COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 463 of 1,769

High Courts19 Feb 2016Disposed off

Aniruddhbhai Parshottambhai Trivedi Vs State of Gujarat

Gujarat High Court · (2016) 02 GUJ CK 0153

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 107, Section 108, Section 114, Section 306

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High Courts19 Feb 2016Partly Allowed

United India Insurance Co. Ltd. Vs Ranjitsinh Jatubha Zala and Others

Gujarat High Court · (2016) 02 GUJ CK 0152

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High Courts19 Feb 2016Disposed Off

State of Gujarat Vs Bhikhabhai Mohanbhai Chauhan

Gujarat High Court · (2016) 02 GUJ CK 0151

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307, Section 326, Section 34, Section 498-A, Section 504

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High Courts19 Feb 2016Dismissed

Gajjan Jumma Hussain and Others Vs District Superintendent of Police, Devbhumi Dwarka and Others

Gujarat High Court · (2016) 02 GUJ CK 0150

Constitution of India, 1950 - Article 226

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High Courts18 Feb 2016Disposed off

In Re: Rishabh Software Private Limited

Gujarat High Court · (2016) 02 GUJ CK 0149

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High Courts18 Feb 2016Partly Allowed

Amitji Amarsinh Thakor and Others Vs State of Gujarat

Gujarat High Court · (2016) 02 GUJ CK 0148

Criminal Procedure Code, 1973 (CrPC) - Section 357, Section 376Penal Code, 1860 (IPC) - Section 323

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High Courts18 Feb 2016Allowed

Jayantilal Vashram Teraiya Vs Bank of India

Gujarat High Court · (2016) 3 GCD 2273 : (2016) 3 GLR 2265 : (2016) LIC 2366 : (2017) 2 RSJ 134 : (2017) 1 SCT 10

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High Courts18 Feb 2016Disposed Off

Kamakshi Tradexim (India) Pvt. Ltd. and Others Vs Union of India and Others

Gujarat High Court · (2016) 02 GUJ CK 0146

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High Courts18 Feb 2016Dismissed

Rasilaben Karsanbhai Vs The Chief Officer and Others

Gujarat High Court · (2016) 02 GUJ CK 0145

Industrial Disputes Act, 1947 - Section 25F

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High Courts18 Feb 2016Dismissed

Krushnabhagwan Rajaram Sharma Vs State of Gujarat

Gujarat High Court · (2016) AIRCC 2303 : (2016) 2 GCD 1250 : (2016) 3 GLR 2325

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High Courts18 Feb 2016Allowed

Kamakshi Tradexim (India) Pvt. Ltd. Vs Union of India

Gujarat High Court · (2016) 338 ELT 528

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High Courts18 Feb 2016Dismissed

Executive Engineer and Others Vs Virendra H. Solanki

Gujarat High Court · (2016) 02 GUJ CK 0142

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High Courts17 Feb 2016Allowed

Bhupendra Parshottambhai Dalwadi Vs Government Labour Officer and Others

Gujarat High Court · (2016) 02 GUJ CK 0141

Constitution of India, 1950 - Article 227

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High Courts17 Feb 2016Allowed

Arvindbhai Virjibhai Solanki Vs State of Gujarat

Gujarat High Court · (2016) 02 GUJ CK 0139

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376, Section 506 (2)

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High Courts17 Feb 2016Disposed Off

State of Gujarat Vs Vaghsinh Punsinh Alias Punjsinh Solanki

Gujarat High Court · (2016) 4 GLR 3524

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(A)(i), 20(A)(i)(ii)(c)Code Of Criminal Procedure, 1973 — Section 209, 277, 228, 313, 377

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High Courts17 Feb 2016Dismissed

Gujarat State Rural Development Corporation Ltd. Vs Gulabsinh K. Rathod and Others

Gujarat High Court · (2016) 02 GUJ CK 0137

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High Courts17 Feb 2016Disposed Off

In Re: Digjam Textiles Limited

Gujarat High Court · (2016) 02 GUJ CK 0136

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High Courts17 Feb 2016Disposed off

In Re: Advanta Limited

Gujarat High Court · (2016) 02 GUJ CK 0135

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High Courts17 Feb 2016Allowed

Tarsangji Manglaji Thakor and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 02 GUJ CK 0134

Land Acquisition Act, 1894 - Section 11, Section 31, Section 31, Section 31(2), Section 32, Section 33, Section 34, Section 4, Section 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013

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High Courts17 Feb 2016Dismissed

Commr. of C. Ex., Ahmedabad-I Vs Balkrishna Textiles Mills Pvt. Ltd.

Gujarat High Court · (2016) 340 ELT 55

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