High Courts09 Nov 1973
Controller of Estate Duty Vs N.A. Merchant
Gujarat High Court · (1975) 101 ITR 270
Estate Duty Act, 1953 — Section 59, 62Gift Tax Act, 1958 — Section 17Income Tax Act, 1961 — Section 147
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,722 of 1,831
High Courts06 Nov 1973
Commissioner of Wealth Tax, Gujarat I Vs Harshadlal Manilal
Gujarat High Court · (1974) 97 ITR 86
High Courts06 Nov 1973
Karamchand Premchand Pvt. Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1975) 101 ITR 46
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 33AIncome Tax Act, 1961 — Section 264, 264(1)
High Courts05 Nov 1973
Rahimbhai Karimbhai Nagriwala Vs B.B. Patel and Others
Gujarat High Court · (1974) 97 ITR 660
Constitution of India, 1950 — Article 14, 19(1)Income Tax Act, 1961 — Section 271, 271(1), 274, 274(2), 52Wealth Tax Act, 1957 — Section 18
High Courts03 Nov 1973
Gujarat Electricity Board Vs Rajratna Naranbhai Mills Co. Ltd. (In Liquidation)
Gujarat High Court · (1974) 44 CompCas 127 : (1975) 16 GLR 90
Companies (Court) Rules, 1959 — Rule 156Companies Act, 1910 — Section 24Companies Act, 1956 — Section 528, 529
High Courts03 Nov 1973
The Gujarat Electricity Board Vs Shri Rajratna Naranbhai Mills Co. Ltd. (In Liquidation)
Gujarat High Court · (1975) 16 GLR 90
Companies (Court) Rules, 1959 — Rule 164Companies Act, 1956 — Section 483Contract Act, 1872 — Section 74
High Courts02 Nov 1973
Bhagwanji Devraj Vs The Union of India (UOI) and Another
Gujarat High Court · (1975) 16 GLR 357
Partnership Act, 1932 — Section 25, 25
High Courts02 Nov 1973
J.K. Bardolia Mills Vs M.L. Khunger, Dy. Collector of Central Excise and Customs and Others
Gujarat High Court · (1975) 16 GLR 119
Constitution of India, 1950 — Article 141Customs Act, 1962 — Section 129, 129
High Courts02 Nov 1973
Sureshchandra Bothalal Vs State and Another
Gujarat High Court · (1974) 15 GLR 404
Criminal Procedure Code, 1898 (CrPC) — Section 245(1)Gujarat Municipalities Act, 1963 — Section 13, 193
High Courts02 Nov 1973
Rai and Sons Pvt. Ltd. Vs Trikamji Kanji Gajjar and Sons and Others
Gujarat High Court · (1975) 16 GLR 31
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 20(a)Contract Act, 1872 — Section 28, 28
High Courts30 Oct 1973
The State of Gujarat Vs Patel Pramkhlal Gordhandas
Gujarat High Court · (1975) CriLJ 324 : (1974) 15 GLR 174
Criminal Procedure Code, 1898 (CrPC) — Section 167, 167, 167(2), 344, 344
High Courts15 Oct 1973
V.P. Minocha, Income Tax Officer, Special Investigation Circle VII, Ahmedabad Vs Income Tax Appellate Tribunal, Ahmedabad Bench and Another
Gujarat High Court · (1977) 106 ITR 691
Income Tax Act, 1922 — Section 30(1), 35, 35(1)Income Tax Act, 1961 — Section 154, 155, 155(5), 23, 246
High Courts11 Oct 1973Allowed
Shah Harichand Ratanchand Vs Virbbal and others
Gujarat High Court · (1973) 10 GUJ CK 0005
Civil Procedure Code, 1908 (CPC) — Section 21, 21, 99Guardians and Wards Act, 1890 — Section 25Guardians and Wards Act, 1960 — Section 25
High Courts10 Oct 1973
Rajnagar Bobbin Works Vs The Ahmedabad Municipal Corporation
Gujarat High Court · (1975) 16 GLR 156
Bombay Provincial Municipal Corporations Act, 1949 — Section 260, 260, 260(1), 260(2)
High Courts08 Oct 1973
Commissioner of Gift Tax, Gujarat I Vs Chhotalal Mohanlal
Gujarat High Court · (1974) 97 ITR 393
Gift Tax Act, 1958 — Section 2(xii), 2(xxiv)(d)Partnership Act, 1932 — Section 4
High Courts08 Oct 1973
Ramagauri Girdharlal Vs Narottam Narandas
Gujarat High Court · (1975) 16 GLR 176
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(1), 13(1)(k)
High Courts08 Oct 1973
Tajbhai Alibhai (Decd.) (By Legal Heirs) Vs Commissioner of Gift Tax, Gujarat I
Gujarat High Court · (1974) 97 ITR 566
Gift Tax Act, 1958 — Section 2(XX)
High Courts08 Oct 1973
Merani Ranibai Ata Vs Mer Khima Jakhra Another
Gujarat High Court · (1974) 15 GLR 850
Civil Procedure Code, 1908 (CPC) — Section 115, 115
High Courts01 Oct 1973
Commissioner of Income Tax, Gujarat I Vs Shantikumar Jagabhai
Gujarat High Court · (1973) 10 GUJ CK 0009
Hindu Succession Act, 1956 — Section 14, 19(b), 30, 4, 6
High Courts01 Oct 1973
Commissioner of Wealth Tax, Gujarat II Vs Arvind Narottam
Gujarat High Court · (1976) 102 ITR 232
Income Tax Act, 1961 — Section 2(1B)Wealth Tax Act, 1957 — Section 21, 21(1), 21(2), 21(4), 3