High Courts12 Jan 2016Partly Allowed
State of Gujarat Vs Vinu
Gujarat High Court · (2016) 01 GUJ CK 0082
Penal Code, 1860 (IPC) - Section 406, Section 420, Section 465, Section 467, Section 468, Section 471
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 476 of 1,769
High Courts11 Jan 2016Disposed off
Deputy Executive Engineer Vs Bhikhabhai Pujabhai Gohel and Others
Gujarat High Court · (2016) 01 GUJ CK 0081
Industrial Disputes Act, 1947 - Section 25F, Section 33, Section 33A
High Courts11 Jan 2016Disposed Off
Mundra International Container Terminal Pvt. Ltd. Vs Deputy Commissioner of Income Tax, Circle - 2(1)(2)
Gujarat High Court · (2016) 01 GUJ CK 0080
Income Tax Act, 1961 - Section 143(3), Section 144C, Section 147, Section 148, Section 32
High Courts11 Jan 2016Allowed
Shobhnaben Bharatji Gandaji Thakor Vs State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0079
Bombay Prohibition Act, 1949 - Section 65(e), Section 66(b)Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), Section 3(1), Section 3(2)
High Courts11 Jan 2016Disposed off
Tribhuvan Avcharbhai Sanavda Vs Gujarat State Seed Corporation Ltd. and Others
Gujarat High Court · (2016) 01 GUJ CK 0078
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 409
High Courts11 Jan 2016Dismissed
Ramaben Rameshchandra Panara Vs Contractor - Supreme Sanitation and Horticulture Service and 2 others
Gujarat High Court · (2016) 151 FLR 120 : (2016) 3 LLJ 327
High Courts11 Jan 2016Disposed Off
Mastek Limited Vs Assistant Commissioner of Income Tax, Circle 2(1)
Gujarat High Court · (2016) 01 GUJ CK 0076
Income Tax Act, 1961 - Section 10A, Section 10-A, Section 10AA, Section 10B, Section 143(3), Section 147, Section 92C, Section 92-C, Section 92C(3), Section 92C(4)
High Courts11 Jan 2016Disposed Off
Zaveri and Company Private Limited Vs Deputy Commissioner of Income Tax - Circle 4(1)(2) and Others
Gujarat High Court · (2016) 01 GUJ CK 0075
Income Tax Act, 1961 - Section 143(3), Section 147, Section 148, Section 263
High Courts11 Jan 2016Disposed Off
Manish Kumar Pravinbhai Kiri Vs Asst. Commissioner of Income Tax
Gujarat High Court · (2016) 01 GUJ CK 0074
Income Tax Act, 1961 - Section 143, Section 143(1), Section 147, Section 147(a), Section 2(22)(e)
High Courts11 Jan 2016Disposed off
Palanpur Municipality Vs Secretary, Banaskantha Safai Kamdar Sangh and Others
Gujarat High Court · (2016) 01 GUJ CK 0073
Constitution of India, 1950 - Article 14, Article 16, Article 226Gujarat Municipalities Act, 1963 - Section 2(j), Section 260, Section 271, Section 47, Section 50
High Courts11 Jan 2016Allowed
Naresh Vs State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0072
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), Section 3(1), Section 3(2)
High Courts11 Jan 2016Disposed Off
Mastek Limited Vs Assistant Commissioner of Income Tax Circle
Gujarat High Court · (2016) 387 ITR 72
Income Tax Act, 1961 — Section 147, 148
High Courts11 Jan 2016Allowed
Sama Alimamad Salemamad Vs State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0070
Constitution of India, 1950 - Article 226, Article 229
High Courts11 Jan 2016Disposed Off
Jayntiji Ranchhoadji Solanki Vs Patel Vinubhai Prabhabhai
Gujarat High Court · (2016) 2 AnWR 192
Motor Vehicles Act, 1988 — Section 140
High Courts11 Jan 2016Partly Allowed
Lohana Rupesh Vs State of Gujarat
Gujarat High Court · (2016) 01 GUJ CK 0067
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts11 Jan 2016Dismissed
Kiranbhai Harjibhai Parmar Vs State of Gujarat
Gujarat High Court · (2016) 166 AIC 601 : (2016) 2 GCD 1464 : (2016) 3 GLR 1828
Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts11 Jan 2016Disposed Off
Nadim Dilipbhai Panjvani Vs Income Tax Officer Ward-3
Gujarat High Court · (2016) 383 ITR 375
Income Tax Act, 1961 - Section 1, Section 132, Section 132A, Section 132B, Section 132B(1), Section 132B(1) (i), Section 132B(1)(i), Section 153A, Section 158B, Section 158BE, Section 226, Section 245C
High Courts11 Jan 2016Dismissed
State of Gujarat Vs Chuhan Hyderkhan Alamkhan
Gujarat High Court · (2016) 01 GUJ CK 0064
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 323, Section 328, Section 34
High Courts11 Jan 2016Partly Allowed
State of Gujarat Vs Vikash Motibhai Goswami
Gujarat High Court · (2016) 01 GUJ CK 0063
Constitution of India, 1950 - Article 14, Article 21Criminal Procedure Code, 1973 (CrPC) - Section 307, Section 377Penal Code, 1860 (IPC) - Section 376, Section 376(1), Section 376(2), Section 376(2)(f), Section 377, Section 511
High Courts11 Jan 2016Allowed
State of Gujarat Vs Shailesh Javerchand Malde Mahajan
Gujarat High Court · (2016) 2 GCD 1069 : (2016) 2 GLR 1591
Criminal Procedure Code, 1973 (CrPC) - Section 293, Section 294, Section 311, Section 378Evidence Act, 1872 - Section 165Penal Code, 1860 (IPC) - Section 376, Section 506(2)