COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 1,672 of 1,831

High Courts29 Nov 1979

Baroda Rayon Corpo. Ltd. Vs Hanumansingh Jagnarayansingh

Gujarat High Court · (1980) 21 GLR 633

Constitution of India, 1950 — Article 133Industrial Disputes Act, 1947 — Section 33C(2), 33C(2)Payment of Bonus Act, 1965 — Section 10, 16, 16(1), 22, 22

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High Courts22 Nov 1979Allowed

Ayub Yusuf Bhai Kbarawala and Another Vs Prabhudas Hiralal Prajapati and Others

Gujarat High Court · (1981) ACJ 167

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High Courts21 Nov 1979

Aryakumar Mahasabha and Another Vs Town Planning Officer and Another

Gujarat High Court · (1979) 2 GLR 543

Bombay Town Planning Act, 1954 — Section 32(1)(vii), 32(1)(vii)Bombay Town Planning Rules, 1955 — Rule 21, 21(6), 21(9)

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High Courts21 Nov 1979

Commissioner of Income Tax, Gujarat-III Vs Sumatilal Chhotalal Shah

Gujarat High Court · (1980) 15 CTR 32 : (1980) 124 ITR 862

Income Tax Act, 1961 — Section 269

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High Courts20 Nov 1979

Chandanben M. Nagrashna and Others Vs State of Gujarat and Another

Gujarat High Court · (1979) 2 GLR 434

Constitution of India, 1950 — Article 226Revised Pension Rules, 1950 — Rule 46A, 9(49)

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High Courts15 Nov 1979

Kuparpal M. Appa and Another Vs Dodia Pankajkumar S. and Others

Gujarat High Court · (1979) 2 GLR 597

Gujarat Secondary Education Act, 1972 — Section 36, 36, 36(1)Gujarat Secondary Education Regulations, 1974 — Regulation 33

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High Courts15 Nov 1979

Sahakari Khand Udyog Mandali Ltd. Vs The State of Gujarat

Gujarat High Court · (1981) 47 STC 212

Bombay Sales Tax Act, 1959 — Section 2, 2(11), 2(22), 2(28), 2(29)Gujarat Sales Tax Act, 1969 — Section 18

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High Courts15 Nov 1979

Babubhai and Others Vs Shah Bharatkumnr Ratilal and Others etc.

Gujarat High Court · AIR 1980 Guj 89 : (1980) 1 GLR 103

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(11)Transfer of Property Act, 1882 — Section 106

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High Courts14 Nov 1979

Malod Transport Company Vs Memon Jikarbhai Daudbhai

Gujarat High Court · (1979) 2 GLR 320

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, Order 18 Rule 3A

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High Courts14 Nov 1979

Miya Dariavkhan Bathubhai Vs Oza Shankarlal Shambhudas and Others

Gujarat High Court · (1979) 2 GLR 354

Evidence Act, 1872 — Section 115, 92Registration Act, 1908 — Section 17, 17

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High Courts14 Nov 1979

Mrs. P.K. Martiyani Vs Regional Provident Fund Commissioner and Another

Gujarat High Court · (1983) 2 GLR 927

Constitution of India, 1950 — Article 226, 226

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High Courts14 Nov 1979

Dr. B.R. Kulkarni Vs State of Gujarat and Others

Gujarat High Court · (1979) 2 GLR 437

Constitution of India, 1950 — Article 16, 320, 320(3)Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 8

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High Courts09 Nov 1979

Associated Cement Co. Ltd. Vs State of Gujarat 7 Ors.

Gujarat High Court · (1979) 2 GLR 513

Gujarat Surviving Alienations Abolition Act, 1963 — Section 11, 29, 29, 6, 6

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High Courts09 Nov 1979Allowed

Commissioner of Income Tax Vs Shilaben Kanchanlal Rana

Gujarat High Court · (1980) 4 TAXMAN 110

Income Tax Act, 1961 — Section 269C, 269D(1), 269D(1)(a), 269D(2)(a), 269D(2)(b)

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High Courts09 Nov 1979

Commissioner of Income Tax, Gujarat-III Vs Shilaben Kanchanlal Rana Commissioner of Income Tax, Gujarat-III Vs Bhagwandas S. Reshamwala

Gujarat High Court · (1980) 124 ITR 421

Income Tax Act, 1961 — Section 269D(1), 269D(2), 269E, 269E(1), 269J

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High Courts09 Nov 1979

COMMISSIONER OF Income Tax, GUJARAT-III Vs SHILABEN KANCHANLAL RANA. COMMISSIONER OF Income Tax, GUJARAT-III v. BHAGWANDAS S. RESHAMWALA.

Gujarat High Court · (1980) 15 CTR 25 : (1980) 124 ITR 420

Income Tax Act, 1961 — Section 269D(1)(a), 269D(2)(a), 269D(2)(a)

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High Courts08 Nov 1979

Haresh Octroi Co. Vs S. Ramabhadran and Others

Gujarat High Court · (1979) 2 GLR 551

Gujarat Panchayats Act, 1961 — Section 290, 290(3), 290(3), 305, 305

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High Courts06 Nov 1979

Surendraprasad Jayshanker Vs The State of Gujarat

Gujarat High Court · (1980) CriLJ 1016 : (1979) 2 GLR 459

Criminal Procedure Code, 1973 (CrPC) — Section 313

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High Courts06 Nov 1979

Govind Krishna Abhyankar Vs Kamalakar Vishnu Ganpule

Gujarat High Court · (1979) 2 GLR 517

Bombay Public Trusts Act, 1950 — Section 50, 50, 51, 51Civil Procedure Code, 1908 (CPC) — Section 115, 92

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High Courts06 Nov 1979

Subhash Industries and Others Vs Bhagwandas Ratanji Panchal

Gujarat High Court · AIR 1980 Guj 149 : (1979) 2 GLR 338

Arbitration Act, 1940 — Section 34

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