CourtKutchehry.com

COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 468 of 1,769

High Courts05 Feb 2016Partly Allowed

Thakore Velaji Amthaji Vs State of Gujarat

Gujarat High Court · (2016) 164 AIC 402 : (2016) CriLJ 2234 : (2016) 2 GCD 1451 : (2016) 2 GLR 1435

Bombay Police Act, 1951 - Section 135Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 147, Section 148, Section 302, Section 304, Section 323, Section 324, Section 336, Section 337, Section 504, Section 506(2)
Read judgment
High Courts05 Feb 2016Disposed Off

State of Gujarat Vs Daxesh Ratilal Patel

Gujarat High Court · (2016) 02 GUJ CK 0047

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 377Penal Code, 1860 (IPC) - Section 114, Section 323, Section 325, Section 394, Section 395, Section 397, Section 451, Section 452, Section 504, Section 506(2)
Read judgment
High Courts05 Feb 2016Dismissed

State of Gujarat Vs Essar Steel Ltd.

Gujarat High Court · (2016) 02 GUJ CK 0046

Central Excises and Salt Act, 1944 - Section 11B, Section 35FConstitution of India, 1950 - Article 226Customs Act, 1962 - Section 129E
Read judgment
High Courts04 Feb 2016Allowed

Anjumankhan Imtiyazkhan Pathan Vs State of Gujarat

Gujarat High Court · (2016) 02 GUJ CK 0044

Bombay Police Act, 1951 - Section 135 (1)Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 154, Section 155, Section 156, Section 156, Section 157, Section 157, Section 313, Section 397Penal Code, 1860 (IPC) - Section 302,
Read judgment
High Courts04 Feb 2016Partly Allowed

Jayantibhai Prabhubhai Patel Vs State of Gujarat

Gujarat High Court · (2016) 02 GUJ CK 0041

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 313, Section 360, Section 361, Section 374Penal Code, 1860 (IPC) - Section 306, Section 307, Section 323, Section 330Probation of Offenders Act, 1958 - Section 4
Read judgment
High Courts04 Feb 2016Partly Allowed

Nathiben and Others Vs State of Gujarat

Gujarat High Court · (2016) 02 GUJ CK 0040

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 304, Section 307, Section 323, Section 324, Section 325, Section 34
Read judgment
High Courts04 Feb 2016Disposed Off

Dhaneshbhai Chandulal Shah and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 02 GUJ CK 0038

Penal Code, 1860 (IPC) - Section 114, Section 173 (8), Section 173(8), Section 307, Section 386, Section 389, Section 390, Section 391, Section 392, Section 397, Section 399, Section 399(2), Section 401, Section 401(2), Section 465, Section 468, Secti
Read judgment
High Courts04 Feb 2016Allowed

State of Gujarat Vs Desai Jigishbhai

Gujarat High Court · (2016) 02 GUJ CK 0037

Arms Act, 1959 - Section 25(1)(c)Criminal Procedure Code, 1973 (CrPC) - Section 437, Section 439, Section 439 (2), Section 439(2), Section 70, Section 82, Section 83Evidence Act, 1872 - Section 27
Read judgment
High Courts03 Feb 2016Dismissed

Surendranagar Dist. Panchayat and Others Vs Parshottam Manji

Gujarat High Court · (2016) 151 FLR 140 : (2016) 3 GLR 1981 : (2016) LabLR 958 : (2016) LIC 2102 : (2017) 1 SCT 34

Constitution of India, 1950 - Article 14Industrial Disputes Act, 1947 - Section 2 (oo)(bb), Section 2(oo), Section 2(oo) (bb), Section 2(oo)(b), Section 2(oo)(bb), Section 25A, Section 25F, Section 25-F, Section 25G, Section 25-G, Section 25H
Read judgment