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Gujarat High Court judgments

35,370 judgments · page 473 of 1,769

High Courts20 Jan 2016Dismissed

State of Gujarat Vs Aslam Pirbhai Parmar and Others

Gujarat High Court · (2016) 01 GUJ CK 0144

Criminal Procedure Code, 1973 (CrPC) - Section 173(8), Section 313, Section 378Dowry Prohibition Act, 1961 - Section 2Penal Code, 1860 (IPC) - Section 114, Section 304(B), Section 306, Section 323, Section 498(A)
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High Courts20 Jan 2016Allowed

State of Gujarat Vs Dhanjibhai Abheji Gohil

Gujarat High Court · (2016) 01 GUJ CK 0141

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Evidence Act, 1872 - Section 25, Section 27Penal Code, 1860 (IPC) - Section 302, Section 452, Section 454
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High Courts20 Jan 2016Allowed

Hasmukh Vinubhai Chavda Vs State of Gujarat and Others

Gujarat High Court · (2016) 01 GUJ CK 0140

Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 157, Section 313, Section 377Penal Code, 1860 (IPC) - Section 302, Section 304, Section 307, Section 324, Section 326, Section 334, Section 376, S
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High Courts20 Jan 2016Disposed Off

Thakor Shivaji Shankerji and Others Vs State of Gujarat

Gujarat High Court · (2016) 01 GUJ CK 0136

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 147, Section 148, Section 149, Section 313, Section 357Penal Code, 1860 (IPC) - Section 147, Section 148, Section 307, Section 323, Section 325
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High Courts19 Jan 2016Allowed

Laxmiben Vs Commissioner of Police and Others

Gujarat High Court · (2016) 01 GUJ CK 0132

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(2)Penal Code, 1860 (IPC) - Section 114, Section 379
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High Courts19 Jan 2016Dismissed

State of Gujarat Vs Arvind Badha and Others

Gujarat High Court · (2016) 01 GUJ CK 0128

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 107, Section 108, Section 114, Section 206, Section 304 B, Section 304B, Section 306, Section 498A
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High Courts19 Jan 2016Disposed off

Dinesh Kantilal Panchal Vs State of Gujarat

Gujarat High Court · (2016) 01 GUJ CK 0127

Bombay Police Act, 1951 - Section 135, Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357Penal Code, 1860 (IPC) - Section 114, Section 302, Section 304, Section 323, Section 324, Section 34, Section 452, Se
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High Courts19 Jan 2016Dismissed

Murlibhai Fatandas Sawlani Vs Income Tax Officer

Gujarat High Court · (2016) 01 GUJ CK 0126

Income Tax Act, 1961 - Section 143, Section 143(1), Section 143(2), Section 143(3), Section 147, Section 147(a), Section 148, Section 148, Section 149, Section 150, Section 151, Section 152, Section 2(22)(e)
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