High Courts30 Nov 1978
Bharat Suryodaya Mills Co. Ltd. Vs C.N. Vaishnav
Gujarat High Court · (1980) 121 ITR 694
Income Tax Act, 1961 — Section 147, 148, 256(2), 264(1)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,682 of 1,831
High Courts29 Nov 1978
Anand Taluka Co-operative Cotton-sale Ginning and Pressing Society Ltd. Vs The State of Gujarat
Gujarat High Court · (1980) 45 STC 63
Gujarat Sales Tax Act, 1969 — Section 2, 49, 5, 62, 69
High Courts27 Nov 1978
Jivanbhai Khushalbhai and Others Vs Gulam Mohmed Farookh Gulam Mohinddin Shaikh
Gujarat High Court · (1979) 1 GLR 726
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32T, 88C
High Courts27 Nov 1978
Nowroji N. Vakil and Co. Vs The State of Gujarat
Gujarat High Court · (1979) 43 GLR 238 : (1979) 43 STC 238
Bombay Sales Tax Act, 1959 — Section 10, 13, 16, 16(1), 2Gujarat Sales Tax Act, 1969 — Section 10, 10(1), 12, 13, 13(B)
High Courts24 Nov 1978
State of Gujarat Vs Thakor Dolatsinh Jivansinh
Gujarat High Court · AIR 1979 Guj 129 : (1979) 1 GLR 346
Bombay Taluqdari Tenure Abolition Act, 1949 — Section 5, 5, 6, 6 , 7
High Courts24 Nov 1978
Nizamuddin Suleman Vs New Shorrock Spg. and Wvg. Mills Co. Ltd., Nadiad and Others
Gujarat High Court · (1979) 39 FLR 287 : (1979) 20 GLR 290 : (1979) 2 LLJ 36
Industrial Disputes Act, 1947 — Section 33C(1), 33C(2)
High Courts23 Nov 1978
The State of Gujarat Vs Dilipkumar Kiritkumar and Co.
Gujarat High Court · (1980) 45 STC 318
Gujarat Sales Tax Act, 1969 — Section 5, 62, 69
High Courts23 Nov 1978Dismissed
Shri Vallabh Glass Works Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (1979) CENCUS 175 : (1979) 4 ELT 608
Constitution of India, 1950 — Article 133(1)
High Courts22 Nov 1978
Patel Kanji Virji Bhayani (Decd.) by his heirs Mohanlal Kanji Patel and Others Vs Patel Mohanlal Devraj Govanl
Gujarat High Court · (1979) 1 GLR 773
Easements Act, 1882 — Section 7, 7
High Courts20 Nov 1978
Nanji Kalubhai Oil Mill Vs State of Gujarat
Gujarat High Court · (1979) 44 STC 271
Gujarat Sales Tax Act, 1969 — Section 69
High Courts20 Nov 1978
The State of Gujarat Vs Premier Auto Electric Ltd.
Gujarat High Court · (1980) 45 STC 220
Bombay Sales Tax Act, 1959 — Section 61
High Courts17 Nov 1978
Parvatishanker Mulshanker and Another Vs Prafulchandra Ravjibhai Patel and Another
Gujarat High Court · (1979) 1 GLR 762
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28, 28, 28(1), 28(1)
High Courts17 Nov 1978
Vasuki Carborundum Works Vs The State of Gujarat
Gujarat High Court · (1979) 43 STC 294
Central Sales Tax Act, 1956 — Section 13, 13(1), 8(1), 8(3)Gujarat Sales Tax Act, 1969 — Section 12(1), 13(B), 16, 21, 45(1)
High Courts16 Nov 1978
Visu Casement Pvt. Ltd. Vs Engineering Mazdoor Sangh
Gujarat High Court · (1979) 1 GLR 561
Industrial Disputes Act, 1947 — Section 25F, 25FFF, 25FFF
High Courts15 Nov 1978
Patel Purshottamdas Motilal Vs Patel Chhotabhai Motibhai
Gujarat High Court · (1979) 1 GLR 918
Arbitration Act, 1940 — Section 20, 39(1)(vi)Limitation Act, 1963 — Article 119, 119(b), 5, 5
High Courts15 Nov 1978
Narsinhbhai Govindbhai Rank Vs Devshi Laxmidas Dedania and Others
Gujarat High Court · (1979) 1 GLR 841
Gujarat Panchayats Act, 1961 — Section 21, 21, 21(6)Representation of the People Act, 1950 — Section 14
High Courts13 Nov 1978
Ramanbhai Trikamlal Vs Vaghri Vaghabhai Oghabhai and Another
Gujarat High Court · AIR 1979 Guj 149 : (1979) 20 GLR 268
Bombay Agricultural Debtors Relief Act, 1947 — Section 2(1), 2(3), 32, 38(3), 51ALimitation Act, 1963 — Article 136, 182, 30
High Courts10 Nov 1978
Khatubai Nathu Sumra Vs Rajgo Mulji Nanji and Others
Gujarat High Court · AIR 1979 Guj 171
High Courts08 Nov 1978
Dhobi Raheman Pirbhai (Decd.) by his heirs and Lrs. Pirbhai Raheman and Others Vs Taherali Hasanali
Gujarat High Court · (1979) 1 GLR 511
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 12(3)(a)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, Order 9 Rule 9
High Courts08 Nov 1978
Kasamkhan Rasulkhan Pathan Vs State of Gujarat and Others
Gujarat High Court · (1979) 1 GLR 542
Criminal Procedure Code, 1973 (CrPC) — Section 162Essential Commodities Act, 1955 — Section 3, 3, 6A, 6C, 6C(2)