Bombay Animal Prevention Act, 1954 - Section 5, Section 8Gujarat Prevention of Anti-Social Activities Act, 1985 - Section 2(bbb)Penal Code, 1860 (IPC) - Section 114

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High Courts06 Nov 2015Partly Allowed

Shailesh Vs State of Gujarat

Gujarat High Court · (2015) 11 GUJ CK 0040

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 428Penal Code, 1860 (IPC) - Section 354, 375, 376, 511

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High Courts06 Nov 2015Dismissed

State of Gujarat Vs Naranbhai Devshibhai Vaghela

Gujarat High Court · (2015) 11 GUJ CK 0037

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 188, 302, 307, 34

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High Courts06 Nov 2015Dismissed

The State of Gujarat Vs Deepak Khalpabhai Halpati

Gujarat High Court · (2015) 11 GUJ CK 0036

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 114, 302, 34, 376, 506(2)

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High Courts06 Nov 2015Allowed

Ashishbhai Vs State of Gujarat and Others

Gujarat High Court · (2015) 11 GUJ CK 0033

Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(2)

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High Courts06 Nov 2015Dismissed

State of Gujarat Vs Aksharkumar Pravinbhai Keshavbhai Vaaja and Others

Gujarat High Court · (2015) 11 GUJ CK 0027

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 7Penal Code, 1860 (IPC) - Section 114, 304B, 306, 498A

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High Courts06 Nov 2015Dismissed

State of Gujarat Vs Lalabhai and Others

Gujarat High Court · (2015) 11 GUJ CK 0018

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 201, 302, 34

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High Courts06 Nov 2015Allowed

State of Gujarat Vs Pratapbhai Babarbhai Rathod and Others

Gujarat High Court · (2015) 11 GUJ CK 0014

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 304, 323, 326

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High Courts06 Nov 2015Dismissed

State of Gujarat Vs Dalpatbhai Babubhai Koli

Gujarat High Court · (2015) 11 GUJ CK 0006

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 34, 363, 366, 376

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High Courts06 Nov 2015Dismissed

The State of Gujarat Vs Ranchhodbhai Laljibhai Thakkar and Others

Gujarat High Court · (2015) 11 GUJ CK 0005

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 114, 143, 302, 323, 34

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High Courts05 Nov 2015Partly Allowed

Dineshbhai Bhurabhai Vasava Vs State of Gujarat

Gujarat High Court · (2015) 11 GUJ CK 0041

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 302, 304, 304-I

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High Courts05 Nov 2015Allowed

Sadihusen Abdulkarim Shaikh Vs State of Gujarat and Others

Gujarat High Court · (2015) 11 GUJ CK 0035

Criminal Procedure Code, 1973 (CrPC) - Section 264, 378

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High Courts05 Nov 2015Dismissed

State of Gujarat Vs Rafiqsha Ismailsha Shah Fakir

Gujarat High Court · (2015) 11 GUJ CK 0024

Criminal Procedure Code, 1973 (CrPC) - Section 313, 377Penal Code, 1860 (IPC) - Section 363, 366, 376

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High Courts05 Nov 2015Partly Allowed

The State of Gujarat Vs Amrutbhai Premjibhai Turi (Barot)

Gujarat High Court · (2015) 11 GUJ CK 0021

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 377Penal Code, 1860 (IPC) - Section 302, 304, 307, 323, 324

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High Courts05 Nov 2015

Trilokbhai Motilal Rajput (Bundel) Vs State of Gujarat

Gujarat High Court · (2015) 11 GUJ CK 0019

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 294(b), 320, 324, 326, 337Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1), 3(1)(x)

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High Courts05 Nov 2015Dismissed

The State of Gujarat Vs Mohammed Naim Mohammed Iqbal

Gujarat High Court · (2015) 11 GUJ CK 0008

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 34

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High Courts05 Nov 2015Dismissed

State of Gujarat Vs Rajesh Shantilal Shah and Others

Gujarat High Court · (2015) 11 GUJ CK 0007

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 114, 294(b), 302, 323, 34

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