High Courts07 Jan 2016Disposed Off
Raval Trading Company Vs Commissioner of Service Tax
Gujarat High Court · (2016) 54 GST 124
Finance Act, 1994 - Section 68, Section 75, Section 76, Section 76(1), Section 77, Section 78
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 478 of 1,769
High Courts07 Jan 2016Allowed
Ganpatsinh Joksinh Rawna (Rajput) Vs Commissioner of Police and Others
Gujarat High Court · (2016) 01 GUJ CK 0040
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(2)Penal Code, 1860 (IPC) - Section 114, Section 379
High Courts07 Jan 2016Allowed
Drm Technology Pvt. Ltd. Vs Union of India
Gujarat High Court · (2016) 334 ELT 216
High Courts07 Jan 2016Allowed
Chetanbhai Vs State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0038
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), Section 3(1), Section 3(2)
High Courts07 Jan 2016Allowed
Ramdayal Charanlal Sharma Vs The State of Gujarat
Gujarat High Court · (2016) 01 GUJ CK 0037
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 326
High Courts07 Jan 2016Dismissed
New India Assurance Co. Ltd. Vs Ratuben Shamjibhai L.R.Of Shamjibhai and others
Gujarat High Court · (2016) AAC 986
Motor Vehicles Act, 1988 — Section 168
High Courts07 Jan 2016Disposed Off
Shamim Ilyas Vohra Vs State of Gujarat & Another
Gujarat High Court · (2016) 1 GCD 752
High Courts07 Jan 2016Allowed
Malharben Parshuram Vasudev Kavandar (Madrasi) Vs State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0033
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), Section 3(1), Section 3(2)
High Courts06 Jan 2016Dismissed
The Commissioner Central Excise, Ahmedabad-III Vs Deora Wires N. Machines Pvt. Ltd.
Gujarat High Court · (2016) 01 GUJ CK 0032
High Courts06 Jan 2016Allowed
L and T Hydrocarbon Engineering Ltd. and Others Vs Union of India and Others
Gujarat High Court · (2016) 01 GUJ CK 0031
High Courts06 Jan 2016Disposed Off
Hastimal Jeeraj Jain Vs Commissioner of Central and Others
Gujarat High Court · (2016) 01 GUJ CK 0030
High Courts06 Jan 2016Allowed
Naranbhai Ranchhodbhai Bhaliya Vs State of Gujarat
Gujarat High Court · (2016) 01 GUJ CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts06 Jan 2016Disposed Off
Prafullbhai Parsottamdas Patel Heirs & Legal Representatives Vs Laxmikant Ishwarbhai Patel and others
Gujarat High Court · (2016) AAC 953
Motor Vehicles Act, 1988 — Section 168
High Courts06 Jan 2016Allowed
Maheshbhai Ruprambhai Solanki Vs State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 110Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2[c], Section 3[2]Penal Code, 1860 (IPC) - Section 114, Section 380, Section 454, Section 457
High Courts06 Jan 2016Dismissed
Gujarat State Fertilizers and Chemicals Ltd. (Fiber Unit) Vs The Commissioner of Central Excise, Customs and Service Tax
Gujarat High Court · (2016) 53 GST 549 : (2016) 41 STR 794
High Courts06 Jan 2016Partly Allowed
Lakhabhai Nagabhai Parmar Vs State of Gujarat
Gujarat High Court · (2016) 01 GUJ CK 0024
Penal Code, 1860 (IPC) - Section 279, Section 300, Section 302, Section 304, Section 304(II), Section 304A, Section 323, Section 326, Section 337
High Courts06 Jan 2016Partly Allowed
Kantaben Vs The State of Gujarat
Gujarat High Court · (2016) 01 GUJ CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 304
High Courts06 Jan 2016Dismissed
Commr. of C. Ex., Ahmedabad-III Vs Deora Wires N. Machines Pvt. Ltd.
Gujarat High Court · (2016) 332 ELT 393
High Courts05 Jan 2016Disposed Off
State of Gujarat Vs Sureshbhai Keshavbhai Shah
Gujarat High Court · (2016) 4 GLR 3175 : (2016) 1 GujLH 444
Constitution of India, 1950 - Article 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 - Section 3(2)
High Courts05 Jan 2016Dismissed
Kishen Patel Vs Gujarat Insecticides Ltd.
Gujarat High Court · (2016) 148 FLR 1094
Industrial Disputes Act, 1947 - Section 11-ALimitation Act, 1963 - Section 5