High Courts23 Jan 2026Allowed
Sonalben Jashwantsinh Sodhaparmar Vs Bharatbhai Bhurabhai Patel & Anr
Gujarat High Court · (2026) 01 GUJ CK 1449
Motor Vehicles Act, 1988-Section 173
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Gujarat High Court judgments
36,603 judgments · page 17 of 1,831
High Courts23 Jan 2026Partly Allowed
Arvindbhai Somabhai Rohit & Ors Vs Kanabhai Hirabhai Pagi & Ors
Gujarat High Court · (2026) 01 GUJ CK 1448
Motor Vehicles Act, 1988-Section 173
High Courts23 Jan 2026Partly Allowed
Parsottambhai Pratapbhai Patel Vs Sureshkumar Mangarambhai Thakkar & Ors
Gujarat High Court · (2026) 01 GUJ CK 1447
Motor Vehicles Act, 1988-Section 173
High Courts22 Jan 2026Dismissed
National Insurance Company Limited Vs Manuba Gemalsang Alias Gemalsinh Rana & Ors
Gujarat High Court · (2026) 01 GUJ CK 1441
Motor Vehicles Act, 1988-Section 173
High Courts22 Jan 2026Dismissed
Oriental Insurance Co. Ltd. Vs Mahendrabhai Maganbhai @ Nanabhai Patel & Ors
Gujarat High Court · (2026) 01 GUJ CK 1440
Motor Vehicles Act, 1988-Section 173
High Courts22 Jan 2026Dismissed
Oriental Insurance Co Ltd Vs Ishwarbhai Melabhai Bhat & Ors
Gujarat High Court · (2026) 01 GUJ CK 1439
Motor Vehicles Act, 1988-Section 173
High Courts22 Jan 2026Disposed Of
Heir Of DECD Pratapsinh Harwarilal Dalal - Satvantiben Pratapsinh Dalal Vs Ranjanben Pratapsinh Dalal & Ors
Gujarat High Court · (2026) 01 GUJ CK 1438
Code Of Civil Procedure, 1908-Section 115, Order 41 Rule 27, Order 41 Rule 28Gujarat Civil Services Pension Rules, 2002-Rule 81, 82, 83, 85, 85(1)(ii)Indian Succession Act, 1925-Section 370, 371, 372, 372(1)(c), 373, 373(3), 374, 375, 376, 377, 378, 379, 380, 381, 382, 383, 384, 384(1), 384(3), 385, 386, 387, 388, 389, 390
High Courts21 Jan 2026Allowed
State Of Gujarat & Anr Vs Sujatha Chandrasekhar Pillai
Gujarat High Court · (2026) 01 GUJ CK 1446
Code Of Civil Procedure, 1908-Section 96, 100
High Courts21 Jan 2026Dismissed
National Insurance Company Ltd Vs Shatishbhai Jayantibhai Chhag & Anr
Gujarat High Court · (2026) 01 GUJ CK 1445
Motor Vehicles Act, 1988-Section 173
High Courts21 Jan 2026Dismissed
Pradipkumar Gordhandas Patel Vs Chandrakant Jivanlal Patel
Gujarat High Court · (2026) 01 GUJ CK 1444
Code Of Civil Procedure, 1908-Section 80, 81, 115Presidency Small Cause Court Act, 1882-Section 4, 5, 17, 18, 19, 22, 41, 43, 44, 45, 46, 47Legal Practitioners Act, 1879-Setion 6, 6(1)
High Courts21 Jan 2026Dismissed
State Of Gujarat Vs Yusufbhai Hasanbhai Qureshi & Ors
Gujarat High Court · (2026) 01 GUJ CK 1443
Indian Penal Code, 1860-Section 34, 302, 304B, 498ADowry Prohibition Act, 1961-Section 3, 7Code Of Criminal Procedure, 1973-Section 313, 378
High Courts21 Jan 2026Dismissed
State Of Gujarat Vs Kalubhai Shamalabhai Kamliya & Ors
Gujarat High Court · (2026) 01 GUJ CK 1442
Indian Penal Code, 1860-Section 34, 120B, 143, 147, 148, 149, 302Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(2)(v)Bombay Police Act, 1951-Section 135
High Courts20 Jan 2026Allowed
Parulben W/O Mahendrabhai Rameshbhai Godani Vs State Of Gujarat
Gujarat High Court · (2026) 01 GUJ CK 1433
Indian Penal Code, 1860-Section 120(B), 201, 302, 326, 394Code Of Criminal Procedure, 1973-Section 209, 313, 374Gujarat Police Act, 1951-Section 135
High Courts20 Jan 2026Dismissed
National Insurance Co Ltd Vs Musabkhan Amirkhan Pathan & Ors
Gujarat High Court · (2026) 01 GUJ CK 1432
High Courts19 Jan 2026Dismissed
Divisional Controller Vs Bajaj Alliance General Insurance Co Ltd & Ors
Gujarat High Court · (2026) 01 GUJ CK 1437
High Courts19 Jan 2026Allowed
Meghvilal Narayanlal Sharma Vs Asuba Jaswantsinh Zala & Ors
Gujarat High Court · (2026) 01 GUJ CK 1436
Motor Vehicles Act, 1988-Section 166, 173
High Courts19 Jan 2026Allowed
Kepler Resources Private Limited Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 01 GUJ CK 1435
Bombay Electricity Duty (Gujarat) (Amendment) Rules, 2010-Rule 11, 11(3)Gujarat Electricity Duty Act, 1958-Section 2(a)(i), 2(a)(ii), 3(2)(vii)
High Courts19 Jan 2026Dismissed
Kedarbhai Ishwarbhai Rathod Vs State Of Gujarat
Gujarat High Court · (2026) 01 GUJ CK 1434
Indian Penal Code, 1860-Section 363, 365, 366, 376Code Of Criminal Procedure, 1973-Section 164, 313Evidence Act, 1872-Section 118, 165
High Courts16 Jan 2026Allowed
Bhupendrakumar Naginbhai Mayavanshi & Anr Vs State Of Gujarat
Gujarat High Court · (2026) 01 GUJ CK 1431
Indian Penal Code, 1860-Section 201, 302Code Of Criminal Procedure, 1973-Section 161, 164, 313, 374Criminal Procedure Code, 1898- Section 162, 162(1)
High Courts16 Jan 2026Partly Allowed
Ritaben Jashubhai Chauhan & Ors Vs Somabhai Dhulabhai Malival & Ors
Gujarat High Court · (2026) 01 GUJ CK 1430
Motor Vehicles Act, 1988-Section 173