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Gujarat High Court judgments

35,370 judgments · page 470 of 1,769

High Courts01 Feb 2016Allowed

State of Gujarat Vs Jadav and Others

Gujarat High Court · (2016) 02 GUJ CK 0003

Criminal Procedure Code, 1973 (CrPC) - Section 157, Section 293, Section 294, Section 311, Section 313Dowry Prohibition Act, 1961 - Section 3, Section 7Evidence Act, 1872 - Section 165
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High Courts01 Feb 2016Dismissed

State of Gujarat Vs Nareshkumar Gordhandas Hotvani and Others

Gujarat High Court · (2016) 02 GUJ CK 0002

Criminal Procedure Code, 1973 (CrPC) - Section 245, Section 245(2)Drugs and Cosmetics Act, 1940 - Section 18A, Section 23, Section 24, Section 25, Section 25(3), Section 25(4), Section 30Prevention of Food Adulteration Act, 1954 - Se
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High Courts29 Jan 2016Partly Allowed

Rasikbhai Jelabhai Koli Vs State of Gujarat

Gujarat High Court · (2016) 01 GUJ CK 0173

Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 304, Section 307, Section 323, Section 324, Section 506(2)
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High Courts29 Jan 2016Partly Allowed

Yasminben Vs State of Gujarat

Gujarat High Court · (2016) 01 GUJ CK 0172

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 304, Section 307, Section 323, Section 326, Section 34, Section 498(A)
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High Courts28 Jan 2016Partly Allowed

Karimaben and Others Vs State of Gujarat

Gujarat High Court · (2016) 01 GUJ CK 0195

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114, Section 32, Section 60Penal Code, 1860 (IPC) - Section 302, Section 304, Section 326, Section 34, Section 498(A)
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High Courts28 Jan 2016Allowed

Chaudhary Ishwarbhai Shamjibhai and Others Vs State of Gujarat

Gujarat High Court · (2016) 01 GUJ CK 0191

Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 114, Section 147, Section 148, Section 149, Section 302, Section 323, Section 325, Section 326, Section 3
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