State of Gujarat
Gujarat High Court · (2015) 12 GUJ CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 304, 304(I), 34