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Gujarat High Court judgments

35,370 judgments · page 464 of 1,769

High Courts17 Feb 2016Dismissed

The State of Gujarat Vs Jivraj and Others

Gujarat High Court · (2016) 02 GUJ CK 0131

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120(B), Section 302, Section 34, Section 392, Section 394, Section 395, Section 397
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High Courts17 Feb 2016Disposed off

Ritesh Oil Mills P. Ltd. and Others Vs Dena Bank and Others

Gujarat High Court · (2017) ACD 186 : (2016) AIR(Gujarat) 158 : (2016) 4 BC 579 : (2017) 1 DRTC 253 : (2017) 1 NIJ 683 : (2016) 135 SCL 6

Constitution of India, 1950 - Article 226, Article 227Contempt of Courts Act, 1971 - Section 19Guardians and Wards Act, 1890 - Section 19(5)
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High Courts17 Feb 2016Dismissed

Rathod Shaktisinh Kanubha Vs State of Gujarat

Gujarat High Court · (2016) 02 GUJ CK 0126

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 304, Section 304-B, Section 304-B, Section 34, Section 498-A
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High Courts16 Feb 2016Allowed

Navnitbhai Harmanbhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2016) 02 GUJ CK 0120

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 311, Section 313, Section 319, Section 397, Section 398, Section 401, Section 417, Section 439, Section 439 (4), Section 439(4)Ev
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High Courts16 Feb 2016Disposed Off

Asstt. CIT Vs Norma Detergent (Pvt.) Ltd.

Gujarat High Court · (2016) 286 CurTR 505 : (2016) 386 ITR 56

Constitution of India, 1950 - Article 136, Article 141Income Tax Act, 1961 - Section 10, Section 115JAA, Section 115JD, Section 119, Section 139, Section 140A, Section 142, Section 143, Section 143(1), Section 143(3), Section 144, Section 147
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High Courts16 Feb 2016Dismissed

Saiyed Magbulbhai Miraji Vs The State of Gujarat and Others

Gujarat High Court · (2016) 02 GUJ CK 0118

Criminal Procedure Code, 1973 (CrPC) - Section 17, Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 300, Section 302, Section 34, Section 506(2)Scheduled Castes and the Scheduled Tribes (Prevention o
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High Courts16 Feb 2016Partly Allowed

State of Gujarat Vs Asharaful

Gujarat High Court · (2016) 02 GUJ CK 0117

Criminal Procedure Code, 1973 (CrPC) - Section 307, Section 377Penal Code, 1860 (IPC) - Section 489, Section 489 B, Section 489B, Section 489-B
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High Courts16 Feb 2016Partly Allowed

State of Gujarat Vs Raval Ranchhodbhai Kantibhai

Gujarat High Court · (2016) 02 GUJ CK 0116

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 377Penal Code, 1860 (IPC) - Section 114, Section 307, Section 323, Section 324, Section 326, Section 504
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