High Courts27 Sept 1973
Mansuri Ismail Gulamnabi and Another Vs Heirs of Decd. Vithalbhai Laljibhai Ors.
Gujarat High Court · (1974) 15 GLR 833
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(2), 6, 6
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,723 of 1,831
High Courts25 Sept 1973
Commissioner of Income Tax Vs Hasanali Khanbhai and Sons
Gujarat High Court · (1987) 165 ITR 195
Income Tax Act, 1922 — Section 12BIncome Tax Act, 1961 — Section 114, 182, 2, 2(24), 2(31)
High Courts25 Sept 1973
Commissioner of Income Tax Vs Navinchandra Tribhovandas Shah
Gujarat High Court · (1987) 165 ITR 192
Income Tax Act, 1961 — Section 114, 154, 182
High Courts24 Sept 1973
Commissioner of Income Tax, Gujarat II Vs Broach District Co-Operative Cotton Sales, Ginning and Pressing Society Ltd.
Gujarat High Court · (1974) 97 ITR 575
Income Tax Act, 1961 — Section 81
High Courts18 Sept 1973
Petlad Nagarpalika Vs Rajratna Naranbhai Mills Co. Ltd.
Gujarat High Court · (1974) 44 CompCas 517 : (1975) 16 GLR 193
Bombay Electricity Duty Act, 1958 — Section 4Companies Act, 1956 — Section 530(1)
High Courts17 Sept 1973
Sayaji Iron and Engineering Works Pvt. Ltd. Vs Commissioner of Income Tax, Gujarat II
Gujarat High Court · (1974) 96 ITR 240
Income Tax Act, 1961 — Section 37(1)
High Courts14 Sept 1973
The State of Gujarat and Another Vs Dashrathlal Fakirbhai Mukhi and Another
Gujarat High Court · AIR 1975 Guj 63 : (1975) 16 GLR 137
Land Acquisition Act, 1894 — Section 17(4), 4, 55, 5A, 6Land Acquisition Rules — Rule 2
High Courts14 Sept 1973
Somabhai Ishwarbhai Bhagat Vs Natwerlal Chhanalal and Co. and Others
Gujarat High Court · (1975) 16 GLR 130
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Patents and Designs Act, 1911 — Section 29(1), 29(1), 7
High Courts14 Sept 1973
D.V. Patel and Co. Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1975) 100 ITR 524
Income Tax Act, 1961 — Section 260, 271(1)
High Courts14 Sept 1973
Shah Harichand Ratanchand Vs Virbbal and Others
Gujarat High Court · AIR 1975 Guj 150 : (1974) GLR 499
Civil Procedure Code, 1908 (CPC) — Section 21Guardians and Wards Act, 1890 — Section 25(1), 4(5), 9, 9(1)
High Courts13 Sept 1973
Rajnagar Vaktapur Ginning, Pressing and Manufacturing Co. Ltd. (In Liquidation) Vs Commissioner of Income Tax, Gujarat I
Gujarat High Court · (1975) 99 ITR 264
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 32(1), 41(2), 43(6), 45, 46
High Courts12 Sept 1973
Commissioner of Income Tax, Gujarat II Vs Nanalal Tribhovandas and Another
Gujarat High Court · (1975) 100 ITR 734
Income Tax Act, 1922 — Section 22(2), 31, 34, 34(1)
High Courts12 Sept 1973
Commissioner of Income Tax, Gujarat II Vs Elecon Engineering Co. Ltd.
Gujarat High Court · (1976) 104 ITR 510
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 101, 147, 80J, 81, 82Income Tax Rules, 1962 — Rule 19, 19(1), 19(5)
High Courts12 Sept 1973
Sales Tax Officer, Petlad Vs Rajratna Naranbhai Mills Co. Ltd. and Another
Gujarat High Court · (1976) 46 CompCas 25
Companies Act, 1956 — Section 162, 220, 230, 350(1), 483
High Courts10 Sept 1973
Vasant Trading Corporation and Another Vs Dhamanvala Arvind Silk Mills.
Gujarat High Court · (1974) 15 GLR 869
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 16 Rule 19, Order 26 Rule 4
High Courts10 Sept 1973
Commissioner of Income Tax Vs Ahmedabad Controlled Iron and Steel Reg. Stock-Holders Association Pvt. Ltd.
Gujarat High Court · (1974) GLR 1 : (1975) 99 ITR 567
Income Tax Act, 1922 — Section 10(2)
High Courts10 Sept 1973
Commissioner of Income Tax, Gujarat-III Vs Gujarat Textile Co. Pvt. Ltd.
Gujarat High Court · (1975) 99 ITR 514
Income Tax Act, 1961 — Section 143, 144, 147, 271(1), 274(2)
High Courts06 Sept 1973
Thakorlal Chunilal Barrister Vs Ishwarlal Uttamram and Others
Gujarat High Court · (1974) 15 GLR 766
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 12(3)(b), 12(3)(b)Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 44
High Courts06 Sept 1973
Maneklal Bhagwandas Vs N.N. Sheth, Income Tax Officer, Surat
Gujarat High Court · (1974) 94 ITR 287
Income Tax Act, 1961 — Section 132, 132(1), 132(5), 147
High Courts05 Sept 1973
Shrenik Kasturbhai and Others Vs Commissioner of Wealth Tax, Gujarat II
Gujarat High Court · (1974) 95 ITR 326
Income Tax Act, 1961 — Section 250Wealth Tax Act, 1957 — Section 16A, 23, 23(3)