High Courts20 Dec 1975
Aruna Mills Limited Vs Industrial Tribunal and Another
Gujarat High Court · (1976) 2 LLJ 49
Bombay Industrial Relations Act, 1946 — Section 78, 79Employees State Insurance Act, 1948 — Section 73, 73(1)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,705 of 1,831
High Courts20 Dec 1975
Addl. Commissioner of Income Tax Vs Laxmi Agents P. Ltd.
Gujarat High Court · (1975) 12 GUJ CK 0004
Income Tax Act, 1961 — Section 14, 28, 36, 36(1), 5
High Courts18 Dec 1975
Additional Commissioner of Income Tax, Gujarat Vs Mukur Corporation
Gujarat High Court · (1978) 111 ITR 312
Income Tax Act, 1961 — Section 263, 263(1)
High Courts17 Dec 1975
Commissioner of Income Tax, Gujarat-III Vs Steel Cast Corporation
Gujarat High Court · (1977) 107 ITR 683
Income Tax Act, 1961 — Section 246, 250, 250(2), 251, 251(1)
High Courts16 Dec 1975
Laxmikant and Another Vs Collector and Assistant Superintendent of Stamps, Ahmedabad
Gujarat High Court · AIR 1976 Guj 158 : (1976) GLR 408
Bombay Stamp Act, 1958 — Article 25, 52, 55, 55(A), 56
High Courts16 Dec 1975
The Chief Controlling Revenue Authority, Gujarat State, Ahmedabad Vs Mahesh Fakirchand Mehta and Others
Gujarat High Court · AIR 1977 Guj 158 : (1977) GLR 83
Bombay Stamp Act, 1958 — Article 25, 2(9)Transfer of Property Act, 1882 — Section 54
High Courts16 Dec 1975
Narandas Hargovind Das and Others Vs Gujarat Sales Tax Tribunal and Others
Gujarat High Court · (1976) 17 GLR 977
Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 30, 30
High Courts15 Dec 1975
Smt. Pushpaben Kantilal Shah Vs K.N. Zutshi and Others
Gujarat High Court · (1976) CriLJ 1419
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 1, 14, 3, 5, 5AConstitution of India, 1950 — Article 102, 103, 13, 136, 226
High Courts15 Dec 1975
Commissioner of Income Tax, Gujarat Vs Bombay Mineral Supply Co. (P.) Ltd.
Gujarat High Court · (1978) 112 ITR 577
Income Tax Act, 1922 — Section 2(6A), 23A
High Courts15 Dec 1975
M.F. Paniker Vs Piraji Moraji and Others
Gujarat High Court · AIR 1976 Guj 190 : (1976) 17 GLR 312
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 2
High Courts15 Dec 1975
Dudhiben Dharamshi and Others Vs New Jehangir Vakil Mills Ltd., Bhavnagar
Gujarat High Court · (1976) ACJ 136 : (1977) 34 FLR 363 : (1977) 2 LLJ 194
High Courts08 Dec 1975
Commissioner of Income Tax, Gujarat I Vs Gujarat State Warehousing Corporation
Gujarat High Court · (1976) 104 ITR 1
Income Tax Act, 1961 — Section 2(24), 32, 32(1), 32(2), 35
High Courts05 Dec 1975
Chamar Govindbhai Hirabhai (since deceased by his heirs) Vs Harijan Tababhai Alabhai (since deceased by his heirs)
Gujarat High Court · (1977) 18 GLR 202
Limitation Act, 1908 — Section 14, 5Limitation Act, 1963 — Section 5
High Courts04 Dec 1975
Gopaldas Dahyabhai Lavsi Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1977) 108 ITR 531
Income Tax Act, 1961 — Section 12(2), 30, 31, 32, 33
High Courts04 Dec 1975
Chudasma Jasublia Manubha and Another Vs Chudasma Raisinh Bapubha and Others
Gujarat High Court · AIR 1976 Guj 140 : (1976) GLR 960
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts03 Dec 1975
Commissioner of Income Tax, Gujarat Vs R. Ochhavlal and Co.
Gujarat High Court · (1976) 105 ITR 518
Income Tax Act, 1961 — Section 183, 271, 271(1), 271(2), 274
High Courts02 Dec 1975
Addl. Commissioner of Income Tax, Gujarat Vs Nagardas Bechardas and Bros., Pvt. Ltd.
Gujarat High Court · (1976) 104 ITR 123
Income Tax Act, 1961 — Section 10(2), 102(2), 32(1), 33, 33(1)
High Courts02 Dec 1975
State of Gujarat and Another Vs Bhupendra Kumar Hargovin Das Shah
Gujarat High Court · (1976) 17 GLR 1002
Bombay Motor Vehicles Act, 1939 — Section 112, 116Bombay Motor Vehicles Tax Act, 1958 — Section 112, 116, 78Penal Code, 1860 (IPC) — Section 304A, 304A
High Courts01 Dec 1975
Ravjibhai Desaibhai Patel Vs Rajpath Co-Operative Society and Another
Gujarat High Court · (1976) 17 GLR 1010
Gujarat Co-operative Societies Act, 1961 — Section 166, 166, 167
High Courts26 Nov 1975
Smt. Hemlataben Manharlal Soni Vs The State of Gujarat and Others
Gujarat High Court · (1976) CriLJ 882 : (1976) GLR 201
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 1, 10, 11, 12, 13Constitution of India, 1950 — Article 22General Clauses Act, 1897 — Section 24