High Courts08 Jan 2026Partly Allowed
LH Of Decd Nileshbhai Mahendrabhai Vasant Vs Jigar Babubhai Shah & Anr
Gujarat High Court · (2026) 01 GUJ CK 1408
Motor Vehicles Act, 1988-Section 166, 173
COURT ARCHIVE
Gujarat High Court judgments
36,603 judgments · page 19 of 1,831
High Courts08 Jan 2026Disposed Of
New India Assurance Co Ltd Vs Sadruddin Maganlal Narsandani & Ors
Gujarat High Court · (2026) 01 GUJ CK 1407
High Courts07 Jan 2026Dismissed
Arvindbhai @ Bhadabhai Shanabhai @ Shankarbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2026) 01 GUJ CK 1426
Indian Penal Code, 1860-Section 114, 376(2)(i)(d)Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(xi), 3(2)(v)Protection Of Children From Sexual Offences Act, 2012-Section 4
High Courts07 Jan 2026Dismissed
New India Assurance Company Limited Vs Bhavnaben Mehulbhai Jani(Wife Of Decd.) & Ors
Gujarat High Court · (2026) 01 GUJ CK 1415
Motor Vehicles Rules, 1989-Rule 190, 191Rules Of The Road Regulations 1989- Regulation 15Motor Vehicles Act, 1988-Section 121, 122, 126, 127(2), 173
High Courts06 Jan 2026Allowed
Sahil @Masum S/O Mohamad Abid Ansari Thro Ansari Suhanabibi D/O Mo. Abid Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 01 GUJ CK 1401
Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 54, 115(2), 118(2), 296B, 351(3), 352
High Courts06 Jan 2026Allowed
Dharmeshsingh @ Titu Bharatsingh Gosai (Rajput) Thro Yashvantsinh Bharatsinh Gosai (Rajput) Vs Commissioner Of Police, Ahmedabad City & Ors
Gujarat High Court · (2026) 01 GUJ CK 1400
Constitution Of India, 1950-Article 21, 22(3)(B)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(A)(E), 81, 98(2), 116(B)
High Courts06 Jan 2026Allowed
Sukhdevsing Sajjusing Sohel Through Suneeta Sukhdevsing Sohel Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 01 GUJ CK 1399
Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 303(2)
High Courts06 Jan 2026Allowed
Ajaybhai Jentibhai Chudasma Thro Chudasma Rakesh Jentibhai Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 01 GUJ CK 1398
Constitution Of India, 1950-Article 21, 22(3)(B), 226, 227Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(a)(a), 65(a)(e), 65(e), 81, 83, 116(B)
High Courts06 Jan 2026Allowed
Vinod Prakashbhai Ganglani Thro. Barkha W/O Vinod Ganglani Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 01 GUJ CK 1397
Constitution Of India, 1950-Article 21, 22(3)(b), 226Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 3(2)Gujarat Prohibition Act, 1949-Section 65(E), 81, 98(2), 108
High Courts06 Jan 2026Dismissed
Gujarat State Road Transport Corporation Vs Babubhai Jasabhai Maru
Gujarat High Court · (2026) 01 GUJ CK 1396
Motor Vehicles Act, 1988-Section 166, 173
High Courts05 Jan 2026Dismissed
State Of Gujarat Vs Meraman Kara Mer & Ors
Gujarat High Court · (2026) 01 GUJ CK 1427
Indian Penal Code, 1860-Section 114, 304B, 306, 498ACode Of Criminal Procedure, 1973-Section 313, 378Evidence Act, 1872-Section 113A
High Courts05 Jan 2026Allowed
Hiteshchandra M Bhatt & Ors Vs Ahmedabad Municipal Corporation
Gujarat High Court · (2026) 01 GUJ CK 1404
Constitution Of India, 1950-Article 14, 16
High Courts05 Jan 2026Dismissed
State Of Gujarat Vs Govindbhai Mavjibhai Chovatiya & Ors
Gujarat High Court · (2026) 01 GUJ CK 1403
Indian Penal Code, 1860-Section 34, 120B, 302, 304B, 498ADowry Prohibition Act, 1961-Section 2Code Of Criminal Procedure, 1973-Section 313, 378
High Courts05 Jan 2026Allowed
Susheel Patil Vs Indian Railway Catering And Tourism Corporation Ltd & Ors.
Gujarat High Court · (2026) 01 GUJ CK 1402
Constitution Of India, 1950-Article 14, 16, 226Indian Railway Catering And Tourism Corporation Promotion Policy And Rules, 2012-Rule 5, 6, 6A, 7, 11, 18
High Courts26 Dec 2025Allowed
Anandkumar Gupta S/O Late Om Kumar Gupta Vs State Bank Of India & Ors
Gujarat High Court · (2025) 12 GUJ CK 1902
High Courts26 Dec 2025i. Bernard Francis Joseph Vaz Versus Government Of Karnataka, 2025 (0) Aijel-SC 74487
Khansahab Mohammadimtiaz Mohammadiqbal Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1901
Gujarat Industrial Development Act, 1962-Section 37Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013-Section 11
High Courts26 Dec 2025
Abdul Haq Abdulkarim Tajbhai & Anr Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1900
Gujarat Industrial Development Act, 1962-Section 37Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013-Section 11
High Courts26 Dec 2025Disposed Of
Khatki Ajgar Bikan & Ors Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1899
High Courts26 Dec 2025
Munafkhan A. Usufjaay & Anr Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1898
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(C), 20(b)(2)(b)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482
High Courts26 Dec 2025
Protiston Single-Member P.C Vs MV Avrai (Imo 9559688) & Anr
Gujarat High Court · (2025) 12 GUJ CK 1897
Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017-Section 4 (1)(l), 4(1)(m)