High Courts03 Feb 2016Partly Allowed
Surendranagar Dist. Panchayat Vs Hakuben Mashrubhai
Gujarat High Court · (2016) 02 GUJ CK 0025
Industrial Disputes Act, 1947 - Section 25F, Section 25G, Section 25H
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 469 of 1,769
High Courts03 Feb 2016Dismissed
Nice Construction Vs Union of India
Gujarat High Court · (2016) 54 GST 276
Constitution of India, 1950 - Article 226
High Courts03 Feb 2016Dismissed
State of Gujarat Vs Upendrasinh Rameshwarsinh and Others
Gujarat High Court · (2016) 02 GUJ CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357, Section 377, Section 378(1) (3)Penal Code, 1860 (IPC) - Section 114, Section 299, Section 299(b), Section 299(c), Section 300, Section 300(2), Section 300(4), Section 302, Secti
High Courts03 Feb 2016Allowed
Chandravadan Ramanlal Vora Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0022
High Courts03 Feb 2016Dismissed
V.K. Enterprises Vs Union of India
Gujarat High Court · (2016) 338 ELT 199
High Courts03 Feb 2016Partly Allowed
Rambhai Manubhai Gohil Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0020
Bombay Police Act, 1951 - Section 135, Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 209, Section 313Evidence Act, 1872 - Section 27
High Courts03 Feb 2016Partly Allowed
Gujarat Water Supply and Sewerag Board Vs Madhugar Dolatgar Goswami
Gujarat High Court · (2016) 02 GUJ CK 0019
High Courts02 Feb 2016Allowed
Fakruddin and Others Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0018
Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 157, Section 313Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 364
High Courts02 Feb 2016Dismissed
Shailesh Surgicals Vs Kaileshbhai Rameshbhai Rana
Gujarat High Court · (2016) 02 GUJ CK 0017
Constitution of India, 1950 - Article 136, Article 226Industrial Disputes Act, 1947 - Section 11-A
High Courts02 Feb 2016Dismissed
Ravikiran Ceramics Pvt. Ltd. Vs Pr. Commissioner of Income Tax (Central)
Gujarat High Court · (2016) 02 GUJ CK 0016
Income Tax Act, 1961 - Section 143(3), Section 153A, Section 264, Section 32, Section 32(1)(iia), Section 37, Section 69(C), Section 69C
High Courts02 Feb 2016Dismissed
State of Gujarat Vs Mahendra and Others
Gujarat High Court · (2016) 02 GUJ CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 157, Section 313, Section 378(1)(3)Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts02 Feb 2016Allowed
Ayar Jivabhai Nanabhai Vs The State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0013
Constitution of India, 1950 - Article 161, Article 72Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts02 Feb 2016Partly Allowed
Rajesh Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0012
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 394
High Courts02 Feb 2016Partly Allowed
Parmar Chimanbhai Balchandbhai and Others Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0011
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 114, Section 302, Section 307, Section 498A
High Courts01 Feb 2016Dismissed
Hitendra Laxmichand Soni Vs Shaikh & Company
Gujarat High Court · (2016) 3 GLR 1892 : (2016) LIC 3523 : (2017) 1 SCT 22
High Courts01 Feb 2016Partly Allowed
Bharabhai Jesabhai Garsar Rabari and Others Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0009
Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 304, Section 447
High Courts01 Feb 2016Allowed
Krushnasinh Jaydevsinh Chudasmaa Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0008
Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374Evidence Act, 1872 - Section 27, Section 3
High Courts01 Feb 2016Disposed Off
Bholaji Ramaji Solanki Vs State of Gujarat
Gujarat High Court · (2016) 3 Crimes 1
Bombay Police Act, 1951 - Section 135, Section 73(1)Criminal Procedure Code, 1973 (CrPC) - Section 302, Section 313, Section 323, Section 378Penal Code, 1860 (IPC) - Section 302, Section 304, Section 323, Section 34
High Courts01 Feb 2016Allowed
Harishkumar Trikamlal Joshi Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0006
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 167, Section 188, Section 203, Section 377, Section 378, Section 385, Section 386, Section 397, Section 401, Section 428Penal Code, 1860 (IPC) - Section 34, Section 406, Section 408,
High Courts01 Feb 2016Allowed
Babulal Dharamshibhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0005
Prevention of Food Adulteration Act, 1954 - Section 16(1)(a), Section 7(1)