High Courts03 Aug 1979
Indian Overseas Bank, Madras and Another Vs Naranprasad Govindlal Patel
Gujarat High Court · AIR 1980 Guj 158 : (1980) 21 GLR 132
Contract Act, 1872 — Section 10
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,675 of 1,831
High Courts02 Aug 1979
Badrising Mishrising and Another Vs Pramod Kumar Bhagwatilal Banatwala
Gujarat High Court · AIR 1980 Guj 142
Motor Vehicles Act, 1939 — Section 10, 110D
High Courts02 Aug 1979
State of Gujarat and Others Vs Pethalji Nathabhai Chawda
Gujarat High Court · AIR 1980 Guj 139 : (1979) 2 GLR 1
Gujarat Minor Minerals Rules, 1966 — Rule 44
High Courts01 Aug 1979
Dr. Nikhil V. Vacharajani Vs State of Gujarat and Others
Gujarat High Court · (1979) 2 GLR 109
Constitution of India, 1950 — Article 14
High Courts30 Jul 1979
Bhavnagar Municipality Vs Tirathdas Rupchand and Others
Gujarat High Court · (1980) 21 GLR 815
Gujarat Municipalities Act, 1963 — Section 102 , 103, 103
High Courts27 Jul 1979
Suleman Isubji Dadabhai Vs Naranbhai Dahyabhai Patel and Others
Gujarat High Court · AIR 1980 Guj 165 : (1980) 21 GLR 232
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63Transfer of Property Act, 1882 — Section 122, 5
High Courts26 Jul 1979
D.H. Gajjar and Co. Vs State of Gujarat
Gujarat High Court · (1979) 2 GLR 10
Arbitration Act, 1940 — Section 41(b)Civil Procedure Code, 1908 (CPC) — Section 151, 152, 80
High Courts26 Jul 1979
Shivlal Nathuram Vaishnav Vs Sulochana and Others
Gujarat High Court · AIR 1980 Guj 59 : (1980) 1 GLR 99
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts26 Jul 1979
Jekison Haribhai and Others (heirs of Haribhai Narottambhai decd.) Vs Gulabdas Atmaram and Others
Gujarat High Court · (1980) 21 GLR 688
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3)
High Courts26 Jul 1979
Kanabhai Nagajan Vs Brooks Bond (India) Ltd.
Gujarat High Court · (1980) 21 GLR 724
Industrial Disputes Act, 1947 — Section 10(1)(c), 10(1)(c), 11A
High Courts25 Jul 1979
Vallabhbhai Khushalbhai Patel Vs State of Gujarat and Another
Gujarat High Court · AIR 1980 Guj 144 : (1980) GLR 1
Land Acquisition Act, 1894 — Section 4, 6
High Courts24 Jul 1979
Chunilal Maijibhai Vs Shankerbhai Harjibhai and Another
Gujarat High Court · (1979) 2 GLR 123
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 115, 115
High Courts23 Jul 1979
The State of Gujarat Vs Hiralal Motilal Luhar
Gujarat High Court · AIR 1980 Guj 146 : (1980) 21 GLR 728
Easements Act, 1882 — Section 13, 4
High Courts23 Jul 1979
State of Gujarat Vs R.J. Oza
Gujarat High Court · (1980) 21 GLR 627
Bombay Shops and Establishments Act, 1948 — Section 2(4), 2(4), 52(a), 52(a), 7(1)
High Courts20 Jul 1979
Ambalal Jethabhai Patel Vs Valand Parshottamdas Naranbhai and Another
Gujarat High Court · (1979) 2 GLR 51
Contract Act, 1872 — Section 2(d)Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 53A, 59
High Courts19 Jul 1979
Sakerlal Nathubhai and Others Vs Chhotubhai Navalbhai
Gujarat High Court · (1980) 21 GLR 371
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(2), 12(2)
High Courts18 Jul 1979
Harishchandra Hotchand Saijani Vs Syndicate Bank and Others
Gujarat High Court · (1980) 21 GLR 657
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 380
High Courts16 Jul 1979
Bharat Vijay Mills Ltd., Phalgun Pankajkumar and Co., Kashyab Zip Industries Pvt. Ltd. and New Gujarat Cotton Mills Ltd.
Gujarat High Court · (1980) 50 CompCas 7
Companies Act, 1956 — Section 39(1)Income Tax Act, 1961 — Section 72A
High Courts13 Jul 1979
Behramshaw Hormanshah Bharda and Others Vs Dastoorji Hormasdyar Kayoji Mirza and Others
Gujarat High Court · AIR 1980 Guj 74 : (1980) GLR 201
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 113Constitution of India, 1950 — Article 228, 229, 25, 26
High Courts12 Jul 1979
Patel Jaikrishna Motibhai Vs Patel Ishwarbhai Fakirbhai and Others
Gujarat High Court · AIR 1980 Guj 34 : (1979) 2 GLR 70
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G, 85