High Courts11 Mar 1982
Harbhajansingh Dunasingh Sarary Vs Suryakant Mulshanker Kaka
Gujarat High Court · AIR 1982 Guj 296 : (1983) 1 GLR 182
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(4), 29(3)
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,592 of 1,768
High Courts09 Mar 1982
Prabhat Cotton and Silk Mills Ltd. Vs Union of India
Gujarat High Court · (1982) 10 ELT 203
Customs Act, 1962 — Section 12, 12(1), 14, 14(1), 15(1)
High Courts09 Mar 1982
Prabhat Silk and Cotton Mills Co. Ltd. Vs Union of India (UOI) and Others
Gujarat High Court · (1982) GLH 353 : (1982) 1 GLR 557
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 12, 12(1), 12(1), 14, 14(1)(a)
High Courts09 Mar 1982
State of Gujarat Vs Hiralal Motilal Advani and Others
Gujarat High Court · (1982) CriLJ 1541 : (1982) GLH 318 : (1982) 2 GLR 88
Penal Code, 1860 (IPC) — Section 120B, 302, 34, 341, 395
High Courts06 Mar 1982
Commissioner of Income Tax Gujarat-IV Vs Sindhu Vidya Mandal Trust
Gujarat High Court · (1982) 32 CTR 263 : (1983) 142 ITR 633
Income Tax Act, 1961 — Section 10, 10(22), 11, 11(1), 12(2)
High Courts05 Mar 1982
The State of Gujarat Vs Wood Polymer Ltd.
Gujarat High Court · (1982) 50 STC 229
Central Sales Tax Act, 1956 — Section 4(2)Gujarat Sales Tax Act, 1969 — Section 10, 12, 13, 13(B), 15
High Courts05 Mar 1982
State of Gujarat Vs Vijapur Taluka Reti-Kankre Udyog Kamdar Sahakari Mandali Ltd.
Gujarat High Court · (1982) 51 STC 218
Bombay Sales Tax Act, 1959 — Section 2(11), 33, 35, 35(1), 61
High Courts03 Mar 1982
The State of Gujarat Vs Gujarat Small Industries Corporation Ltd.
Gujarat High Court · (1982) GLH 832 : (1983) 53 STC 187
Bombay Sales Tax Act, 1959 — Section 7(1)Gujarat Sales Tax Act, 1969 — Section 9(4)
High Courts03 Mar 1982
Mahesh Harilal Khamar Vs B.N. Narasimhan and Another
Gujarat High Court · AIR 1982 Guj 298 : (1982) GLH 700 : (1982) 2 GLR 124
Constitution of India, 1950 — Article 226, 227Gujarat Agricultural Produce Markets Act, 1963 — Section 27(5)Limitation Act, 1963 — Section 29, 5
High Courts02 Mar 1982
Ishwarlal and Brothers Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1983) 143 ITR 517
Income Tax Act, 1961 — Section 148, 185
High Courts25 Feb 1982
Commissioner of Income Tax Vs Godhra Electricity Co. Ltd.
Gujarat High Court · (1983) 12 TAXMAN 145
Constitution of India, 1950 — Article 133(1)Electricity Act, 1910 — Section 5, 6(1)Income Tax Act, 1961 — Section 145(1), 256(1)
High Courts25 Feb 1982
Commissioner of Income Tax, Bombay City-II Vs Godhra Electricity Co. Ltd.
Gujarat High Court · (1983) 32 CTR 141 : (1983) 140 ITR 657
Income Tax Act, 1961 — Section 145(1), 4, 5, 57, 57(2)
High Courts24 Feb 1982
The State of Gujarat Vs Kolithad Juth Sevadayi Sahakari Mandali Ltd.
Gujarat High Court · (1982) GLH 868 : (1982) 50 STC 375
Bombay Sales Tax Act, 1959 — Section 33, 35, 35(1), 7(2)
High Courts23 Feb 1982
Vadodara Jilla Hybrid Utpadkoni Sahakari Mandali Ltd. Vs The State of Gujarat
Gujarat High Court · (1982) 50 STC 108
Gujarat Sales Tax Act, 1969 — Section 29(1), 67
High Courts23 Feb 1982
Patel Tea Mart Vs The State of Gujarat
Gujarat High Court · (1982) 51 STC 14
Bombay Sales Tax Act, 1959 — Section 36(3), 61Gujarat Sales Tax Act, 1969 — Section 69
High Courts19 Feb 1982
Dayalal Trikamlal Mali Vs Harjivandas Madhavji Mali and Another
Gujarat High Court · (1982) 2 GLR 305
Partnership Act, 1932 — Section 42
High Courts19 Feb 1982
Anup Engineering Ltd. Vs The Controller of Patents Office, New Delhi and Others
Gujarat High Court · AIR 1982 Guj 250 : (1982) 2 GLR 14
Constitution of India, 1950 — Article 226Patents Act, 1970 — Section 25
High Courts17 Feb 1982
Bharat Sales Limited Vs The State of Gujarat
Gujarat High Court · (1982) 49 STC 360
Gujarat Sales Tax Act, 1969 — Section 62
High Courts16 Feb 1982
C.R. Sons and Co. Vs The State of Gujarat
Gujarat High Court · (1982) 50 STC 12
Gujarat Sales Tax Act, 1969 — Section 2(10), 2(4), 31, 45(6)
High Courts10 Feb 1982
Mahendra Shantilal Shah Vs Union of India and Another
Gujarat High Court · (1984) 56 CompCas 70 : (1982) 2 GLR 284
Industries (Development and Regulation) Act, 1951 — Section 18FA, 18FA(1)