High Courts10 Feb 1982
Commissioner of Income Tax, Gujarat-IV Vs Spunpipe and Construction Co. (Baroda) Pvt. Ltd.
Gujarat High Court · (1982) 28 CTR 142 : (1983) 141 ITR 246
Income Tax Act, 1961 — Section 41
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,593 of 1,768
High Courts09 Feb 1982
Subhash Iron and Steel Rolling Industries Vs The State of Gujarat
Gujarat High Court · (1982) 50 STC 305
Bombay Sales Tax Act, 1959 — Section 2(17), 2(26), 36(3), 37(1), 46
High Courts05 Feb 1982
Parikh Amratlal Ramanlal and Others Vs Rami Mafatlal Girdharlal and Others
Gujarat High Court · (1982) GLH 711 : (1982) 2 GLR 337
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 29Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2Constitution of India, 1950 — Article 227
High Courts05 Feb 1982
Motilal Madhavlal Chauhan Vs Padmaben
Gujarat High Court · AIR 1982 Guj 254 : (1982) GLH 349 : (1982) 2 GLR 107
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 2(2)Hindu Marriage Act, 1955 — Section 13(1A) , 23(1)
High Courts04 Feb 1982
State of Gujarat Vs Nagin Amara Vasava and Others
Gujarat High Court · (1982) CriLJ 1880 : (1982) GLH 483 : (1982) 1 GLR 661
Criminal Procedure Code, 1973 (CrPC) — Section 242, 350Gujarat Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 225
High Courts03 Feb 1982
Lalmohan Confectionery Works Vs The State of Gujarat
Gujarat High Court · (1982) GLH 645 : (1983) 54 STC 376
Gujarat Sales Tax Act, 1969 — Section 69
High Courts01 Feb 1982
Vallabh Glass Works Ltd. Vs The State of Gujarat
Gujarat High Court · (1982) 50 STC 352
Central Sales Tax Act, 1956 — Section 4(2)Gujarat Sales Tax Act, 1969 — Section 16, 2(28), 2(29), 45(1), 45(6)
High Courts28 Jan 1982
Chandravati Fakirchand Zaveri Vs The State of Gujarat and Another
Gujarat High Court · (1982) CriLJ 1543 : (1982) GLH 486 : (1982) 1 GLR 760
Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 14, 3, 8
High Courts28 Jan 1982
Mangaldas Mohanlal Patel and Another Vs Union of India and Another
Gujarat High Court · (1982) ACJ 426 : AIR 1982 Guj 257 : (1982) GLH 467 : (1982) 2 GLR 166
Motor Vehicles Act, 1939 — Section 110B
High Courts25 Jan 1982
The State of Gujarat Vs Premier Auto Electricals Ltd.
Gujarat High Court · (1983) 1 GLR 32 : (1982) 51 STC 115
Bombay Sales Tax Act, 1959 — Section 39, 43, 61, 61(1), 61(2)
High Courts20 Jan 1982
Union of India Vs Babubahi Ramjibhai Patel
Gujarat High Court · (1983) 14 ELT 2214
Customs Act, 1962 — Section 108, 111, 125, 135, 138A
High Courts20 Jan 1982
United India Insurance Vs V. Jayaben
Gujarat High Court · (1982) ACJ 368 : AIR 1982 Guj 151 : (1982) GLH 176 : (1982) 1 GLR 231
Motor Vehicles Act, 1939 — Section 110
High Courts19 Jan 1982
New India Assurance Co. Ltd. and Another Vs Nathiben Chatrabhuj and Others
Gujarat High Court · AIR 1982 Guj 116 : (1984) 55 CompCas 568 : (1982) GLH 124 : (1982) 1 GLR 411
Motor Vehicles Act, 1939 — Section 95(1), 95(2), 96(2)
High Courts15 Jan 1982
The State of Gujarat Vs Sukhram Jagannath
Gujarat High Court · (1982) 2 GLR 332 : (1982) 50 STC 76
Gujarat Sales Tax Act, 1969 — Section 10, 13, 15, 2(16), 2(17)
High Courts15 Jan 1982
Ambica Mata Yarn Mfg. Co., Baroda Vs Superintendent of Central Excise, Range IV, Baroda and Others
Gujarat High Court · (1982) 10 ELT 244 : (1982) GLH 387 : (1982) 2 GLR 155
Central Excises and Salt Act, 1944 — Section 35, 36Constitution of India, 1950 — Article 226, 227
High Courts13 Jan 1982
Gujarat Housing Board Vs C.G. Desai
Gujarat High Court · (1982) 2 GLR 489 : (1983) 1 LLJ 387
Bombay Civil Services Rules, 1959 — Rule 161, 161(1), 161(1)(1)Bombay Housing Board Act, 1948 — Section 67Constitution of India, 1950 — Article 14, 16
High Courts12 Jan 1982
Bhailalbhai Kanjibhal Patel Vs Director of State Lotteries and Another
Gujarat High Court · (1982) 2 GLR 280
Gujarat State Lottery Rules, 1981 — Rule 23, 25
High Courts11 Jan 1982
Patel Jasmat Sangaji Padalia Vs Gujarat Electricity Board, Baroda and Others
Gujarat High Court · AIR 1982 Guj 264 : (1982) GLH 463 : (1982) 2 GLR 104
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 43 Rule 1
High Courts11 Jan 1982
Ahmedabad Steel Craft and Rolling Mills Vs State of Gujarat
Gujarat High Court · (1983) 52 STC 227
Central Sales Tax Act, 1956 — Section 14Gujarat Sales Tax Act, 1969 — Section 2(26), 46, 46(1), 56, 69(1)
High Courts31 Dec 1981
Aminakhatun and Others Vs Fakrusha Bismillahshah Fakir and Another
Gujarat High Court · (1982) ACJ 89 : AIR 1983 Guj 68 : (1982) GLH 366 : (1982) 1 GLR 728
Motor Vehicles Act, 1939 — Section 110B, 110D