High Courts25 Feb 2016Disposed off
Nikunj I. Desai and Others Vs Surat Municipal Corporation
Gujarat High Court · (2016) 02 GUJ CK 0221
Constitution of India, 1950 - Article 14, Article 16, Article 226, Article 39(d), Article 39A
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 461 of 1,769
High Courts25 Feb 2016Dismissed
Madanlal Manekchand Jain Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0219
Constitution of India, 1950 - Article 14, Article 19, Article 21, Article 22 (1), Article 226Criminal Procedure Code, 1973 (CrPC) - Section 439, Section 482Penal Code, 1860 (IPC) - Section 120-B, Section 420, Section 465, Section 467
High Courts25 Feb 2016Allowed
Jayprakash Rameshchandra Thaker Vs Commissioner of Schools and Others
Gujarat High Court · (2016) 02 GUJ CK 0218
Constitution of India, 1950 - Article 226
High Courts25 Feb 2016Allowed
Jayeshbhai Sureshbhai Vyas Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0217
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376
High Courts24 Feb 2016Allowed
United India Ins. Co. Ltd. Vs Driver of Jeep No. GJ.-6-JJ-9875 Not Joined and Others
Gujarat High Court · (2016) 02 GUJ CK 0195
High Courts24 Feb 2016Dismissed
Manrao Rasiklal Jaiswal Vs State of Gujarat and Others
Gujarat High Court · (2016) 2 GCD 1167
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 32, Section 32(O), Section 32G, Section 32P, Section 43, Section 43C, Section 76, Section 76A, Section 78, Section 84C, Section 84-CConstitution of India, 1950 - Article 226, Article 2
High Courts24 Feb 2016Disposed off
Bihariji Agro Foods Pvt. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0193
Constitution of India, 1950 - Article 14, Article 19(1)(g), Article 226
High Courts24 Feb 2016Partly Allowed
Prerak Bhavanishankar Joshi Vs Remeshbhai Udesinh Parmar and Others
Gujarat High Court · (2016) 02 GUJ CK 0192
High Courts24 Feb 2016Dismissed
State of Gujarat Vs Natha Menand
Gujarat High Court · (2016) 02 GUJ CK 0191
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts24 Feb 2016Disposed off
Gosai Mangabhai Shivgar and Others Vs Ahmedabad Municipal Transport Service and Others
Gujarat High Court · (2016) 02 GUJ CK 0189
Constitution of India, 1950 - Article 136, Article 226Industrial Disputes Act, 1947 - Section 10, Section 10A, Section 11-A, Section 25(F), Section 25F, Section 25F(a), Section 25G, Section 33, Section 33A
High Courts23 Feb 2016Partly Allowed
Pratapdan Ravjidan Gadhvi Vs State of Gujarat and Others
Gujarat High Court · (2016) 2 GCD 1770 : (2016) LIC 2449
Constitution of India, 1950 - Article 226, Article 311, Article 311(1), Article 311(2)Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7
High Courts23 Feb 2016Allowed
D.K. Dave Vs Secretary, Government of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0187
Constitution of India, 1950 - Article 226Gujarat Sales Tax Act, 1969 - Section 30
High Courts23 Feb 2016Allowed
D.L. Joshi Vs Secretary Government of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0186
Constitution of India, 1950 - Article 226Gujarat Sales Tax Act, 1969 - Section 30
High Courts23 Feb 2016Dismissed
United India Insurance Co. Ltd Vs Shantilal Nathalal Patel
Gujarat High Court · (2016) AAC 1834
Motor Vehicles Act, 1988 — Section 147
High Courts23 Feb 2016Dismissed
Rajkot Municipal Corporation Vs L.G. Lakkad
Gujarat High Court · (2016) 02 GUJ CK 0184
High Courts23 Feb 2016Allowed
M.S. Jogia Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0183
Constitution of India, 1950 - Article 226, Article 309, Article 311(2), Article 353
High Courts23 Feb 2016Allowed
Pritiben P. Shah Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0182
Gujarat Stamp Act, 1958 - Section 32A, Section 53(1)
High Courts23 Feb 2016Disposed Off
Ratilal Harmanbhai Patel Vs State of Gujarat
Gujarat High Court · (2017) 1 AICLR 276 : (2016) ALLMRCri 558 : (2017) 1 BC 494 : (2017) 1 CriCC 284 : (2016) CriLJ 4055 : (2017) 1 Crimes 186 : (2017) 1 DCR 525 : (2016) 4 GLR 3419 : (2016) 3 GujLH 194 : (2017) 1 NIJ 508 : (2017) 1 RCRCivil 181 : (2016) 4 RCRCriminal 903
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Feb 2016Allowed
Kishan Dharmraj Rajkumar Maurya Vs Commissioner of Police and Others
Gujarat High Court · (2016) 02 GUJ CK 0180
Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 110Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2[c], Section 3[2]Penal Code, 1860 (IPC) - Section 380, Section 454, Section 457
High Courts23 Feb 2016Dismissed
Ratilal Harmanbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0179
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 118(g), Section 13, Section 138, Section 139, Section 14, Section 140, Section 141, Section 142, Section 15, Section 16, Section 26, Section 28,