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Gujarat High Court judgments

36,606 judgments · page 1,674 of 1,831

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High Courts25 Sept 1979

Pitamber Parshotam and Another Vs Lilaben Bhalchandbhai and Others (Heirs of Decd. Bhaichand Virchandbhai)

Gujarat High Court · (1980) 21 GLR 224

Bombay Rent Act, 1995 — Section 16(3)Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(h), 13(1)(hh), 16(3), 29(2)
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High Courts21 Sept 1979

Vinod Rao Vs Presiding Officer 1st Labour Court and Others

Gujarat High Court · (1979) 2 GLR 262

Industrial Disputes Act, 1947 — Section 10, 10(1)(c), 10(1)(c), 2(a)
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High Courts20 Sept 1979

Ashwin Industries Vs Deputy Commissioner of Sales Tax, Baroda and Another

Gujarat High Court · (1982) 50 STC 322

Central Sales Tax Act, 1956 — Section 16Gujarat Sales Tax Act, 1969 — Section 16, 27, 27(2), 27(5), 27(6)
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High Courts18 Sept 1979

Mulshanker Kunverji Gor and Others Vs Juvansinhji Shivubha Jadeja

Gujarat High Court · AIR 1980 Guj 62 : (1979) GLR 878

Registration Act, 1908 — Section 17, 17(1), 17(2)
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High Courts18 Sept 1979

Parekh Manharlal Vrajlal and Another Vs Binashri Rahimbakhte Adilkhanji and Others

Gujarat High Court · (1979) 2 GLR 223

Civil Procedure Code, 1908 (CPC) — Section 151, 151
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High Courts17 Sept 1979

Shirazbhai G. Munshi Vs Ramjuji Gabharuji

Gujarat High Court · (1979) 2 GLR 254

Ahmedabad City Civil Court Rules, 1961 — Rule 144Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 6, Order 37 Rule 3(5), 115
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High Courts14 Sept 1979

Jayantilal Khetsi Gada Vs State of Gujarat and Others

Gujarat High Court · (1979) 2 GLR 243

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3, 3
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High Courts13 Sept 1979

Jayantilal Pranlal Thakore Vs Shrikant Jasvantlal Thakkar and Another

Gujarat High Court · AIR 1980 Guj 67 : (1980) GLR 152

Provincial Insolvency Act, 1920 — Section 34, 50
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High Courts12 Sept 1979

Merani Rupi Vinza and Others (Heirs of Decd. Mer Miyajar Kandha) Vs Malibai Keshav and Others

Gujarat High Court · (1980) 21 GLR 615

Gujarat Gram and Nagar Panchayats (Taxes and Fees) Rules, 1964 — Rule 3 , 4Hindu Succession Act, 1956 — Section 14Limitation Act, 1963 — Section 30
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High Courts11 Sept 1979

Hirji T. Sanghavi and Others Vs The State of Gujarat

Gujarat High Court · (1980) CriLJ 1403 : (1979) 2 GLR 171

Criminal Procedure Code, 1973 (CrPC) — Section 156, 190
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High Courts11 Sept 1979

The New Swadeshi Mills of Ahmedabad Ltd. Vs The State of Gujarat and Another

Gujarat High Court · AIR 1980 Guj 119 : (1980) 21 GLR 177

Bombay Electricity Duty Act, 1958 — Section 3(2)
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High Courts10 Sept 1979

Textile Labour Union Vs New Jehangir Vakil Mills Co. Ltd. and Another

Gujarat High Court · (1979) 2 GLR 216

Bombay Industrial Relations Act, 1946 — Section 44(4)Industries Relations Act, 1946 — Section 44(4)
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High Courts05 Sept 1979

B.R. Acharya Vs State of Gujarat

Gujarat High Court · (1979) 2 GLR 557

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High Courts25 Aug 1979

State of Gujarat Vs Cambay Municipality

Gujarat High Court · AIR 1980 Guj 84 : (1980) 21 GLR 440

Gujarat Municipalities Act, 1963 — Section 262(1), 262(2), 262(3)
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High Courts23 Aug 1979

Suhrid Geigy Ltd. Vs Chemical Mazdoor Sabha

Gujarat High Court · (1980) 21 GLR 466

Industrial Disputes Act, 1947 — Section 10, 10(2), 10(2), 2(kkk)
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High Courts21 Aug 1979

Hirjibhai Haribhai Trambadia Vs State of Gujarat

Gujarat High Court · (1979) 2 GLR 226

Gujarat Panchayats Act, 1961 — Section 23(i)(g), 23(i)(g)
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High Courts17 Aug 1979

Lakshman Kumajibhai Barot Vs Harishchandra Singh and Another

Gujarat High Court · (1979) 2 GLR 563

Bombay Police Act, 1951 — Section 25, 25(1), 25(1)Constitution of India, 1950 — Article 14, 14
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High Courts17 Aug 1979

Shah Chatrabhuj Narshi and Another Vs Nensibhai Shavanjibhai Gohil and Another

Gujarat High Court · (1980) 21 GLR 377

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 12(3)(b), 13(1)(e), 13(1)(e)Transfer of Property Act, 1882 — Section 108(j)
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High Courts10 Aug 1979

Lekhraj Sabumal and Another Vs State of Gujarat and Others

Gujarat High Court · AIR 1980 Guj 47 : (1979) 2 GLR 125

Land Acquisition Act, 1894 — Section 4, 6Specific Relief Act, 1963 — Section 34
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High Courts10 Aug 1979

Indequip Engg. Ltd. Vs State of Gujarat

Gujarat High Court · (1980) 21 GLR 722

Bonus Act, 1965 — Section 36Payment of Bonus Act, 1965 — Section 36
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