High Courts15 Feb 2016Disposed off
Chemical Mazdoor Panchayat Vs Gujarat State Electricity Corporation Ltd. and Others
Gujarat High Court · (2016) 02 GUJ CK 0113
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 465 of 1,769
High Courts15 Feb 2016Dismissed
Oriental Insurance Co. Ltd. and Others Vs Shardaben and Others
Gujarat High Court · (2016) 02 GUJ CK 0112
Motor Vehicles Act, 1988 - Section 96
High Courts15 Feb 2016Disposed Off
Commissioner of Income Tax Ahmedabad-I Vs Cornerstone Exports Pvt. Ltd.
Gujarat High Court · (2016) 02 GUJ CK 0111
Income Tax Act, 1961 - Section 36(1)(iii), Section 40A(2), Section 40A(2)(a)
High Courts15 Feb 2016Dismissed
Jamnagar Municipal Corporation Vs K.P. Gosai and Others
Gujarat High Court · (2016) 02 GUJ CK 0110
High Courts15 Feb 2016Partly Allowed
Ranmalbhai Arjanbhai Ahir Vs Koli Mandan Sadur and Others
Gujarat High Court · (2016) AAC 1142
High Courts15 Feb 2016Allowed
Divyesh Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0108
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(2)Penal Code, 1860 (IPC) - Section 114, Section 379
High Courts12 Feb 2016Allowed
Prabhati Hospital Private Ltd. and another Vs Union of India and others
Gujarat High Court · (2016) 149 FLR 264 : (2016) LabLR 621
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts12 Feb 2016Dismissed
Yusuf Mahmadbhai Isakani Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0104
Bombay Police Act, 1951 - Section 135Constitution of India, 1950 - Article 161, Article 72Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts12 Feb 2016Partly Allowed
Prakashbhai Bhikhabhai Parmar Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0103
Bombay Police Act, 1951 - Section 135 (2)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 304, Section 34
High Courts12 Feb 2016Dismissed
Mahavir General Hospital Vs Rameshbhai Narothambhai Prajapati and Others
Gujarat High Court · (2016) 02 GUJ CK 0102
High Courts12 Feb 2016Allowed
Karimbhai Dadamiya Pirzada Vs State of Gujarat
Gujarat High Court · (2016) 2 GCD 1151 : (2016) 3 GLR 2082 : (2017) 1 RCRCivil 51
High Courts12 Feb 2016Allowed
A.S. Pandya Vs Addl. Development Commissioner and Others
Gujarat High Court · (2016) 02 GUJ CK 0100
Constitution of India, 1950 - Article 226, Article 227Penal Code, 1860 (IPC) - Section 409
High Courts11 Feb 2016Allowed
S.P. Damor Vs Principal Chief Conservator Offorest and Others
Gujarat High Court · (2016) 02 GUJ CK 0099
Constitution of India, 1950 - Article 226, Article 227
High Courts11 Feb 2016Partly Allowed
Javed Shaukat Ali Qureshi Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0098
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Penal Code, 1860 (IPC) - Section 143, Section 147, Section 148, Section 149, Section 201, Section 307, Section 337, Section 395, Sect
High Courts11 Feb 2016Allowed
Natwarlal Vadilal Patel Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0097
Constitution of India, 1950 - Article 14, Article 226
High Courts11 Feb 2016Dismissed
Chairman and Others Vs Mulrajsinh Kesarisinh Gohil and Others
Gujarat High Court · (2016) 150 FLR 72 : (2016) LabLR 666 : (2016) LIC 2988 : (2016) 3 LLJ 550 : (2016) 2 LLN 123
Industrial Disputes Act, 1947 - Section 25F, Section 25G
High Courts11 Feb 2016Allowed
Divisional Controller Vs Ramanbhai Chhaganbhai Dabhi and Others
Gujarat High Court · (2016) LabLR 890 : (2016) 2 LLJ 713
High Courts11 Feb 2016Allowed
State of Gujarat Vs Munna @ Rajaf Farid Shah
Gujarat High Court · (2016) CriLJ 4097 : (2017) 1 Crimes 130 : (2016) 3 GCD 1829 : (2016) 3 GLR 1809
High Courts11 Feb 2016Allowed
Ashishkumar Vijaykumar Agrawal Vs State of Gujarat
Gujarat High Court · (2016) 166 AIC 606 : (2016) 3 GCD 2225 : (2016) 3 GLR 2102
High Courts11 Feb 2016Allowed
The State of Gujarat Vs Munna
Gujarat High Court · (2016) 02 GUJ CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 100, Section 100(5), Section 161, Section 313Evidence Act, 1872 - Section 114, Section 27Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304-I, Section 304-II