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Gujarat High Court judgments

36,606 judgments · page 1,685 of 1,831

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High Courts16 Aug 1978

Firm of Sarabhai Hathising and Another Vs Ratilal Nathalal and Others

Gujarat High Court · AIR 1979 Guj 110 : (1979) 20 GLR 484

Contract Act, 1872 — Section 25Limitation Act, 1908 — Section 19, 19(2)Partnership Act, 1932 — Section 18, 19
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High Courts14 Aug 1978

Kantilal Amratlal and Others Vs Snehlata Vipinchandra Mehta and Others

Gujarat High Court · (1979) 1 GLR 490

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34Urban Land (Ceiling and Regulation) Act, 1976 — Section 26, 27, 27
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High Courts14 Aug 1978

Co-operative Bar Association Vs Under Secretary to The Govt. and Another

Gujarat High Court · (1979) 1 GLR 361

Gujarat Co-operative Societies Act, 1961 — Section 145(2), 146(1), 146(1)
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High Courts11 Aug 1978

Kharva Gigabhat Mavji Vs Soni Jagjivan Kanji

Gujarat High Court · (1979) 1 GLR 256

Civil Procedure Code, 1908 (CPC) — Section 60, 60General Clauses Act, 1897 — Section 3(42)Income Tax Act, 1922 — Section 12B
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High Courts11 Aug 1978

Dr. Hansraj C. Patel Vs Darji Narsi Damji and Others

Gujarat High Court · (1979) 1 GLR 224

Easements Act, 1882 — Section 37, 37
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High Courts10 Aug 1978

Maneklal Harilal Spg. and Mfg. Co. Ltd. Vs Union of India (UOI) and Others

Gujarat High Court · (1980) 21 GLR 753

Central Excise Rules, 1944 — Rule 173C, 173G, 7, 9
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High Courts10 Aug 1978

Dr. Arjunsinh Jehalji Gurjar Vs State of Gujarat and Another

Gujarat High Court · (1979) 1 GLR 363

Bombay District Municipal Act, 1901 — Section 90(5)Evidence Act, 1872 — Section 79Gujarat Panchayats Act, 1961 — Section 101, 101
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High Courts08 Aug 1978

Gomanbhai G. Patel Vs Valavada Vibhai Sarvajanik Kelavani Mandal and Others

Gujarat High Court · (1979) 1 GLR 477

Constitution of India, 1950 — Article 227, 311Gujarat Secondary Education Act, 1972 — Section 36, 36(1), 36(1)
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High Courts07 Aug 1978

Bhatt Chimanlal Ratanji and Another Vs Patel Nanu Ladhu and Another

Gujarat High Court · (1979) 1 GLR 143

Bombay Public Trusts Act, 1950 — Section 19Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(c)Saurashtra Barkhali Abolition Act, 1951 — Section 7(4)
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High Courts07 Aug 1978

United India Fire and General Insurance Co. Ltd. Vs Minaxiben Harishcandra Joshi and Others

Gujarat High Court · AIR 1979 Guj 108 : (1979) 20 GLR 158

Motor Vehicles Act, 1939 — Section 95
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High Courts03 Aug 1978

Vanitaben Bhaisbankar Pandya Vs Divaliben Premji and Others

Gujarat High Court · AIR 1979 Guj 116 : (1979) 20 GLR 148

Trusts Act, 1882 — Section 82
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High Courts03 Aug 1978

Kalindi Investment (Pvt.) Ltd. Vs Commissioner of Income Tax, Gujarat-I

Gujarat High Court · (1979) 118 ITR 973

Income Tax Act, 1961 — Section 273A(1)
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High Courts02 Aug 1978

Bharatbhai Kasturchand Shah and Another Vs Mafatbhai Bababhai Makwana and Others

Gujarat High Court · (1979) 20 GLR 517

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
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High Courts02 Aug 1978

Kalabhai Vallabhbhai and Others Vs State of Gujarat

Gujarat High Court · (1979) 2 GLR 140

Constitution of India, 1950 — Article 14, 19(1)(f), 19(1)(g), 20, 20(1)Essential Commodities Act, 1955 — Section 3(1), 3(2)(f), 3(3A), 3(3A), 3(3B)
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High Courts02 Aug 1978

Palitana Nagarpalika Vs Arisa Bhuwan Jain Dharmashala

Gujarat High Court · AIR 1979 Guj 140 : (1979) GLR 24

Bombay General Clauses Act, 1904 — Section 7Gujarat Municipalities Act, 1963 — Section 103, 114, 279(2)
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High Courts01 Aug 1978

Mranalini B. Shah and Another Vs Bapalal Mohanlal Shah

Gujarat High Court · (1978) 19 GLR 1090

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(b), 12(3)(b)
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High Courts28 Jul 1978

Akbar Hussein Gulam Hussein and Another Vs Appellate Authority for Payment of Gratuity and Another

Gujarat High Court · (1979) 1 GLR 1

Factories Act, 1948 — Section 2Payment of Gratuity Act, 1972 — Section 4(1), 4(2), 4(2)
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High Courts20 Jul 1978

Hakim A. Shah S. Shah Vs State of Gujarat and Another

Gujarat High Court · AIR 1979 Guj 194 : (1979) 20 GLR 692

Constitution of India, 1950 — Article 14, 19(1)Land Acquisition Act, 1894 — Section 47
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High Courts18 Jul 1978

The Life Insurance Corporation of India Vs Saubhagyachand T. Vasa and Another

Gujarat High Court · AIR 1981 Guj 36 : (1979) 2 GLR 291

Married Womens Property Act, 1874 — Section 6
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High Courts18 Jul 1978

Union of India Vs Transmerine Shipping Agencies Ltd. and Others

Gujarat High Court · AIR 1979 Guj 57

Carriage of Goods by Sea Act, 1925 — Article 4
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