High Courts22 Jan 1979
Commissioner of Income Tax, Gujarat-I Vs Ahmedabad Jupitor Spg., Wvg. and Mfg. Co. Ltd.
Gujarat High Court · (1979) 119 ITR 209
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 143(3), 154, 33, 33(1), 33(2)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,680 of 1,831
High Courts22 Jan 1979
The Ahmedabad Municipal Corporation Vs Nawajkhan Aminkhan
Gujarat High Court · AIR 1979 Guj 205 : (1979) 20 GLR 938
Bombay Town Planning Act, 1954 — Section 12
High Courts22 Jan 1979
Premji Khimraj Shah Vs Income Tax Officer, Ward A, Bhuj-kutch
Gujarat High Court · (1979) 118 ITR 216
Income Tax Act, 1961 — Section 170, 170(1), 170(3), 179(1), 179(3)
High Courts19 Jan 1979Partly Allowed
Saurashtra Cement and Chemical Industries Ltd. Vs Union of India and Another
Gujarat High Court · AIR 1979 Guj 180 : (1979) 20 GLR 895
Constitution of India, 1950 — Article 14, 31Mines and Minerals (Development and Regulation) Act, 1957 — Section 9, 9(3)
High Courts19 Jan 1979
Controller of Estate Duty Vs Late Jayantilal Keshav Mehta (Executor, Navinchandra J. Mehta), Late Ansuyaben Sarabhai (By Accountable Person, R.P. Shah) and Late Champaben Sakarlal (By Accountable Person, Nandkishore Sakarlal)
Gujarat High Court · (1979) 117 ITR 51
Estate Duty Act, 1953 — Section 61, 62(1), 73Income Tax Act, 1922 — Section 30(1)
High Courts17 Jan 1979
Hematlal Mulji Lohana Vs State of Gujarat and Others etc.
Gujarat High Court · AIR 1980 Guj 18 : (1980) GLR 40
Bombay Land Revenue Code, 1879 — Section 48(2)Saurashtra Land Revenue Rules — Rule 82 , 86(1)
High Courts17 Jan 1979
Balwantrai Bhimbhai Desai Vs Taluka Panchayat, Kamrai and Others
Gujarat High Court · AIR 1979 Guj 220 : (1980) GLR 9
Gujarat Panchayats (Amendment) Act, 1962 — Section 115
High Courts16 Jan 1979
Parviz Nariman Kothawala and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 1979 Guj 203 : (1979) 20 GLR 977
Bombay Land Revenue Rules, 1921 — Rule 82
High Courts15 Jan 1979
Rabari Mahadev Amra Vs Prant Officer, Radhanpur
Gujarat High Court · AIR 1979 Guj 192 : (1979) 20 GLR 769
Land Acquisition Act, 1894 — Section 31(2)
High Courts15 Jan 1979
Kalidas Vanmalibhai Vs State of Gujarat and Another
Gujarat High Court · (1980) 21 GLR 7
Criminal Procedure Code, 1973 (CrPC) — Section 428, 428Penal Code, 1860 (IPC) — Section 302
High Courts15 Jan 1979
Swaroopchand Bhaichand Zota Vs The State of Gujarat
Gujarat High Court · (1980) CriLJ 151
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts12 Jan 1979
State of Gujarat Vs Hasmukhlal Ambalal Jariwala
Gujarat High Court · (1979) CENCUS 514
Customs Act, 1962 — Section 11
High Courts12 Jan 1979
Kanbi Manji Abji and Others Vs Kanbi Velji Manji and Others
Gujarat High Court · (1980) 21 GLR 44
Bombay Public Trusts Act, 1950 — Section 41A, 70A, 72(4), 72(4)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jan 1979
Dinubhai Ishvarlal Patel Vs K.D. Dixit, Income Tax Officer, Ahmedabad and Others
Gujarat High Court · (1979) 118 ITR 122
Income Tax Act, 1961 — Section 147, 148, 2(31), 2(7), 64
High Courts10 Jan 1979
A.K. Singh Vs Bhagwanji Jethalal Kagadada and Others
Gujarat High Court · (1979) 2 GLR 14
Customs Act, 1962 — Section 111, 112, 127, 135
High Courts26 Dec 1978
Virbhadrasinhji K. Gohil Vs R. Rambhadran
Gujarat High Court · AIR 1979 Guj 169 : (1979) 20 GLR 823
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 6(1), 7(1)
High Courts22 Dec 1978
Ambaben Bavabhai Jadav Vs V.V. Ramsubarao and Another
Gujarat High Court · (1979) 1 GLR 766
High Courts21 Dec 1978
State of Gujarat Vs Narayan Traders
Gujarat High Court · (1979) 43 STC 516
Bombay Sales Tax Act, 1959 — Section 15, 4, 44, 46A, 46BCentral Sales Tax Act, 1956 — Section 12, 14, 15
High Courts21 Dec 1978
Master Silk Mills Pvt. Ltd. Vs Dharamdas Hargovandas Mehta and Another
Gujarat High Court · (1979) 20 GLR 964
Companies Act, 1956 — Section 111, 111(5), 155, 155(4), 43A