High Courts11 Feb 2016Dismissed
Commissioner of Customs, Kandla Vs Indian Acrylics Ltd.
Gujarat High Court · (2016) 336 ELT 474
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 466 of 1,769
High Courts11 Feb 2016Allowed
Abdulkadir Sultanmiya Ladman Vs Govertmnet of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0090
Constitution of India, 1950 - Article 226, Article 227
High Courts11 Feb 2016Disposed off
Nadiad Municipal Pensioners Association and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0089
Constitution of India, 1950 - Article 14, Article 148, Article 16, Article 19, Article 19(1)(f), Article 226, Article 309, Article 31(1), Article 38(1), Article 39(d), Article 39(e), Article 41, Article 43(3)Securities Act, 1920 - Section 2
High Courts11 Feb 2016Partly Allowed
State of Gujarat Vs Yusuf Sultan Shah
Gujarat High Court · (2016) 02 GUJ CK 0088
Constitution of India, 1950 - Article 14, Article 21Criminal Procedure Code, 1973 (CrPC) - Section 307Penal Code, 1860 (IPC) - Section 363, Section 376, Section 376(1), Section 376(2)
High Courts11 Feb 2016Allowed
Arvindbhai Girdharlal Kapadia Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0087
Constitution of India, 1950 - Article 14, Article 226
High Courts11 Feb 2016Allowed
Ashishkumar Vijaykumar Agrawal Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0086
Bombay Police Act, 1951 - Section 135Civil Procedure Code, 1908 (CPC) - Section 9Criminal Procedure Code, 1973 (CrPC) - Section 2(wa), Section 24(8), Section 372, Section 372(3), Section 375(d), Section 377, Section 377(3), Section 3
High Courts10 Feb 2016Allowed
Naresh Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0085
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(2)Penal Code, 1860 (IPC) - Section 114, Section 323
High Courts10 Feb 2016Dismissed
Gujarat Water Resources Development Corporation Ltd. Vs Manubhai Pujabhai Raj
Gujarat High Court · (2016) 02 GUJ CK 0084
High Courts10 Feb 2016Allowed
Zakir Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0083
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(2)Penal Code, 1860 (IPC) - Section 379
High Courts10 Feb 2016Partly Allowed
Rajkot District Panchayat and Others Vs Rajendra K. Oza
Gujarat High Court · (2016) 02 GUJ CK 0082
Industrial Disputes Act, 1947 - Section 2(oo), Section 2(oo) (bb), Section 2(oo)(bb), Section 25F
High Courts10 Feb 2016Dismissed
Paharpur Cooling Towers Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2016) 149 FLR 181 : (2016) LabLR 630 : (2016) 2 LLN 686
Industrial Disputes Act, 1947 - Section 10
High Courts10 Feb 2016Allowed
Babulal Nanjibhai Parmar Vs Paschim Gujarat Vij Company Ltd. and Others
Gujarat High Court · (2016) 02 GUJ CK 0080
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2AElectricity Act, 2003 - Section 42, Section 43, Section 43(1)
High Courts09 Feb 2016Dismissed
The State of Gujarat Vs Arvindbhai Gangubhai Rathod
Gujarat High Court · (2016) 02 GUJ CK 0079
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376
High Courts09 Feb 2016Dismissed
Jayeshkumar Vs The State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374Evidence Act, 1872 - Section 113A, Section 113-A, Section 113BPenal Code, 1860 (IPC) - Section 107, Section 114, Section 304B, Section 304-B, Section 306, Section 498(A),
High Courts09 Feb 2016Partly Allowed
Amarsing Jethiyabhai Vashava Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0077
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 135, Section 307, Section 326
High Courts09 Feb 2016Disposed off
Reliance Industries Ltd. and Others Vs Regional Provident Fund Commissioner-1, Employees and Others
Gujarat High Court · (2016) 02 GUJ CK 0076
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 17, Section 17(2A), Section 7A
High Courts09 Feb 2016Disposed off
Sureshbhai Maganbhai Vasiya Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0075
Bombay Primary Education Act, 1947 - Section 2(18A), Section 2(2)Constitution of India, 1950 - Article 14, Article 16, Article 226Right of Children to Free and Compulsory Education Act, 2009 - Section 18
High Courts09 Feb 2016Partly Allowed
The State of Gujarat Vs Koli Bhupatbhai Sardulbhai and Others
Gujarat High Court · (2016) 02 GUJ CK 0074
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, Section 302, Section 307, Section 323, Section 324, Section 34
High Courts09 Feb 2016Disposed off
Gitanjali Trust Vs Regional P.F. Commissioner II and Others
Gujarat High Court · (2016) 02 GUJ CK 0073
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 1, Section 1(3)(b), Section 14B, Section 3, Section 7 (A), Section 7A, Section 7B, Section 7C, Section 7I, Section 7-I
High Courts09 Feb 2016Partly Allowed
Valiben Mulubhai Bhuva and Others Vs Abdulbhai Mohmedbhai Jethwa and Others
Gujarat High Court · (2016) 02 GUJ CK 0072