High Courts29 Jan 1976
Commissioner of Income Tax, Gujarat I Vs Ahmedabad Manufacturing and Calico Printing Co. Ltd.
Gujarat High Court · (1977) 106 ITR 159
Income Tax Act, 1961 — Section 147, 148, 30, 34, 37
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,704 of 1,831
High Courts27 Jan 1976
Commissioner of Income Tax, Gujarat-III Vs Shri Subhlaxmi Mills Ltd.
Gujarat High Court · (1983) 143 ITR 863
Income Tax Act, 1961 — Section 143(3), 263, 32, 32(2), 33
High Courts23 Jan 1976
Kanbi Harji Hira Dubasia Vs Kanbi Vasta Arian Limani
Gujarat High Court · AIR 1977 Guj 189 : (1977) 18 GLR 317
Bombay Money Lenders Act, 1946 — Section 10(2), 8
High Courts23 Jan 1976
Commissioner of Income Tax Vs Vania Silk Mills (P.) Ltd.
Gujarat High Court · (1977) 107 ITR 300
Income Tax Act, 1922 — Section 2(47), 45
High Courts23 Jan 1976
Commissioner of Income Tax, Gujarat-II Vs Vania Silk Mills (P.) Ltd.
Gujarat High Court · (1977) 107 ITR 300
Income Tax Act, 1961 — Section 14, 2(47), 261, 41(2), 45
High Courts21 Jan 1976
Yasinmian Amirmian Faroqui and Others Vs I.A. Shaikh and Others
Gujarat High Court · (1977) 18 GLR 54
Bombay Public Trusts Act, 1950 — Section 50, 50, 51(1), 51(4), 52Civil Procedure Code, 1908 (CPC) — Section 92, 92, 93
High Courts19 Jan 1976
Commissioner of Income Tax, Gujarat III Vs Natu Hansraj
Gujarat High Court · (1976) 105 ITR 43
Income Tax Act, 1961 — Section 45, 48, 53, 54
High Courts19 Jan 1976
Commissioner of Income Tax, Gujarat-III Vs Pestonji Bhicajee
Gujarat High Court · (1977) 107 ITR 837
Income Tax Act, 1961 — Section 172, 172(2)
High Courts16 Jan 1976
Prataprai Mugatlal Jani and Others Vs Mr. Vora, or his Successor in Office, (District Administrative Officer, District Education Committee) Jamnagar and Others
Gujarat High Court · (1977) 18 GLR 234
Bombay Primary Education Act, 1947 — Section 46A, 46A(3)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Gujarat Panchayats Act, 1961 — Section 155
High Courts15 Jan 1976
Commissioner of Income Tax, Gujarat Vs Laxmi Cement Distributors Pvt. Ltd.
Gujarat High Court · (1976) 104 ITR 711
Income Tax Act, 1961 — Section 37
High Courts12 Jan 1976
Commissioner of Income Tax Vs Gujarat Automobiles
Gujarat High Court · (1976) 105 ITR 588
Income Tax Act, 1961 — Section 271(1), 271(2), 280
High Courts26 Dec 1975
Commissioner of Income Tax, Gujarat III Vs Ambika Mills Ltd.
Gujarat High Court · (1976) 104 ITR 669
Income Tax Act, 1961 — Section 37, 37(1)
High Courts26 Dec 1975
Commissioner of Income Tax, Gujarat II Vs Amul Transmission Line Hardware Pvt. Ltd.
Gujarat High Court · (1976) 104 ITR 771
Income Tax Act, 1961 — Section 32(2), 33(2), 64, 71, 72
High Courts24 Dec 1975
Commissioner of Income Tax, Gujarat II Vs Cambay Electric Supply Industrial Co. Ltd.
Gujarat High Court · (1976) 104 ITR 744
Income Tax Act, 1961 — Section 14, 2(45), 28, 29, 30
High Courts23 Dec 1975
Kanbi Devji Valji Vs Kanbi Shamji Shivji
Gujarat High Court · (1977) 18 GLR 309
Civil Procedure Code, 1908 (CPC) — Section 115Mamlatdars Court Act, 1906 — Section 5, 5, 5(2)
High Courts23 Dec 1975
Commissioner of Income Tax, Gujarat-I Vs Rashmi Trading
Gujarat High Court · (1976) 103 ITR 312
Income Tax Act, 1961 — Section 41, 41(1)
High Courts23 Dec 1975
Narottamdas Mayabhai Shah and Others Vs Anubhai Sarabhai Shah and Others
Gujarat High Court · (1977) 18 GLR 73
Partnership Act, 1932 — Section 16, 16(b), 16(b)
High Courts22 Dec 1975
Commissioner of Income Tax, Gujrat Vs Cotton Fabrics Ltd.
Gujarat High Court · (1976) 104 ITR 233
Income Tax Act, 1922 — Section 49DIncome Tax Act, 1961 — Section 90, 91, 91(1)
High Courts22 Dec 1975
State of Gujarat Vs Mulji Hansraj and Others
Gujarat High Court · (1976) 17 GLR 625
Bombay Prohibition Act, 1949 — Section 65(A), 66 , 66(1)(b), 66(1)(b), 68
High Courts20 Dec 1975
Sangar Gagu Dhula Vs Sangar Abharam Vela and Others
Gujarat High Court · (1977) 18 GLR 257
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 18, Order 20 Rule 18(1), 54, 54