High Courts23 Apr 1980
Dr. D.N. Chatterji Vs State of Gujarat and Another
Gujarat High Court · (1980) 2 GLR 108
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 13Constitution of India, 1950 — Article 14, 16, 36, 36
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,666 of 1,831
High Courts21 Apr 1980
Shri Vallabh Glass Works Limited and Another Vs Union of India (UOI) and Others
Gujarat High Court · (1981) ECR 73D
Central Excises and Salt Act, 1944 — Section 2(f), 4(4)(d), 4(4)(d)Constitution of India, 1950 — Article 133(1), 133(1)
High Courts20 Apr 1980
Mahijibhai Lakhabhai Vs State of Gujarat
Gujarat High Court · (1980) 2 GLR 159
Bombay Prohibition Act, 1949 — Section 66(1)(b), 66(1)(b) , 85(1)(3)
High Courts18 Apr 1980
State of Gujarat Vs Bhiya Husein Koreja
Gujarat High Court · (1980) 2 GLR 34
Motor Vehicles Act, 1988 — Section 112, 112, 116, 116Penal Code, 1860 (IPC) — Section 279, 279, 304A, 304A, 337
High Courts18 Apr 1980
Krishnalal Maganlal Vyas Vs Ganeshbharthi Jasvant Bharthi and Others
Gujarat High Court · (1981) 22 GLR 500
Criminal Procedure Code, 1973 (CrPC) — Section 250(2), 250(2)
High Courts18 Apr 1980
Union of India (UOI) and Others Vs N.P. Sumra and Others
Gujarat High Court · (1980) 2 GLR 140
Constitution of India, 1950 — Article 309Telegraphists (Recruitment and Training) Rules, 1965 — Rule 16, 17(i), 18, 19
High Courts17 Apr 1980
Smt. Ramaben Santoshkumar Mangatani Vs Dist. Panchayat Kutch-Bhuj and Another
Gujarat High Court · (1980) 2 GLR 71
Constitution of India, 1950 — Article 14, 311, 311
High Courts17 Apr 1980
Chandrakant Chhotalal Gandhi and Others Vs State of Gujarat and Another
Gujarat High Court · (1980) 2 GLR 132
Land Acquisition Act, 1894 — Section 4, 4, 48, 48, 6
High Courts17 Apr 1980
Trustees of Bai Smarth Jain Shvetambar Murtipujak Gyanoddhaya Trust and Others Vs State of Gujarat and Another
Gujarat High Court · AIR 1981 Guj 107
Land Acquisition Act, 1894 — Section 16, 17, 36, 48, 48(1)
High Courts16 Apr 1980
Soni Bhailal Damji Vs Hiralal Lakhamshi
Gujarat High Court · AIR 1981 Guj 120 : (1981) GLR 473
Transfer of Property Act, 1882 — Section 59, 60
High Courts16 Apr 1980Allowed
The Associated Cement Companies Ltd. Vs Union of India (UOI) and Others
Gujarat High Court · (1981) 1 ECR 419D : (1980) 6 ELT 712
Central Excise Rules, 1944 — Rule 174Central Excises and Salt Act, 1944 — Section 6
High Courts15 Apr 1980
Soni Keshavlal Kalidas Vs Gujarat Electricity Board
Gujarat High Court · (1980) 2 GLR 48
High Courts15 Apr 1980
Golden Tobacco Company Ltd. Vs Union of India and Others
Gujarat High Court · (1980) CENCUS 427 : (1980) 6 ELT 311 : (1981) 22 GLR 440
Central Excises and Salt Act, 1944 — Section 3, 4, 4(1)
High Courts11 Apr 1980
F.M. Kolia and Another Vs Manager, The Tiles and Pottery Works Ltd. and Others
Gujarat High Court · (1981) 22 GLR 528
Industrial Disputes Act, 1947 — Section 2(kkk), 2(kkk)Maternity Benefits Act, 1961 — Section 5(2), 5(2)
High Courts11 Apr 1980
Darshan Hosiery Works Vs Union of India
Gujarat High Court · (1980) 6 ELT 390 : (1981) 22 GLR 533
Central Excise Rules, 1944 — Rule 8, 8(1)Central Excises and Salt Act, 1944 — Section 35
High Courts09 Apr 1980
Cibatul Ltd. and Others Vs Union of India
Gujarat High Court · (1980) 1 GLR 825
Companies Act, 1956 — Section 198, 198(1), 198(4), 2(13), 2(24)
High Courts07 Apr 1980
Sarabhai Chemicals Ltd. Vs Union of India (UOI) and Others
Gujarat High Court · (1980) 2 GLR 30
Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 2(h), 2(h)
High Courts07 Apr 1980
Suhrid Geigy Ltd. Vs Union of India
Gujarat High Court · (1980) CENCUS 558 : (1980) 2 GLR 16
Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 2
High Courts03 Apr 1980
Sohal Engineering Works Vs Rustam Jehangir Vakil Mills Co. Ltd.
Gujarat High Court · AIR 1981 Guj 110 : (1981) GLR 491
Civil Procedure Code, 1908 (CPC) — Section 10, 11, 151
High Courts02 Apr 1980
Kodavayur Narayan Shastri Sundram Vs State of Gujarat
Gujarat High Court · (1981) 22 GLR 378
Penal Code, 1860 (IPC) — Section 165A, 165A