High Courts25 Nov 1975
Nagardas Bechardas and Brothers P. Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1976) 104 ITR 255
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 80J, 84, 84(2)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,706 of 1,831
High Courts24 Nov 1975
Commissioner of Income Tax, Gujarat III Vs Mankeklal Harilal Spg. and Mfg. Co. Ltd.
Gujarat High Court · (1977) 106 ITR 24
Income Tax Act, 1961 — Section 147, 148, 22(2), 3(1)
High Courts24 Nov 1975Allowed
The Municipal Commissioner Vs Patel Engineering Co. Ltd. and Others
Gujarat High Court · (1976) ACJ 104
General Clauses Act, 1897 — Section 15Workmens Compensation Act, 1923 — Section 12, 12(1), 12(2), 2, 20
High Courts21 Nov 1975
Commissioner of Income Tax, Gujarat II Vs Alembic Glass Industries Ltd.
Gujarat High Court · (1976) 103 ITR 715
Income Tax Act, 1961 — Section 24(2), 36(1)
High Courts19 Nov 1975
ADDL. COMMISSIONER OF Income Tax AND OTHERS Vs CHANDULAL C. SHAH AND OTHERS.
Gujarat High Court · (1977) 107 ITR 91
Income Tax Act, 1961 — Section 64(1)(i), 64(1)(i) , 64(1)(ii)Partnership Act, 1932 — Section 30
High Courts19 Nov 1975
Addl. Commissioner of Income Tax and Others Vs Chandulal C. Shah and Others
Gujarat High Court · (1977) 107 ITR 91
Income Tax Act, 1922 — Section 44, 64(1)
High Courts19 Nov 1975
State of Gujarat and Another Vs Dr. B.J. Bhatt
Gujarat High Court · (1977) 18 GLR 173
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1, 151
High Courts15 Nov 1975
Cellulose Products of India Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1977) 110 ITR 151
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 84, 84(2), 84(7)
High Courts14 Nov 1975
Additional Commissioner of Income Tax, Gujarat Vs Ahmedabad, Millowners'' Association
Gujarat High Court · (1977) 106 ITR 725
Income Tax Act, 1961 — Section 11, 11(1), 11(4), 2(15)
High Courts13 Nov 1975
Jyoti Switchgears Ltd. Vs Chief Inspector of Factories and Another
Gujarat High Court · (1977) 18 GLR 94
Factories Act, 1948 — Section 100, 2(n), 2(n)
High Courts12 Nov 1975
Commissioner of Income Tax, Gujarat-III Vs Thobhandas Jivanlal Gajjar Popatlal Panachand Shah Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1977) 109 ITR 296
Income Tax Act, 1961 — Section 60
High Courts12 Nov 1975
Commissioner of Income Tax, Gujarat II Vs Patel Brothers and Co. Ltd.
Gujarat High Court · (1977) 106 ITR 424
Income Tax Act, 1961 — Section 37(2), 37(2A), 37(2B)
High Courts12 Nov 1975
The Commissioner of Income Tax, Gujarat-III, Ahmedabad Vs Sercon Pvt. Ltd., Shahibag House, Shahibag, P.B. No. 28, Ahmedabad
Gujarat High Court · (1976) 5 CTR 187
Income Tax Act, 1961 — Section 10, 10(2), 104, 105, 107
High Courts12 Nov 1975
Commissioner of Income Tax, Gujarat-III Vs Sercon Pvt. Ltd.
Gujarat High Court · (1978) 114 ITR 913
Income Tax Act, 1961 — Section 104
High Courts12 Nov 1975
THE COMMISSIONER OF Income Tax, GUJARAT-III, AHMEDABAD Vs M/S. SERCON PVT. LTD., SHAHIBAG HOUSE, SHAHIBAG, P.B. NO. 28, AHMEDABAD.
Gujarat High Court · (1976) 5 CTR 187
Companies Act, 1956 — Section 292Income Tax Act, 1961 — Section 104, 104, 109(iii)(4)
High Courts11 Nov 1975
Commissioner of Income Tax, Gujarat Vs Mihir Textiles Ltd.
Gujarat High Court · (1976) 104 ITR 167
Income Tax Act, 1961 — Section 10(1), 279, 28, 34(3), 37
High Courts10 Nov 1975
Addl. Commissioner of Income Tax, Gujarat Vs Rohit Mills Ltd. Commissioner of Income Tax, Gujarat II Vs Mihir Textile Ltd.
Gujarat High Court · (1976) 104 ITR 132
Income Tax Act, 1961 — Section 37
High Courts07 Nov 1975
Additional Commissioner of Income Tax, Gujarat Vs Rustam Jehangir Vakil Mills Ltd. Additional Commissioner of Income Tax, Gujarat Vs Aruna Mills Ltd.
Gujarat High Court · (1976) 103 ITR 298
Income Tax Act, 1961 — Section 28, 37, 37(1)
High Courts06 Nov 1975
The State of Gujarat Vs Hirasing Kesarising Solanki
Gujarat High Court · (1977) CriLJ 104 : (1976) GLR 844
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 395, 420
High Courts21 Oct 1975
State of Gujarat Vs Laxman Jivan and Others
Gujarat High Court · (1976) 17 GLR 321
Customs Act, 1962 — Section 135, 135(3), 15