High Courts22 Jan 2016Allowed
Sumermal Ghevarchand Shah Vs State of Gujarat and another
Gujarat High Court · (2016) ACD 345 : (2016) 5 RCRCriminal 694
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 472 of 1,769
High Courts22 Jan 2016Dismissed
Laxmiben Vs The State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0164
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 497
High Courts21 Jan 2016Disposed off
Gujarat Energy Transmission Corporation Limited Vs Chandulal Shankerlal Viramgami and Others
Gujarat High Court · (2016) 01 GUJ CK 0163
Industrial Disputes Act, 1947 - Section 25, Section 25F, Section 25-F
High Courts21 Jan 2016Allowed
Gauriben Ranjitbhai Malekiya (Chhara) Vs State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0162
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), Section 3(1), Section 3(2)
High Courts21 Jan 2016Partly Allowed
Executive Engineer Vs Manuhai Bababhai Nayi
Gujarat High Court · (2016) 01 GUJ CK 0161
High Courts21 Jan 2016Allowed
Sahil Sunilbhai Parmar Vs State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0160
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), Section 3(1), Section 3(2)
High Courts21 Jan 2016Disposed Off
Waghbakriwal Rayons Vs Commissioner of Central Excise
Gujarat High Court · (2016) 54 GST 279
Central Excises and Salt Act, 1944 - Section 3 5C, Section 35C, Section 35F
High Courts21 Jan 2016Partly Allowed
Brisk Surgical Cotton Ltd. Vs Anita V. Nair and Others
Gujarat High Court · (2016) 01 GUJ CK 0158
High Courts21 Jan 2016Disposed Off
ABG Shipyard Ltd. Vs Union of India
Gujarat High Court · (2016) 334 ELT 489
High Courts21 Jan 2016Dismissed
Noormamad Vs State of Gujarat
Gujarat High Court · (2016) 01 GUJ CK 0156
Arms Act, 1959 - Section 25(1)(a), Section 27(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357Penal Code, 1860 (IPC) - Section 120 (B), Section 120(B), Section 135(1), Section 147, Section 148, Section 149, Section 2
High Courts21 Jan 2016Disposed Off
Haryana Punjab Roadlines Vs State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0155
Gujarat Value Added Tax Act, 2003 - Section 68, Section 68(5)
High Courts21 Jan 2016Partly Allowed
Purshottambhai Premabhai Tandel and Others Vs The State of Gujarat
Gujarat High Court · (2016) 01 GUJ CK 0154
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 304, Section 304(2), Section 325, Section 337, Section 338, S
High Courts21 Jan 2016Allowed
Ajay Vs State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0153
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2[b], Section 3[1], Section 3[2]
High Courts21 Jan 2016Dismissed
State of Gujarat Vs Amrutbhai Jugabhai Raval
Gujarat High Court · (2016) 01 GUJ CK 0152
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, Section 363, Section 366, Section 368, Section 376, Section 376(2), Section 376(2)(f)
High Courts21 Jan 2016Partly Allowed
Gopalbhai Odhavjibai Parmar and Others Vs The State of Gujarat
Gujarat High Court · (2016) 01 GUJ CK 0151
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 304, Section 323
High Courts21 Jan 2016Disposed Off
Waghbakriwala Rayons Vs Union of India
Gujarat High Court · (2016) 338 ELT 507
High Courts21 Jan 2016Partly Allowed
R.R. Kacha Vs State of Gujarat & 2 others
Gujarat High Court · (2016) 2 GCD 1007 : (2016) 2 GLR 1428 : (2016) LIC 1909
Constitution of India, 1950 — Article 226
High Courts20 Jan 2016Dismissed
The State of Gujarat Vs Daxesh Harshadbhai Koli Patel and Others
Gujarat High Court · (2016) 01 GUJ CK 0148
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378(1)(3)Penal Code, 1860 (IPC) - Section 114, Section 307, Section 323, Section 324, Section 506(2)
High Courts20 Jan 2016Disposed Off
State of Gujarat Vs Vajirkhan Samsherkhan Pathan and Others
Gujarat High Court · (2016) 01 GUJ CK 0147
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357Penal Code, 1860 (IPC) - Section 302, Section 304(2), Section 34
High Courts20 Jan 2016Disposed Off
Roxul Rockwool Insulation India Pvt. Ltd. Vs Union of India
Gujarat High Court · (2016) 334 ELT 412