COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 479 of 1,769

High Courts05 Jan 2016Allowed

Javedbhai Gulamnabi Solanki (Molesalam Garasiya) Vs State of Gujarat and Others

Gujarat High Court · (2016) 01 GUJ CK 0018

Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 110Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2[c], Section 3[2]Penal Code, 1860 (IPC) - Section 380, Section 454, Section 457

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High Courts05 Jan 2016Disposed Off

Olwin Tiles (India) (P) Ltd. Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2016) 283 CurTR 200 : (2016) 382 ITR 291 : (2016) 237 TAXMAN 342

Income Tax Act, 1961 - Section 143, Section 143(1), Section 143(1)(a), Section 143(2), Section 143(2) (a), Section 143(3), Section 147, Section 147(a), Section 147(b), Section 148, Section 148, Section 149, Section 150, Section 151, Section 152, Secti

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High Courts05 Jan 2016Dismissed

Pr. Commissioner of Income Tax-2 Vs Pankaj Enka Pvt. Ltd.

Gujarat High Court · (2016) 01 GUJ CK 0016

Income Tax Act, 1961 - Section 134, Section 143(3), Section 147, Section 148, Section 68

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High Courts05 Jan 2016Allowed

Vasim Amin Bhamani Vs State of Gujarat and Others

Gujarat High Court · (2016) 01 GUJ CK 0015

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302

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High Courts04 Jan 2016Allowed

Devchandbhai Mohanbhai Jogia Since Decd. through heirs Vs Yusuf Abubhai Shaikh

Gujarat High Court · (2016) AAC 912

Motor Vehicles Act, 1988 — Section 168

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High Courts04 Jan 2016Allowed

Sureshbhai Vajesinh Rathod Vs State of Gujarat and Others

Gujarat High Court · (2016) 01 GUJ CK 0013

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2[b], Section 3[1], Section 3[2]

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High Courts04 Jan 2016Allowed

Jayendra Chimanlal Shah Vs Paschim Gujarat Vij Co. Ltd. and Others

Gujarat High Court · (2016) 01 GUJ CK 0012

Constitution of India, 1950 - Article 14, Article 16, Article 21, Article 226Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 5(2)

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High Courts04 Jan 2016Dismissed

State of Gujarat Vs Mukesh Mohanlal Bhanushali

Gujarat High Court · (2016) 01 GUJ CK 0011

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 304(II), Section 34

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High Courts04 Jan 2016Dismissed

State of Gujarat Vs Sahidhussein @ Chiddo

Gujarat High Court · (2016) CriLJ 3617

Penal Code, 1860 (IPC) — Section 300

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High Courts04 Jan 2016Partly Allowed

Narottambhai Karshanbhai Prajapati Vs Tribhuvan Kalidas Patel and others

Gujarat High Court · (2016) AAC 950

Motor Vehicles Act, 1988 — Section 168

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High Courts04 Jan 2016Disposed off

Silk Mill Workers Union Vs Regional Provident Fund Commissioner and Others

Gujarat High Court · (2016) 01 GUJ CK 0008

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High Courts04 Jan 2016Dismissed

Jayaben Ishwarji Rathod Vs Secretary and Others

Gujarat High Court · (2016) AIR(Gujarat) 42

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High Courts04 Jan 2016Disposed Off

New India Assurance Co Ltd. Vs Champaben Narsinhbhai Patel and others

Gujarat High Court · (2016) AAC 956

Motor Vehicles Act, 1988 — Section 147

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High Courts04 Jan 2016Allowed

Prakash Pandurav Bajirav Maratha Vs Commissioner of Police, Ahmedabad City and Others

Gujarat High Court · (2016) 01 GUJ CK 0005

Bombay Prohibition Act, 1949 - Section 65(e), Section 66(b)Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), Section 3(1), Section 3(2)

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High Courts04 Jan 2016Disposed Off

Kalidas Raojibhai Pagi Vs Chandubhai Raijibhai Padiyar and others

Gujarat High Court · (2016) AAC 987

Motor Vehicles Act, 1988 — Section 168

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High Courts04 Jan 2016Partly Allowed

Bhalaji @ Khodaji Gabhji Thakor Vs Ahmedkhan Imamkhan Pathan & 1

Gujarat High Court · (2016) AAC 709

Motor Vehicles Act, 1988 — Section 166

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High Courts04 Jan 2016Dismissed

Jitendrasinh Manjisinh Vaghela and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 2 GLR 1216

Constitution of India, 1950 — Article 226Gujarat Agricultural Produce Markets Act, 1963 — Section 11(4)(aa), 11(4)(b), 11(5)(a)

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High Courts04 Jan 2016Allowed

New India Assurance Co. Ltd. Vs Surekhaben Wd/o Pankajbhai Ravishankar Raval & 7

Gujarat High Court · (2016) AAC 717

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 147

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High Courts23 Dec 2015Allowed

Ankit Ramanbhai Patanvadiya Vs State of Gujarat and Others

Gujarat High Court · (2015) 12 GUJ CK 0041

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3(2)Penal Code, 1860 (IPC) - Section 380, 457

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High Courts23 Dec 2015Allowed

Brijesh Girishbhai Thakor (Darbar) Vs Commissioner of Police and Others

Gujarat High Court · (2015) 12 GUJ CK 0003

Bombay Prohibition Act, 1949 - Section 65(a)(e), 66(1)(b)Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(1), 3(2)

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