COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 1,720 of 1,831

High Courts12 Feb 1974

The State of Gujarat Vs Navalkishor Damodardas Patel and Others

Gujarat High Court · (1974) 15 GLR 736

Criminal Procedure Code, 1973 (CrPC) — Section 412, 439Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 20(1), 7(i)(ii)

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High Courts11 Feb 1974

Arcoy Industries Vs Union of India (UOI) (W. Rly.)

Gujarat High Court · (1975) 16 GLR 174

Civil Procedure Code, 1908 (CPC) — Section 80, 80Railways Act, 1890 — Section 78 BRailways Act, 1989 — Section 78B

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High Courts06 Feb 1974

Jayantilal Mohanlal Patel Vs Eric Renison and Another

Gujarat High Court · (1975) CriLJ 661 : (1974) GLR 875

Constitution of India, 1950 — Article 134, 20, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 129, 130, 134, 144Penal Code, 1860 (IPC) — Section 188

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High Courts05 Feb 1974

Commissioner of Income Tax, Gujarat-II Vs Elecon Engineering Co. Ltd.

Gujarat High Court · (1974) 96 ITR 672

Income Tax Act, 1961 — Section 14, 28, 29, 30, 31

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High Courts01 Feb 1974

The State of Gujarat Vs Ibrahim Mohmad

Gujarat High Court · (1975) CriLJ 1089

Bombay Prohibition Act, 1949 — Section 66

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High Courts23 Jan 1974

Chenaji Chaturji Parmar Vs Ajitkumar Ujamshi Khanderia and Others

Gujarat High Court · (1975) CriLJ 1340 : (1975) GLR 304

Criminal Procedure Code, 1973 (CrPC) — Section 417, 435, 436, 439

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High Courts22 Jan 1974

D.N. Dholakia and Others Vs The State of Gujarat and Others

Gujarat High Court · AIR 1974 Guj 209 : (1975) GLR 103

Gujarat Municipalities Act, 1963 — Section 105, 111, 112, 144

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High Courts21 Jan 1974

Arunkumar Pritmalal and Another Vs Ramanlal Shagubhai

Gujarat High Court · AIR 1975 Guj 73 : (1975) 16 GLR 61

Evidence Act, 1872 — Section 63, 65

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High Courts17 Jan 1974

The New Brahma Kshatriya Co-operative Housing Society Ltd. Vs Govindlal Narbheram Thiakore and Others

Gujarat High Court · AIR 1975 Guj 178 : (1974) GLR 689

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 41 Rule 17, Order 41 Rule 19

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High Courts16 Jan 1974

Jayantilal Purshottamdas Patel Vs The State of Gujarat

Gujarat High Court · (1975) CriLJ 1345 : (1975) GLR 253

Penal Code, 1860 (IPC) — Section 381

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High Courts24 Dec 1973

Vrajlal Chhaganlal Vs B.A. Shariff, Commissioner of Income Tax, and Others

Gujarat High Court · (1974) 96 ITR 217

Contract Act, 1872 — Section 72Gift Tax Act, 1958 — Section 24, 24(1), 34, 34(7), 42

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High Courts20 Dec 1973

Mangilal Chamnaji Vs State of Gujarat and Another

Gujarat High Court · (1975) CriLJ 614 : (1974) 15 GLR 852

Evidence Act, 1872 — Section 67Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276Prevention of Food Adulteration Act, 1954 — Section 10, 11, 13, 16, 23

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High Courts20 Dec 1973