COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 1,667 of 1,831

High Courts02 Apr 1980

Karadia Jetha Kana, etc. Vs Managing Officer-cum-Collector and Settlement Commissioner-cum-Collector, Junagadh and Others

Gujarat High Court · AIR 1981 Guj 27 : (1981) 22 GLR 239

Administration of Evacuee Property Act, 1950 — Section 7Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24

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High Courts02 Apr 1980

Jadeja Ajitsinh Natubha and Others Vs The State of Gujarat

Gujarat High Court · (1981) CriLJ 1203 : (1980) GLR 571

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts02 Apr 1980

Umaji Bhuvan Dharmashala Trust and Others Vs State of Gujarat and Others

Gujarat High Court · AIR 1981 Guj 223 : (1981) 22 GLR 469

Bombay General Clauses Act, 1904 — Section 7Constitution of India, 1950 — Article 226Gujarat Education Cess (Amendment) Act, 1970 — Section 6

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High Courts31 Mar 1980

COMMISSIONER OF Income Tax, GUJARAT-II Vs GUJARAT MINERAL DEVELOPMENT CORPORATION.

Gujarat High Court · (1981) 20 CTR 73 : (1981) 132 ITR 377

Income Tax Act, 1961 — Section 28(1), 37, 80J, 80J, 84, 84Income Tax Rules, 1962 — Rule 19(1)(c), 19(5), 19A(2)(iv)

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High Courts31 Mar 1980

Udyomal Nathumal and Another Vs Premchand Trikamdas Baswanl

Gujarat High Court · (1980) 21 GLR 869

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 12(3)(a)

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High Courts31 Mar 1980

Lohana Govind Jamnadas Vs The State of Gujarat

Gujarat High Court · (1981) CriLJ 917

Penal Code, 1860 (IPC) — Section 300, 302

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High Courts31 Mar 1980

Commissioner of Income Tax, Gujarat-II Vs Gujarat Mineral Development Corporation

Gujarat High Court · (1981) 20 CTR 73 : (1981) 132 ITR 377

Income Tax Act, 1961 — Section 28, 37, 80HH, 80J, 84

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High Courts28 Mar 1980

Sarabhai M. Chemicals Pvt., Ltd. Vs Commissioner of Income Tax, Gujarat-I

Gujarat High Court · (1981) 20 CTR 68 : (1981) 127 ITR 74

Income Tax Act, 1961 — Section 37

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High Courts28 Mar 1980

SARABHAI M CHEMICALS PVT. LTD. Vs COMMISSIONER OF Income Tax, GUJARAT - I. JULY 28, 1980.

Gujarat High Court · (1953) 23 ITR 74

Income Tax Act, 1961 — Section 37(2)

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High Courts28 Mar 1980

Bai Sakinabai and Others Vs Gulam Rasul Umarbhai Shaikh

Gujarat High Court · AIR 1981 Guj 142 : (1981) 22 GLR 389

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 17, 18(2), 21, 32(2), 90Limitation Act, 1963 — Section 18

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High Courts27 Mar 1980

Laxmanbhai Khumaji Barot and Another Vs Balubhai Parshotambhai and Others

Gujarat High Court · (1981) 22 GLR 201

Penal Code, 1860 (IPC) — Section 143, 147, 224, 225, 320

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High Courts20 Mar 1980Dismissed

Ahmedabad Municipal Corporation and Another Vs Niranjan Ambalal Patel and Others

Gujarat High Court · (1981) ACJ 53

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High Courts20 Mar 1980

Bharat Tobacco Co. Vs A. Jamadar and Others

Gujarat High Court · AIR 1980 Guj 202 : (1981) GLR 343

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5

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High Courts19 Mar 1980

Dhangauri Valji Bhatt Vs District Panchayat

Gujarat High Court · (1981) 22 GLR 320

Constitution of India, 1950 — Article 311(2), 311(2)Gujarat Panchayat Service (Discipline and Appeal) Rules, 1964 — Rule 7

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High Courts18 Mar 1980

Girdharbhai Becharbhai Patel Vs Patel Gordhanbhai Parshottamdas

Gujarat High Court · AIR 1981 Guj 93 : (1981) 22 GLR 338

Easements Act, 1882 — Section 13

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High Courts17 Mar 1980

Khodubha Harising Gohel Vs Union of India (UOI) and Others

Gujarat High Court · (1980) 21 GLR 988

Civil Procedure Code, 1908 (CPC) — Section 80Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 22

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High Courts16 Mar 1980

COMMISSIONER OF Income Tax, GUJARAT-III Vs MCGAW RAVINDRA LABORATORIES (INDIA) LTD.

Gujarat High Court · (1981) 132 ITR 401

Income Tax Act, 1961 — Section 32, 34, 43(3)

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High Courts16 Mar 1980

Commissioner of Income Tax, Gujarat-III Vs Mcgaw Ravindra Laboratories (India) Ltd.

Gujarat High Court · (1981) 132 ITR 401

Income Tax Act, 1961 — Section 32, 34, 43(3)

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High Courts14 Mar 1980

Commissioner of Income Tax, Gujarat-I Vs Ahmedabad Mfg. and Calico Printing Co. Ltd.

Gujarat High Court · (1981) 128 ITR 671

Income Tax Act, 1961 — Section 147, 263, 263(2), 40

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High Courts14 Mar 1980

K. Mansukhram and Sons Vs Commissioner of Income Tax, Gujarat-I

Gujarat High Court · (1980) 19 CTR 117 : (1982) 133 ITR 65

Income Tax Act, 1961 — Section 10, 147, 148, 40, 9

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