High Courts25 Apr 1978
Chimanbhai Ashabhai Patel Vs State of Gujarat and Others
Gujarat High Court · (1978) 19 GLR 1067
Constitution of India, 1950 — Article 235Gujarat Municipalities Act, 1963 — Section 7(1), 7(1)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,687 of 1,831
High Courts21 Apr 1978
Gujarat Mineral Development Corporation Ltd. Vs Varjubhai Lallubhai Bhil and Others etc.
Gujarat High Court · (1979) ACJ 186 : AIR 1979 Guj 26 : (1979) 20 GLR 123
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 96Motor Vehicles Act, 1939 — Section 110B, 95, 96
High Courts21 Apr 1978
Gujarat State Fertilizers Co. Ltd. Vs Deepak Nitrite Ltd.
Gujarat High Court · AIR 1979 Guj 83 : (1979) 20 GLR 306
Arbitration Act, 1940 — Section 20, 37Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)Limitation Act, 1963 — Article 137
High Courts20 Apr 1978
Suhrid Geigy Ltd., Baroda Vs State of Gujarat and Another
Gujarat High Court · (1979) 38 FLR 100 : (1978) 19 GLR 963 : (1979) 1 LLJ 311
Factories Act, 1948 — Section 79, 79(1), 79(3)
High Courts18 Apr 1978
Pardi Nagar Panchayat Vs Khandubhai Dahyabhai Desai
Gujarat High Court · (1978) 19 GLR 869
Bombay Public Trusts Act, 1950 — Section 72Gujarat Panchayats Act, 1961 — Section 101, 101, 101(2)Limitation Act, 1963 — Section 12(2), 24, 29(2), 4, 5
High Courts18 Apr 1978
Bhaskarbhai Khandubhai Desa Vs Remanial Nathubhai Patel and Others
Gujarat High Court · AIR 1978 Guj 158
Motor Vehicles Act, 1939 — Section 110, 96(1)
High Courts18 Apr 1978
Chairman, Sarvajanik Education Society and Others Vs Jashvantrai Gulabrai Desai and Others
Gujarat High Court · (1978) 19 GLR 1058
Gujarat Secondary Education Act, 1972 — Section 35(5), 54, 54
High Courts17 Apr 1978
Khusmanben Bankulal and Another Vs Babubhai Rangildas and Others
Gujarat High Court · AIR 1979 Guj 25 : (1978) GLR 1019
Transfer of Property Act, 1882 — Section 5
High Courts17 Apr 1978
Ahmedabad Municipal Corporation and Another Vs Aminabibi and Others
Gujarat High Court · (1979) CriLJ 622
Motor Vehicles Act, 1939 — Section 110D, 110D
High Courts12 Apr 1978
Ramanlal Ranchhoddas Shah Vs Asthi Gustadji Rustomji and Others
Gujarat High Court · AIR 1979 Guj 36 : (1978) GLR 990
Motor Vehicles Act, 1939 — Section 110
High Courts10 Apr 1978
Bharat Premjibhai Vs Municipal Corporation, Ahmedabad and Another
Gujarat High Court · (1979) ACJ 264 : AIR 1978 Guj 196 : (1978) 19 GLR 585
Motor Vehicles Act, 1939 — Section 110
High Courts07 Apr 1978
Manilal Harjivandas Vs Gangaben Ganeshbhai
Gujarat High Court · AIR 1979 Guj 98 : (1978) GLR 1076
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 42 Rule 1, 100, 11, 21Hindu Marriage Act, 1955 — Section 13(1A), 19, 23(1), 9
High Courts05 Apr 1978
Babu Mansa Vs The Ahmedabad Municipal Corporation and Others
Gujarat High Court · (1978) ACJ 485 : AIR 1978 Guj 134 : (1978) 19 GLR 492
Bombay Motor Vehicles Taxation Rules, 1959 — Rule 291Motor Vehicles Act, 1939 — Section 110
High Courts03 Apr 1978
Chaturji Amarji and Others Vs Ahmad Rahimbux and Others
Gujarat High Court · (1979) CriLJ 107 : (1978) GLR 850
High Courts30 Mar 1978
M.K. Janardan and Others Vs Union of India (UOI) and Others
Gujarat High Court · (1978) 19 GLR 879
Constitution of India, 1950 — Article 16(4)
High Courts24 Mar 1978
Commissioner of Income Tax, Gujarat-I, Ahmedabad Vs Kaira District Co-operative Milk Producers'' Union Ltd. Kaira District Co-operative Milk Producers'' Union Ltd. Vs Commissioner of Income Tax, Gujarat-I, Ahmedabad
Gujarat High Court · (1979) 116 ITR 319
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 43, 43(1), 43(6), 80J, 84
High Courts24 Mar 1978
Union Co-operative Insurance Society Ltd. and Another Vs Bhartiben and Others
Gujarat High Court · AIR 1979 Guj 121 : (1978) GLR 820
Fatal Accidents Act, 1855 — Section 2Motor Vehicles Act, 1939 — Section 110
High Courts22 Mar 1978
The State of Gujarat Vs Natwarlal Pitamberdas Shah
Gujarat High Court · (1978) CriLJ 1518 : (1978) GLR 1095
Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 10, 11, 12, 16, 18
High Courts21 Mar 1978
Vijaysinhji Vithalrao Khasgiwala (Since deed by his heir and L.R. Upendrasinhji Vijaysinhji Khasgiwala) Vs Minor Kaushikchandra Natwarlal Bumia and Another
Gujarat High Court · (1978) 19 GLR 980
Evidence Act, 1872 — Section 33, 33
High Courts11 Mar 1978
Commissioner of Income Tax Vs Ramanbhai B Amin.
Gujarat High Court · (1987) 163 ITR 125
Income Tax Act, 1961 — Section 2(47), 260(1)