High Courts03 Nov 1978
State of Gujarat Vs K. Madhavan
Gujarat High Court · (1979) 1 GLR 633
Factories Act, 1948 — Section 92, 92
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,683 of 1,831
High Courts03 Nov 1978
Super Diamond Tools Vs The State of Gujarat
Gujarat High Court · (1980) 46 STC 129
Central Sales Tax Act, 1956 — Section 14Gujarat Sales Tax Act, 1969 — Section 49, 62, 69, 69(4)
High Courts20 Oct 1978
State of Gujarat and Others Vs The Board of Trustees of Port of Kandla and Others
Gujarat High Court · (1979) 1 GLR 732
Constitution of India, 1950 — Article 226, 285Major Port Trusts Act, 1963 — Section 29(1)(a)
High Courts19 Oct 1978
Jamna Mangaji Vs Vaktavarmal Gangaram and Others
Gujarat High Court · (1979) 1 GLR 664
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 17, 29(2), 29(2)Constitution of India, 1950 — Article 227
High Courts19 Oct 1978
Rasiklal S. Gandhi Vs State of Gujarat and Others
Gujarat High Court · (1979) 1 GLR 588
Bombay Police Act, 1951 — Section 64Constitution of India, 1950 — Article 226, 31Criminal Procedure Code, 1973 (CrPC) — Section 145, 145, 149
High Courts19 Oct 1978
Addl. Commr. of Income Tax Gujarat Vs Speciality Paper Ltd.
Gujarat High Court · (1982) 133 ITR 879
Income Tax Act, 1961 — Section 28
High Courts18 Oct 1978
Commissioner of Income Tax, Gujarat-II Vs Cibatul Ltd.
Gujarat High Court · (1978) 115 ITR 879
Income Tax Act, 1961 — Section 32, 80J(3)
High Courts17 Oct 1978
State of Gujarat and Others Vs Shankerlal D. Desai
Gujarat High Court · AIR 1979 Guj 166 : (1979) 20 GLR 586
Bombay Court Fees Act, 1959 — Section 6(iv)(j)
High Courts17 Oct 1978
Chaturbhai Becharbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (1979) 1 GLR 570
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(1)
High Courts17 Oct 1978
Commissioner of Income Tax, Gujarat-III Vs Vinaychand Harilal
Gujarat High Court · (1979) 120 ITR 752
Income Tax Act, 1961 — Section 271(1)
High Courts17 Oct 1978
Jamludin G. Painter Vs Municipal Corporation of the City of Ahmedabad
Gujarat High Court · (1979) 1 GLR 567
Bombay Court Fees Act, 1959 — Article 13, 4Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 22(1)
High Courts17 Oct 1978
Anantray Jatashanker Trivedi Vs Bank of Baroda
Gujarat High Court · (1979) 1 GLR 597
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19, 19, 19(3), 19(3)
High Courts16 Oct 1978
Vankar Kuber Jetha Vs Vankar Lilaben Raja
Gujarat High Court · (1979) 1 GLR 584
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32(1), Order 21 Rule 37
High Courts13 Oct 1978
Nathubhai Rambhai Vs Bhaidas Ranchhoddas (Since deed, by his heirs) Shahsikant Bhaidas Dudhwala and Others
Gujarat High Court · (1979) 1 GLR 406
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G, 32G
High Courts13 Oct 1978
Commissioner of Income Tax, Gujarat-IV, Ahmedabad Vs Trinity Traders Trinity Traders Vs Commissioner of Income Tax, Gujarat-IV, Ahmedabad
Gujarat High Court · (1987) 163 ITR 381
Income Tax Act, 1961 — Section 260(1), 30, 31, 32, 33
High Courts12 Oct 1978
Commissioner of Income Tax, Gujarat Vs Rasiklal Balabhai
Gujarat High Court · (1979) 119 ITR 303
Income Tax Act, 1961 — Section 22
High Courts10 Oct 1978
Chhotalal Prabhudas Vs Commissioner of Income Tax, Gujarat-V
Gujarat High Court · (1979) 116 ITR 631
Wealth Tax Act, 1957 — Section 2
High Courts05 Oct 1978
Bharat Petroleums Vs Commissioner of Income Tax, Gujarat-V
Gujarat High Court · (1979) 116 ITR 75
Income Tax Act, 1961 — Section 155(5), 34, 34(3)
High Courts05 Oct 1978
Addl. Commissioner of Income Tax, Gujarat Vs M.K. Doshi Commissioner of Income Tax, Gujarat-III Vs Devkunverben M. Doshi
Gujarat High Court · (1980) 122 ITR 499
Income Tax Act, 1961 — Section 64, 64(1)
High Courts04 Oct 1978
Manubhai Somabhai Shah Vs Bipinchandra Jagmohandas Parikh and Another
Gujarat High Court · (1979) 1 GLR 409
Criminal Procedure Code, 1973 (CrPC) — Section 321, 321Penal Code, 1860 (IPC) — Section 380