High Courts04 Dec 2015Allowed

Dinesh Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0027

Bombay Police Act, 1951 - Section 135, 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 157, 313Penal Code, 1860 (IPC) - Section 118, 143, 148, 149, 188
High Courts02 Dec 2015Allowed

Kishanbhai Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0044

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27
High Courts24 Nov 2015Dismissed

State of Gujarat Vs Girishbhai C. Jadav

Gujarat High Court · (2015) 11 GUJ CK 0013

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 302, 304-B, 306, 34, 498-A