High Courts13 Mar 1980
M.J. Purohit and Another Vs The Executive Engineer, Gondal and Another
Gujarat High Court · AIR 1980 Guj 205 : (1981) 22 GLR 1
Electricity Rules, 1956 — Rule 45(1), 45(2)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,668 of 1,831
High Courts12 Mar 1980
Noormohmad Hajishama Vs Anand Mohan Bhardwaj and Others
Gujarat High Court · (1981) 22 GLR 332
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151
High Courts12 Mar 1980
Noormahmad Hajishama Vs Anand Mohan Bhardwaj and Others
Gujarat High Court · AIR 1981 Guj 132 : (1981) 22 GLR 332
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts11 Mar 1980
Ahemad Ibrahim and Others Vs Khokhar Issa Abdulkarim and Others
Gujarat High Court · (1980) 2 GLR 514
Civil Procedure Code, 1908 (CPC) — Section 11, 11
High Courts11 Mar 1980
Surat Parsi Panchayat and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1981 Guj 136 : (1981) 22 GLR 269
Bombay Town Planning Act, 1954 — Section 32(1), 34, 66, 66(1)
High Courts11 Mar 1980
Hargovind Lallubhai Intwala Vs A.K. Chakravarti and Another
Gujarat High Court · (1980) 2 GLR 60
Gujarat Municipalities Act, 1963 — Section 11(2)(c), 11(2)(c) , 11(3)(v)
High Courts10 Mar 1980
Commissioner of Income Tax, Gujarat-III Vs Chandulal J. Patel
Gujarat High Court · (1981) 127 ITR 786
Income Tax Act, 1961 — Section 10(14), 16
High Courts08 Mar 1980
Commissioner of Income Tax, Gujarat-III Vs Nathalal Dahyabhai
Gujarat High Court · (1980) 124 ITR 391
High Courts07 Mar 1980
State of Gujarat Vs Jashrajbhat Tagabhai Gohil
Gujarat High Court · (1980) 21 GLR 994
Minimum Wages Act, 1948 — Section 22A, 22A
High Courts06 Mar 1980
BIPINBHAI VADILAL Vs COMMISSIONER OF Income Tax, GUJARAT-I. BIPINBHAI VADILAL (HUF) v. COMMISSIONER OF Income Tax, GUJARAT-I.
Gujarat High Court · (1980) 17 CTR 95 : (1980) 126 ITR 779
Income Tax Act, 1922 — Section 33(b)Income Tax Act, 1961 — Section 260(1), 260(1)
High Courts06 Mar 1980
Ravjibhai Jivabhai Patel Vs State of Gujarat and Others
Gujarat High Court · AIR 1981 Guj 57 : (1981) 22 GLR 307
Constitution of India, 1950 — Article 14Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(2), 11(4), 30
High Courts06 Mar 1980
Bipinbhai Vadilal Vs Commissioner of Income Tax, Gujarat-I Bipinbhai Vadilal (Huf) Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1980) 17 CTR 95 : (1980) 126 ITR 779
Income Tax Act, 1961 — Section 260(1), 5
High Courts06 Mar 1980
Allied Textile Leather Industries Vs Union of India
Gujarat High Court · (1981) 1 ECR 91D
Central Excises and Salt Act, 1944 — Section 4
High Courts06 Mar 1980Allowed
Navsari Oil Products Limited Vs The Superintendent of Central Excise and Customs and Another
Gujarat High Court · (1981) ECR 70D
Central Excises and Salt Act, 1944 — Entry 13, Entry 13
High Courts05 Mar 1980
State of Gujarat Vs K.S. Surendrasinhji Mansinhji and Others
Gujarat High Court · AIR 1981 Guj 97 : (1980) 2 GLR 45
Bombay Merged Territories and Areas (Jagirs Abolition) Act, 1953 — Section 22
High Courts04 Mar 1980
Basant Talkies and Others Vs Govt. Labour Officer and Another
Gujarat High Court · (1981) 22 GLR 243
Industrial Disputes Act, 1947 — Section 10(1)(d), 2(p), 22(1), 7, 7A, 7A
High Courts04 Mar 1980
Adamji M. Badri and Others Vs Labour Officer and Another
Gujarat High Court · (1981) 1 LLJ 367
Industrial Disputes Act, 1947 — Section 2, 7, 7
High Courts03 Mar 1980
Girdharlal Lavjibhai Vs Bhogilal Girdharlal and Others
Gujarat High Court · AIR 1981 Guj 139 : (1981) 22 GLR 37
Bombay Court Fees Act, 1959 — Section 6
High Courts03 Mar 1980
Hasmukhlal Harilal Ghelani Vs Fakir Dadasha Kadarsha and Another
Gujarat High Court · (1981) 22 GLR 262
Gujarat Panchayats Act, 1961 — Section 322A, 322A
High Courts03 Mar 1980
State Bank of India Vs M.V. Raval
Gujarat High Court · (1981) 22 GLR 86
Industrial Disputes Act, 1947 — Section 2(oo), 23, 25F, 25F