High Courts26 Feb 2016Dismissed
State of Gujarat Vs Mansukh Bhura Koli Patel and Others
Gujarat High Court · (2016) 02 GUJ CK 0211
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34, Section 395
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 460 of 1,769
High Courts26 Feb 2016Allowed
State of Gujarat and Others Vs Ramanbhai Vithalbhai Patel and Others
Gujarat High Court · (2016) 02 GUJ CK 0210
Constitution of India, 1950 - Article 226Urban Land (Ceiling and Regulation) Act, 1976 - Section 21
High Courts26 Feb 2016Allowed
Mukeshkumar Jaswantbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0209
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts26 Feb 2016Allowed
Gangaben Wd/o Prabhubhai Bhavanbhai Vs State of Gujarat
Gujarat High Court · (2016) AIR(Gujarat) 121
High Courts26 Feb 2016Disposed Off
The State of Gujarat Vs Pravinsinh Dhirubha Jadena
Gujarat High Court · (2016) 02 GUJ CK 0207
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357Penal Code, 1860 (IPC) - Section 302, Section 304, Section 304-II, Section 307, Section 309, Section 34
High Courts26 Feb 2016Allowed
Dudhiben Muljibhai Patel & 1 Another Vs State of Gujarat & 4 Others
Gujarat High Court · (2016) AIRCC 2117 : (2016) 3 GCD 1857 : (2016) 2 GLR 1786
Gujarat Land Revenue Code, 1879 - Section 135DGujarat Land Revenue Rules, 1972 - Rule 108(5)
High Courts26 Feb 2016Allowed
Divisional Controler GSRTC Vs Yusufbhai Ibrahimbhai Hafeji Conductor B.No. 7581
Gujarat High Court · (2016) 2 LLJ 695
Constitution of India, 1950 — Article 227
High Courts26 Feb 2016Dismissed
Gautambhai Krushnakantbhai Dodiya and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0204
Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 20, Section 22
High Courts26 Feb 2016Disposed off
Larsen and Toubro Limited and Others Vs Union of India and Others
Gujarat High Court · (2016) 2 GCD 1471
Constitution of India, 1950 - Article 226, Article 227Gujarat Stamp Act, 1958 - Section 31, Section 32A, Section 33, Section 39, Section 39(1)(b), Section 3A, Section 53, Section 53(1)Land Acquisition Act, 1894 - Section 11(2), Secti
High Courts25 Feb 2016Partly Allowed
Divisional Controller Vs C.S. Parmar and Others
Gujarat High Court · (2016) 02 GUJ CK 0233
Industrial Disputes Act, 1947 - Section 11(A), Section 33(2)(b)
High Courts25 Feb 2016Dismissed
State of Gujarat Vs Pravinsinh Umedsinh Sodha
Gujarat High Court · (2016) 02 GUJ CK 0232
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34, Section 498A
High Courts25 Feb 2016Dismissed
Kanubhai Bhikhabhai Raval Vs State of Gujarat
Gujarat High Court · (2016) 2 GCD 1487 : (2017) 1 GLR 553
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 306, Section 354, Section 509
High Courts25 Feb 2016Disposed off
K.K. Zala Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0230
High Courts25 Feb 2016Allowed
Mahendra Chinulal Shah and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0229
Constitution of India, 1950 - Article 14, Article 16
High Courts25 Feb 2016Allowed
Billmetal Works and another. Vs Bharat Singh R. Chandel
Gujarat High Court · (2016) 150 FLR 455 : (2016) LabLR 811 : (2016) 2 LLJ 668 : (2016) 4 LLN 405
High Courts25 Feb 2016Dismissed
Gujarat Public School Vs Naya Gujarat Kamdar Union
Gujarat High Court · (2016) 02 GUJ CK 0227
Industrial Disputes Act, 1947 - Section 33, Section 33A, Section 33-A
High Courts25 Feb 2016Allowed
Manish Bhogilal Shah Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0225
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120(B), Section 420, Section 465, Section 467, Section 468, Section 471, Section 477 APrevention of Money-Laundering Act, 2002 - Section 2 (u), Sectio
High Courts25 Feb 2016Partly Allowed
Nathalal Madhavji Kodinaria Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0224
High Courts25 Feb 2016Allowed
Amarben Bachubhai Vaidya Vs Rajendrabhai Dahyabhai Patel and Others
Gujarat High Court · (2016) 02 GUJ CK 0223
High Courts25 Feb 2016Dismissed
State of Gujarat Vs Koli Ranshi Daya and Others
Gujarat High Court · (2016) 161 AIC 445
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 34