High Courts18 Dec 2025Dismissed/ Allowed
Tata Aig General Insurance Co Ltd Vs Jayaben Sanjaybhai Parmar & Ors
Gujarat High Court · (2025) 12 GUJ CK 1885
Motor Vehicles Act, 1988-Section 147, 173
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 21 of 1,831
High Courts18 Dec 2025Allowed
Israram @ Ishwar S/O Girdhariram Saran (Jat) Thro Girdhariram Mahetaram Saran (Jat) Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1876
Constitution Of India, 1950-Article 21, 22(3)(b), 226, 227Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(E), 81, 98(2)
High Courts18 Dec 2025Allowed
Mital @ Chhanu Dineshbhai Dhobi Thro Varshaben Dilipkumar Chunara Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1875
Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Indian Penal Code, 1860-Section 114, 294(b), 323, 324, 354, 354A, 354B, 354C, 354D, 376, 376A, 376B, 376C, 376D, 377
High Courts18 Dec 2025Allowed
Navsad @ Naushad Imranbhai Mir Thro Imranbhai Abdulbhai Mir Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1874
Constitution Of India, 1950-Article 21, 22(3)(b), 226, 227Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(a)(e), 81, 98(2), 99, 116(B)
High Courts18 Dec 2025Allowed
Ajay Rameshbhai Chunara Thro Vinodbhai Rameshbhai Chunara Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1873
Constitution Of India, 1950-Article 21, 22(3)(b), 226, 227Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(a)(a), 65(e), 81
High Courts18 Dec 2025Allowed
Rahul @ Samo Navalsinh Katara Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1872
Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(a)(a), 65(a)(e), 81, 116(b)
High Courts18 Dec 2025Allowed
Chetan @ Bhatto Sureshbhai Chhanabhai Patni (Bholvala) Thro Hansaben Sureshbhai Patni Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1871
Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention of Anti-social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 303(2), 54
High Courts18 Dec 2025Allowed
Dungarbha @ Bado Gagubha Manek Through Babo Budhabha Sumaniya Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1870
Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Antisocial Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(A)(A), 65(E), 98(2), 116(B)
High Courts18 Dec 2025Allowed
Pavan Satishkumar Betwal Through Lattaben W/O Satishbhai Betval Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 12 GUJ CK 1869
Constitution Of India, 1950-Article 21, 22(3)(b), 226, 227Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 3(2)Gujarat Prohibition Act, 1949-Section 65(a)(e), 65(a)(a), 66(1)(b), 81, 98(2), 116(B)
High Courts17 Dec 2025Dismissed
State Of Gujarat Vs Rajendrasinh Prahaladji Parmar & Ors
Gujarat High Court · (2025) 12 GUJ CK 1914
Indian Penal Code, 1860-Section 147, 148, 149, 302, 323, 342, 504, 506(2)Bombay Police Act, 1951-Section 135Code Of Criminal Procedure, 1973-Section 313, 378
High Courts17 Dec 2025Allowed
Sajjanben Bharatbhai Raval & Anr. Vs Rupsinh Jivaji Damor & Ors
Gujarat High Court · (2025) 12 GUJ CK 1913
Motor Vehicles Act, 1988-Section 173
High Courts17 Dec 2025
United India Insurance Company Limited Vs Munishaben W/O Irfanbhai Musabhai Kankroliya & Ors
Gujarat High Court · (2025) 12 GUJ CK 1891
Motor Vehicles Act, 1988-Section 173
High Courts17 Dec 2025Allowed
Sajjanben Bharatbhai Raval & Anr Vs Rupsinh Jivaji Damor & Ors.
Gujarat High Court · (2025) 12 GUJ CK 1906
Motor Vehicles Act, 1988-Section 173
High Courts17 Dec 2025Partly Allowed
Reliance General Insurance Co Ltd Vs Kiranben Pravinchandra Gaudana & Ors
Gujarat High Court · (2025) 12 GUJ CK 1905
Motor Vehicles Act, 1988-Section 66
High Courts17 Dec 2025Dismissed/ Allowed
Divisional Controller Vs Rameshbhai Valjibhai Parmar
Gujarat High Court · (2025) 12 GUJ CK 1896
Motor Vehicles Act, 1988-Section 166
High Courts17 Dec 2025Partly Allowed
Reliance General Insurance Co.Ltd Vs Poonamben Wd/O Fulaji Jadav & Ors
Gujarat High Court · (2025) 12 GUJ CK 1895
Motor Vehicles Act, 1988-Section 149, 166
High Courts17 Dec 2025Allowed
Oriental Insurance Co Ltd Vs Ambaben Wd/O Virsingbhai Nasvanbhai Chaudhari & Ors
Gujarat High Court · (2025) 12 GUJ CK 1894
Motor Vehicles Act, 1988-Section 173
High Courts17 Dec 2025Allowed
Rana Menaben Wd/O Mansukhbhai Ugarabhai & Ors Vs Mahebubsha Anvarsha Fakir & Ors.
Gujarat High Court · (2025) 12 GUJ CK 1893
Motor Vehicles Act, 1988-Section 168, 173
High Courts17 Dec 2025Partly Allowed
United India Insurance Co Ltd Vs Sudhirkumar Ajay Pal & Ors
Gujarat High Court · (2025) 12 GUJ CK 1892
Motor Vehicles Act, 1988-Section 173
High Courts17 Dec 2025Allowed
Lalitbhai Maganbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1852
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 114, 294(b), 306, 406, 420, 506(1)